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Supreme Court Of India judgments

59,848 judgments · page 1,149 of 2,993

Supreme Court24 Apr 2008Allowed

Anjani Kumar Vs State of Bihar and Another

Supreme Court Of India · (2008) 3 ACR 2782 : AIR 2008 SC 1992 : (2008) AIRSCW 2870 : (2008) 2 ALD(Cri) 547 : (2008) CriLJ 2558 : (2008) 2 GLH 423 : (2008) 6 JT 212 : (2008) NCC 665 : (2008) 40 OCR 463 : (2008) 6 SCALE 185 : (2008) 5 SCC 248

Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 196, 197, 197(1)Drugs and Cosmetics Act, 1940 — Section 18A, 27, 28Penal Code, 1860 (IPC) — Section 161, 167, 420, 465, 466
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Supreme Court24 Apr 2008Dismissed

The Managing Director State Bank of Hyderabad and Another Vs P. Kata Rao

Supreme Court Of India · AIR 2008 SC 2146 : (2008) AIRSCW 3143 : (2008) 3 ALD 139 : (2009) 4 ALT 26 : (2008) 3 CHN 190 Supp : (2008) 4 JT 577 : (2008) 3 LLJ 555 : (2008) 6 SCALE 575 : (2008) 15 SCC 657 : (2008) 3 SLJ 415 : (2008) 3 Supreme 297

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25, 26, 27
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Supreme Court24 Apr 2008Allowed

Anil Kak Vs Kumari Sharada Raje and Others

Supreme Court Of India · AIR 2008 SC 2195 : (2008) AIRSCW 3310 : (2008) 3 CLT 695 : (2008) 2 JLJ 247 : (2008) 5 JT 589 : (2008) 3 LW 723 : (2008) 5 MLJ 682 : (2009) 1 RLW 760 : (2008) 6 SCALE 597 : (2008) 7 SCC 695

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 103, 63, 63(1), 64, 87
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Supreme Court24 Apr 2008Dismissed

Rajasthan SRTC and Others Vs Mohar Singh

Supreme Court Of India · AIR 2008 SC 2553 : (2008) AIRSCW 3567 : (2008) 3 AWC 2706 Supp : (2008) 3 CLT 124 : (2008) 117 FLR 1032 : (2008) 3 KLT 371 : (2009) 1 LLJ 149 : (2008) 5 MLJ 869 : (2008) 7 SCALE 339 : (2008) 5 SCC 542 : (2008) 2 SCC(L&S) 290 : (2008) 3 SLJ 357 : (2008) 3

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 12, 14Industrial Disputes Act, 1947 — Section 2A, 33C
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Supreme Court24 Apr 2008Allowed

National Textile Corporation (M.P.) Ltd. Vs M.R. Jhadav

Supreme Court Of India · AIR 2008 SC 2449 : (2008) AIRSCW 3753 : (2008) 3 CALLT 88 : (2008) 3 CLT 1 : (2009) 120 FLR 1151 : (2009) 2 JLJ 30 : (2008) 6 JT 48 : (2009) 1 LLJ 224 : (2008) 5 MhLj 534 : (2008) 3 RLW 2773 : (2008) 6 SCALE 613 : (2008) 7 SCC 29 : (2008) 3 SLJ 408

Constitution of India, 1950 — Article 12Punjab Civil Services Rules — Rule 5.32B(1)
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Supreme Court24 Apr 2008Dismissed

K.P. Mohammed Salim Vs Commissioner of Income Tax, Cochin

Supreme Court Of India · (2008) 216 CTR 97 : (2008) 300 ITR 302 : (2008) 2 KLT 584 : (2008) 6 SCALE 477 : (2008) 11 SCC 573 : (2008) 169 TAXMAN 465

Income Tax Act, 1961 — Section 120, 127, 127(1), 127(2), 132, 132A, 158B, 158BC, 158BD, 158BE, 158BH, 158BG
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Supreme Court23 Apr 2008Disposed Of

Noorjahan Vs State rep. by D.S.P.

Supreme Court Of India · (2008) 3 ACR 2752 : AIR 2008 SC 2131 : (2008) AIRSCW 3156 : (2008) 2 ALD 126 : (2008) 2 ALD(Cri) 126 : (2008) CLT 954 : (2008) 1 DMC 862 : (2008) 3 GLH 375 : (2008) 6 JT 220 : (2008) OLR 954 : (2008) 6 SCALE 423 : (2008) 11 SCC 55

Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 498A
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Supreme Court22 Apr 2008Disposed Of

Bathula Nagamalleswara Rao and Others Vs State rep. by Public Prosecutor

Supreme Court Of India · (2008) 3 ACR 2490 : AIR 2008 SC 3227 : (2008) AIRSCW 5456 : (2009) 1 ALT(Cri) 107 : (2008) 6 JT 162 : (2008) 40 OCR 449 : (2008) 6 SCALE 169 : (2008) 11 SCC 722 : (2008) 3 Supreme 129

Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 159, 313, 374Penal Code, 1860 (IPC) — Section 148, 149, 302, 427, 449
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