Supreme Court Of India Judgments

Supreme Court14 May 2008Dismissed

Rabindra Singh Vs Financial Commissioner, Coopration, Punjab and Others

Supreme Court Of India · (2008) 3 CLT 571 : (2009) 1 LW 323 : (2008) 7 MLJ 1149 : (2008) 8 SCALE 242 : (2008) 7 SCC 663

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20(1A), Order 9 Rule 13, 151Constitution of India, 1950 — Article 142Punjab Land Revenue Act, 1887 — Section 20, 21, 22

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Supreme Court14 May 2008Allowed

Subramaniaswamy Temple, Ratnagiri Vs V. Kanna Gounder (Dead) by LRs.

Supreme Court Of India · (2008) 5 ALD 24 : (2008) 4 AWC 3459 Supp : (2008) 7 JT 323 : (2008) 6 MLJ 121 : (2009) 106 RD 77 : (2009) 3 SCC 306

Civil Procedure Code, 1908 (CPC) — Section 100

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Supreme Court14 May 2008Dismissed

K. Raghunandan and Others Vs Ali Hussain Sabir and Others

Supreme Court Of India · AIR 2008 SC 2337 : (2008) AIRSCW 3844 : (2008) 13 SCC 102

Evidence Act, 1872 — Section 44Registration Act, 1908 — Section 17, 17(1), 17(2)

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Supreme Court14 May 2008Allowed

Shyamal Kanti Guha (D) through LRs. and Others Vs Meena Bose

Supreme Court Of India · AIR 2009 SC 1194 : (2009) AIRSCW 444 : (2009) 4 ALT 8 : (2008) 4 AWC 3245 Supp : (2008) 4 CALLT 16 : (2008) 3 CLT 810 : (2008) 6 JT 626 : (2009) 1 LW 201 : (2009) 2 MLJ 104 : (2008) 8 SCC 115

Succession Act, 1925 — Section 119, 88

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Supreme Court14 May 2008Allowed

TDM Infrastructure Private Limited Vs UE Development India Private Limited

Supreme Court Of India · (2008) 2 ARBLR 439 : (2008) 3 AWC 3104 Supp : (2008) 144 CompCas 34 : (2008) 3 CompLJ 451 : (2008) 8 SCALE 576 : (2008) 14 SCC 271 : (2008) 84 SCL 394 : (2008) 2 UJ 721

Arbitration and Conciliation Act, 1996 — Section 11, 11(12), 11(5), 11(6), 11(9)Income Tax Act, 1961 — Section 4, 6, 6(3)

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Supreme Court13 May 2008Dismissed

State of Uttaranchal and Another Vs Madan Mohan Joshi and Others

Supreme Court Of India · (2009) 2 ALT 28 : (2008) 3 CLT 610 : (2008) 8 SCALE 491 : (2008) 6 SCC 797 : (2008) 2 SCC(L&S) 197

Constitution of India, 1950 — Article 226, 309Uttar Pradesh Public Service Commission Rules, 1979 — Rule 17(2), 20, 25, 3, 4(3)

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Supreme Court13 May 2008Dismissed

DCM Financial Services Ltd. Vs J.N. Sareen and Another

Supreme Court Of India · AIR 2008 SC 2255 : (2008) AIRSCW 4034 : (2009) 1 ALT(Cri) 30 : (2008) 6 BomCR 504 : (2008) 144 CompCas 55 : (2008) 4 CompLJ 265 : (2008) CriLJ 3178 : (2008) 6 JT 609 : (2008) 2 KLT 762 : (2009) 1 MhLj 650 : (2009) MPLJ 593 : (2008) 40 OCR 906 : (2008) 4 P

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 140, 141, 141(1)

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Supreme Court13 May 2008Dismissed

Tulsiram and Others Vs State of M.P.

Supreme Court Of India · (2008) 3 ACR 2485 : (2010) 1 JLJ 76 : (2008) 6 JT 537 : (2008) 40 OCR 918 : (2008) 8 SCALE 142

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

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Supreme Court13 May 2008Allowed

Central Bank of India and Another Vs Nripendra Nath Sarkar

Supreme Court Of India · (2009) 2 ALT 1 : (2008) 118 FLR 591 : (2008) 2 LLJ 962 : (2008) 7 SCALE 708 : (2008) 11 SCC 249 : (2008) 2 SCC(L&S) 1031

Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 19

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Supreme Court13 May 2008Disposed Of

Ramji Jiranga Pawar and Others Vs State of Maharashtra

Supreme Court Of India · (2008) 05 SC CK 0186

Penal Code, 1860 (IPC) — Section 323, 324

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Supreme Court13 May 2008Dismissed

Narayanamurthy Vs State of Karnataka and Another

Supreme Court Of India · (2008) 3 ACR 2635 : AIR 2008 SC 2377 : (2008) AIRSCW 3931 : (2008) CLT 879 : (2008) 2 DMC 232 : (2008) 2 GLH 566 : (2008) 6 JT 466 : (2008) 6 KarLJ 177 : (2008) 7 SCALE 673 : (2008) 4 Supreme 228

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Dowry Prohibition Act, 1961 — Section 2, 3, 4, 6Evidence Act, 1872 — Section 113B, 114

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Supreme Court13 May 2008Dismissed

Oil and Natural Gas Corporation Ltd. Vs Atwood Oceanic International, S.A.

