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Supreme Court Of India judgments

59,848 judgments · page 1,106 of 2,993

Supreme Court21 Oct 2008Disposed Of

State of Punjab Vs Avtar Singh

Supreme Court Of India · (2009) 3 ACR 2818 : (2008) 12 JT 309 : (2009) 42 OCR 221 : (2008) 14 SCALE 368 : (2009) 10 SCC 800 : (2008) 2 SCC(L&S) 573

Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court21 Oct 2008Allowed

State of Goa Vs Subhash Ghogle

Supreme Court Of India · (2009) 2 ALT(Cri) 118 : (2009) 1 JCR 199 : (2008) 13 JT 511 : (2008) 15 SCC 144

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
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Supreme Court21 Oct 2008Allowed

Lokesh Singh Vs State of U.P. and Another

Supreme Court Of India · (2009) 1 ACR 465 : AIR 2009 SC 94 : (2009) 1 JCR 104 : (2008) 11 JT 372 : (2008) 13 SCALE 460

Criminal Procedure Code, 1973 (CrPC) — Section 161, 437(1), 439, 439(2)Penal Code, 1860 (IPC) — Section 120B, 302
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Supreme Court20 Oct 2008Allowed

Steel Authority of India Ltd. Vs Madhusudan Das and Others

Supreme Court Of India · AIR 2009 SC 1153 : (2009) AIRSCW 905 : (2009) 6 ALT 5 : (2009) 122 FLR 677 : (2009) 1 JCR 171 : (2008) 12 JT 642 : (2009) 3 LLJ 54 : (2009) 2 LW 233 : (2009) 2 RLW 1623 : (2008) 15 SCALE 39 : (2008) 15 SCC 560 : (2009) 2 SCC(L&S) 378 : (2009) 2 SLJ 243

Constitution of India, 1950 — Article 12, 14, 16, 309Evidence Act, 1872 — Section 108Industrial Disputes Act, 1947 — Section 12(3), 3, 3(1)
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Supreme Court20 Oct 2008Dismissed

Dipitimayee Parida Vs State of Orissa and Others

Supreme Court Of India · AIR 2009 SC 935 : (2009) 6 ALT 6 : (2008) 119 FLR 799 : (2008) 11 JT 430 : (2008) 13 SCALE 677 : (2008) 10 SCC 687 : (2009) 1 SCC(L&S) 50 : (2009) 2 SLJ 211 : (2009) 1 SLR 181

Constitution of India, 1950 — Article 162
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Supreme Court20 Oct 2008Allowed

Noharlal Verma Vs District Co-Operative Central Bank Limited, Jagdalpur

Supreme Court Of India · AIR 2009 SC 664 : (2009) 6 ALT 3 : (2008) 11 JT 621 : (2009) 1 MPHT 113 : (2008) 14 SCALE 193 : (2009) 2 SLJ 216 : (2009) 3 SLR 740 : (2008) 2 UJ 1313

Constitution of India, 1950 — Article 136Limitation Act, 1963 — Section 10, 11, 12, 13, 14Madhya Pradesh Co-operative Societies Act, 1960 — Section 55
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Supreme Court20 Oct 2008Allowed

Asraf Sk. and Another Vs State of West Bengal

Supreme Court Of India · (2008) 3 ACR 3443 : AIR 2009 SC 271 : (2009) 1 CALLT 50 : (2009) 1 JCR 44 : (2008) 11 JT 357 : (2009) 1 LW(Cri) 146 : (2008) 13 SCALE 553

Penal Code, 1860 (IPC) — Section 302, 34
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