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Supreme Court Of India judgments

59,848 judgments · page 1,133 of 2,993

Supreme Court09 Jul 2008Allowed

Panful Nessa Vs Md. Miraj Ali and Others

Supreme Court Of India · (2009) 1 ALT(Cri) 384 : (2008) 3 CLT 740 : (2008) CriLJ 4343 : (2009) 2 GLT 50 : (2008) 9 SCALE 678 : (2008) 7 SCC 759

Criminal Procedure Code, 1973 (CrPC) — Section 438, 482
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Supreme Court09 Jul 2008Disposed Of

Noor Aga Vs State of Punjab and Another

Supreme Court Of India · (2008) 56 BLJR 2254 : (2008) 3 GLH 43 : (2008) 43 GLH 3 : (2008) 7 JT 409 : (2008) 16 SCC 417

Constitution of India, 1950 — Article 14, 14(2), 20, 20(3), 21Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 100(1B), 108, 108(4), 110, 110(1)
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Supreme Court09 Jul 2008

Tata Industries Ltd. and Another Vs Grasim Industries Ltd.

Supreme Court Of India · AIR 2008 SC 2970 : (2008) AIRSCW 5015 : (2009) 5 ALT 17 : (2008) 3 ARBLR 1 : (2008) 4 CompLJ 220 : (2008) 7 JT 575 : (2008) 7 MLJ 734 : (2008) 9 SCALE 717 : (2008) 10 SCC 187 : (2008) 5 Supreme 142 : (2008) 2 UJ 825

Arbitration and Conciliation Act, 1996 — Section 11, 11(12), 11(6)
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Supreme Court08 Jul 2008Disposed Of

Kanta Devi and Others Vs State of Haryana and Another

Supreme Court Of India · AIR 2008 SC 3107 : (2008) AIRSCW 5241 : (2008) 5 ALLMR 969 : (2009) 3 ALT 26 : (2008) 4 AWC 3752 Supp : (2008) 8 JT 102 : (2008) 6 MLJ 609 : (2008) 10 SCALE 242 : (2008) 15 SCC 201 : (2008) 3 UC 1417 : (2008) 3 UPLBEC 2642

Land Acquisition Act, 1894 — Section 18, 4, 51A, 6
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Supreme Court08 Jul 2008Allowed

Ramesh Chandra Sankla Etc. Vs Vikram Cement Etc. Ratan Singh Rathore and Others Vs Vikram Cement Vikram Cement Vs Hemant Kumar Jain and Others

Supreme Court Of India · AIR 2009 SC 713 : (2009) 5 ALT 3 : (2008) 8 JT 1 : (2008) 7 MLJ 801 : (2008) 4 MPJR 233 : (2008) 10 SCALE 112 : (2008) 14 SCC 58 : (2009) 1 SCC(L&S) 706

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 23 Rule 4, Order 24 Rule 2, 11Constitution of India, 1950 — Article 136, 226, 227, 32Government of India Act, 1935 — Section 107, 108
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Supreme Court08 Jul 2008Dismissed

Kapila Hingorani and Another Vs State of Bihar and Another

Supreme Court Of India · (2009) AIRSCW 545 : (2008) 118 FLR 785 : (2008) 3 JCR 129 : (2008) 7 JT 507 : (2008) 3 LLJ 1012 : (2008) 10 SCALE 15 : (2008) 5 Supreme 117

Bihar Reorganisation Act, 2000 — Section 47(1), 56, 65, 85Companies Act, 1956 — Section 529AConstitution of India, 1950 — Article 21, 32
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Supreme Court08 Jul 2008Allowed

Haryana Financial Corporation and Another Vs Kailash Chandra Ahuja

Supreme Court Of India · (2008) 118 FLR 700 : (2008) 8 JT 70 : (2008) 3 LLJ 897 : (2008) 10 SCALE 101 : (2008) 9 SCC 31 : (2008) 2 SCC(L&S) 789 : (2009) 1 SLJ 37 : (2008) 3 UPLBEC 2416