Supreme Court Of India · AIR 2008 SC 2907 : (2008) AIRSCW 4888 : (2008) 2 ARBLR 499 : (2008) 4 AWC 3454 Supp : (2008) 217 CTR 305 : (2008) 7 JT 98 : (2008) 7 SCALE 703 : (2008) 11 SCC 267 : (2008) 4 Supreme 480 : (2008) 170 TAXMAN 203

Territorial Waters, Continental Shelf, Exclusive Economic Zone and other Maritime Zones Act, 1976 — Section 6(6), 7(7)

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Supreme Court13 May 2008Dismissed

United India Insurance Co. Ltd. Vs Ajay Sinha and Another

Supreme Court Of India · AIR 2008 SC 2398 : (2008) AIRSCW 3970 : (2008) 5 ALD 1 : (2009) 5 ALT 11 : (2008) 2 ARBLR 425 : (2008) 3 CLT 436 : (2008) 6 JT 517 : (2008) MhLj 329 : (2008) 6 MLJ 832 : (2008) 8 SCALE 509 : (2008) 7 SCC 454 : (2008) 4 Supreme 528

Arbitration and Conciliation Act, 1996 — Section 34, 67, 73Civil Procedure Code, 1908 (CPC) — Section 89, 9Constitution of India, 1950 — Article 39A

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Supreme Court13 May 2008Dismissed

State of Punjab Vs Prem Sagar and Others

Supreme Court Of India · (2008) 3 ACR 2813 : (2008) 2 ALD(Cri) 415 : (2008) CriLJ 3533 : (2008) 3 GLH 183 : (2008) 7 JT 66 : (2008) 40 OCR 990 : (2008) 4 PLJR 220 : (2008) 7 SCC 550

Constitution of India, 1950 — Article 136, 47Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 248(2), 325, 360, 361Penal Code, 1860 (IPC) — Section 304A, 376

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Supreme Court13 May 2008Dismissed

National Insurance Co. Ltd. Vs Kaushalaya Devi and Others

Supreme Court Of India · (2008) ACJ 2144 : AIR 2008 SC 2252 : (2008) AIRSCW 4025 : (2008) 3 CLT 894 : (2008) 4 LW 1116 : (2009) 1 MhLj 561 : (2009) MPLJ 288 : (2008) 4 PLJR 72 : (2008) 152 PLR 375 : (2008) 8 SCC 246 : (2008) 3 ShimLC 238 : (2008) 4 Supreme 441

Motor Vehicles Act, 1988 — Section 10, 149, 149(2), 166, 3

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Supreme Court13 May 2008Dismissed

Fatma Bibi Ahmed Patel Vs State of Gujarat and Another

Supreme Court Of India · (2008) 3 ACR 2871 : AIR 2008 SC 2392 : (2008) AIRSCW 3962 : (2008) 2 ALD(Cri) 381 : (2008) 2 ALT(Cri) 350 : (2008) CriLJ 3065 : (2008) 3 GLR 2468 : (2008) 2 KLT 907 : (2008) 40 OCR 657 : (2008) 4 PLJR 264 : (2008) 2 RLW 1664 : (2008) 7 SCALE 519 : (2008)

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 188Penal Code, 1860 (IPC) — Section 120B, 4, 498A, 506(2)

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Supreme Court13 May 2008Dismissed

Ganga Devi Vs Distt. Judge, Nainital and Others

Supreme Court Of India · (2009) 2 ALT 31 : (2008) 106 CLT 600 : (2008) 8 SCALE 270 : (2008) 7 SCC 770

Delhi Rent Control Act, 1958 — Section 14(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 41Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Ru

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Supreme Court13 May 2008Allowed

B. Nagabhushanam Vs State of Karnataka

Supreme Court Of India · (2008) ACJ 2126 : (2008) 3 ACR 2644 : AIR 2008 SC 2557 : (2008) AIRSCW 3573 : (2008) 4 CALLT 64 : (2008) CLT 891 : (2008) 6 JT 568 : (2008) 5 KarLJ 157 : (2008) OLR 891 : (2008) 4 PLJR 203 : (2008) 3 RLW 2281 : (2008) 7 SCALE 716 : (2008) 5 SCC 730 : (200

Penal Code, 1860 (IPC) — Section 279, 304AProbation of Offenders Act, 1958 — Section 4

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Supreme Court13 May 2008Dismissed

Ritesh Agarwal and Another Vs Securities and Exchange Board of India and Others

Supreme Court Of India · (2009) 5 ALT 14 : (2010) 1 BC 550 : (2008) 3 CLT 871 : (2008) 144 CompCas 12 : (2008) 7 JT 289 : (2008) 9 SCALE 29 : (2008) 8 SCC 205 : (2008) 84 SCL 373

Companies Act, 1956 — Section 12(3), 13, 58, 60(3), 63Constitution of India, 1950 — Article 19(1)Contract Act, 1872 — Section 11

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Supreme Court13 May 2008Dismissed

Rajesh Kumar @ Raju Vs Yudhvir Singh and Another

Supreme Court Of India · (2008) ACJ 2131 : AIR 2008 SC 2396 : (2008) AIRSCW 3967 : (2009) 1 ALD 21 : (2009) 2 ALT 12 : (2008) 4 KLT 116 : (2009) 1 LW 33 : (2008) 6 MhLj 21 : (2009) 1 MLJ 995 : (2008) 40 OCR 987 : (2008) 4 PLJR 199 : (2008) 152 PLR 372 : (2008) 8 SCALE 497 : (2008

Motor Vehicles Act, 1988 — Section 163A, 163A(1), 166, 167Workmens Compensation Act, 1923 — Section 2, 32, 4

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