Constitution of India, 1950 — Article 136, 311(2)Punjab Financial Corporation (Staff) Regulations, 1961 — Regulation 41(1)
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Supreme Court08 Jul 2008Allowed

Aslam Mohd. Merchant Vs Competent Authority and Others

Supreme Court Of India · (2008) 2 ALD(Cri) 282 : (2009) 1 ALT(Cri) 12 : (2008) CriLJ 3621 : (2008) 7 JT 446 : (2008) 3 KLT 400 : (2008) 4 MPJR 137 : (2008) 2 OLR 393 : (2008) 10 SCALE 383 : (2008) 14 SCC 186 : (2008) 2 UJ 855

Narcotic Drugs and Psychotropic Substances Act, 198 — Section 2(2)(e), 2(ix), 3(c), 6, 6(1), 53, 59, 68A, 68B, 68B(g), 68C, 68A(2), 68A(C), 68A(cc), 68A(32)(cc), 68E, 68F, 68H, 68H(1), 68H(2), 68I, 68J, 68W, 68L, 68RIncome Tax Act, 1961 — Section 147, 147(a), 148, 247(a)
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Supreme Court07 Jul 2008Allowed

Krishi Utpadan Mandi Samiti Ghaziabad and Another Vs Metal Craft and Others

Supreme Court Of India · AIR 2008 SC 2883 : (2008) AIRSCW 4757 : (2009) 3 ALT 16 : (2008) 4 AWC 3758 Supp : (2008) 106 CLT 606 : (2008) 7 JT 472 : (2008) 105 RD 166 : (2008) 10 SCALE 26 : (2008) 7 SCC 780 : (2008) 5 Supreme 206 : (2008) 3 UPLBEC 2660

Constitution of India, 1950 — Article 226Sales of Goods Act, 1930 — Section 18Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 10, 17, 32, 40
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Supreme Court07 Jul 2008Dismissed

Goetze (India) Limited Vs Employees State Insurance Corporation

Supreme Court Of India · AIR 2008 SC 3122 : (2008) AIRSCW 5263 : (2009) 2 ALT 20 : (2008) 118 FLR 654 : (2008) 3 LLJ 356 : (2009) 1 MhLj 24 : (2009) MPLJ 55 : (2008) 9 SCALE 799 : (2008) 8 SCC 705 : (2008) 2 SCC(L&S) 769 : (2009) 1 SLJ 126 : (2008) 5 Supreme 213

Employees State Insurance Act, 1948 — Section 2(22), 39, 45A, 75
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Supreme Court07 Jul 2008Partly Allowed

Smt. G. Rama Vs T.G. Seshagiri Rao (Dead) by LRs.

Supreme Court Of India · (2008) 4 ALD 135 : (2008) 5 ALT 8 : (2008) 4 AWC 3793 Supp : (2009) 1 CLR 735 : (2009) 1 JCR 19 : (2008) 7 JT 479 : (2008) 5 KarLJ 460 : (2009) 2 LW 385 : (2008) 6 MLJ 615 : (2009) 153 PLR 500 : (2008) 105 RD 421 : (2008) 9 SCALE 666 : (2008) 1 SCC 392

Civil Procedure Code, 1908 (CPC) — Section 96Hindu Adoptions and Maintenance Act, 1956 — Section 19, 19(2)Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 30, 8
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Supreme Court07 Jul 2008Allowed

Bharat Carpets Vs Director, Enforcement Directorate

Supreme Court Of India · (2008) 3 CLT 829 : (2009) CriLJ 388 : (2008) 228 ELT 3 : (2008) 7 JT 286 : (2008) 9 SCALE 644 : (2008) 8 SCC 143 : (2008) 85 SCL 381 : (2009) 1 ShimLC 127

Foreign Exchange Regulation Act, 1973 — Section 18, 18(2), 18(3), 51, 54
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