Supreme Court25 Nov 2008Allowed
Chaman Lal Vs State of Punjab
Supreme Court Of India · (2008) 11 SC CK 0043
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,098 of 2,993
Supreme Court25 Nov 2008Dismissed
Tamil Nadu Electricity Board Vs Rasipuram Textile (P) Ltd. and Others
Supreme Court Of India · (2009) 2 ACR 1502 : (2008) 13 JT 400 : (2009) 1 LW(Cri) 564 : (2009) 2 PLJR 26
Electricity Act, 1910 — Section 24(1), 26(1), 26(7), 39, 39(1)Negotiable Instruments Act, 1881 (NI) — Section 138
Supreme Court21 Nov 2008Dismissed
Baldev Singh Mann Vs Surjit Singh Dhiman
Supreme Court Of India · AIR 2009 SC 1045 : (2009) AIRSCW 188 : (2010) 1 ALT 6 : (2009) 1 PLJR 26 : (2009) 1 SCC 633 : (2008) 8 Supreme 618
Representation of the People Act, 1951 — Section 100, 116A, 123(7), 80, 81
Supreme Court21 Nov 2008Allowed
Md. Rafique alias Chachu Vs State of West Bengal
Supreme Court Of India · (2009) 1 ACR 271 : (2009) 2 CALLT 1 : (2008) 12 JT 506 : (2008) 15 SCC 289
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 307
Supreme Court21 Nov 2008Dismissed
Radhakrishna Mani Tripathi Vs L.H. Patel and Another
Supreme Court Of India · (2008) 57 BLJR 260 : (2009) 1 BomCR 72 : (2009) 120 FLR 320 : (2008) 13 JT 394 : (2009) 1 LLJ 546 : (2009) 3 MLJ 1368 : (2009) 6 PLJR 111 : (2009) 2 PLJR 111 : (2008) 15 SCALE 606 : (2009) 2 SCC 81 : (2009) 1 SCC(L&S) 358 : (2009) 3 SLR 377
Code Of Civil Procedure, 1908 — Order 9 Rule 13Industrial Disputes (Maharashtra) Rules, 1957 — Rule 26, 26(1), 26(2), 31AIndustrial Disputes (Central) Rules, 1957 — Rule 22, 24
Supreme Court21 Nov 2008Allowed
Mangal Singh and Another Vs Kishan Singh and Others
Supreme Court Of India · (2009) 1 ACR 215 : AIR 2009 SC 1535 : (2009) AIRSCW 1040 : (2009) 57 BLJR 507 : (2008) 12 JT 582 : (2009) 42 OCR 280 : (2009) 17 SCC 303 : (2011) 1 SCC(Cri) 1019
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 308
Supreme Court21 Nov 2008Dismissed
Mummidi Apparao (D) through LRs. Vs Nagarjuna Fertilizers and Chemicals Ltd. and Another Nagarjuna Fertilizers and Chemicals Ltd. Vs Mummidi Veeraraghavamma and Others etc.
Supreme Court Of India · AIR 2009 SC 1506 : (2009) AIRSCW 1002 : (2009) 1 AWC 1018 Supp : (2009) 106 RD 489 : (2008) 16 SCALE 226 : (2009) 4 SCC 402
Land Acquisition Act, 1894 — Section 18, 4
Supreme Court21 Nov 2008Dismissed
Kilari Malakondiaah @ Malayadri and Others Vs State of Andhra Pradesh
Supreme Court Of India · (2009) 1 ACR 268 : (2009) 1 ALD(Cri) 887 : (2009) 1 JCR 130 : (2008) 15 SCC 311
Penal Code, 1860 (IPC) — Section 34, 147, 148, 149, 302, 307, 323, 324,
Supreme Court21 Nov 2008Allowed
Shilpa Vs Abhinav
Supreme Court Of India · (2009) 1 AWC 5 Supp : (2008) 12 JT 604 : (2009) 17 SCC 396
Supreme Court21 Nov 2008Allowed
Abhimanyoo Ram Vs State of U.P. and Another
Supreme Court Of India · (2009) 3 AWC 2475 Supp : (2009) 1 JT 528 : (2009) 2 LW 827 : (2009) 3 MLJ 300 : (2009) 1 SCALE 107 : (2009) 3 SLJ 67
Supreme Court20 Nov 2008Allowed
Baliram Kamble Vs State of Maharashtra
Supreme Court Of India · (2009) 1 ACR 1127 : (2009) 1 JT 15 : (2008) 15 SCALE 493
Penal Code, 1860 (IPC) — Section 71Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
Supreme Court20 Nov 2008Dismissed
State of Karnataka and Others Vs K. Govindappa and Another
Supreme Court Of India · AIR 2009 SC 618 : (2009) 6 ALT 24 : (2008) 119 FLR 1164 : (2008) 12 JT 435 : (2009) 1 KarLJ 540 : (2009) 1 SCC 1 : (2009) 1 SCC(L&S) 64 : (2010) 3 SLJ 191 : (2009) 2 SLR 776
Constitution of India, 1950 — Article 14, 15(2), 15(3), 15(4), 16
Supreme Court20 Nov 2008Allowed
State of Tamil Nadu Vs Karuppasamy
Supreme Court Of India · (2009) 1 ACR 219 : AIR 2009 SC 948 : (2009) AIRSCW 7 : (2009) 1 ALD(Cri) 704 : (2009) CriLJ 940 : (2009) 1 JT 163 : (2011) 4 RCR(Criminal) 782 : (2009) 1 Supreme 34
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
Supreme Court20 Nov 2008Allowed
Sambhaji and Others Vs Gangabai and Others
Supreme Court Of India · (2009) AWC 1004 Supp : (2009) 1 BomCR 81 : (2009) 2 CGLJ 437 : (2009) 1 CLR 388 : (2009) 240 ELT 161 : (2009) 1 JCR 189 : (2009) 5 KCCR 3346 : (2009) 1 LW 997 : (2009) 3 MLJ 125 : (2009) 2 MPHT 378 : (2009) 1 PLJR 286 : (2008) 15 SCALE 322 : (2008) 17 SCC
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 122
Supreme Court20 Nov 2008Allowed
State of U.P. and Others Vs Bharat Singh and Others
Supreme Court Of India · (2011) 1 SCC(L&S) 658
Supreme Court19 Nov 2008Allowed
Hindustan Copper Ltd. Vs State of Madhya Pradesh and Others
Supreme Court Of India · AIR 2009 SC 919 : (2010) 1 ALT 10 : (2008) 13 JT 107 : (2010) 1 MPJR 120 : (2009) 17 SCC 266
Constitution of India, 1950 — Article 14, 19Madhya Pradesh Electricity Duty Act, 1949 — Section 3Madhya Pradesh Land Revenue Code, 1959 — Section 146
Supreme Court19 Nov 2008Allowed
Laxmi Rattan Cotton Mills Ltd. Vs State of U.P. and Others
Supreme Court Of India · (2009) 6 ALT 31 : (2009) 120 FLR 325 : (2008) 12 JT 678 : (2009) 1 LLJ 527 : (2009) 1 SCC 695 : (2009) 3 SLR 29 : (2008) 1 UJ 238 : (2009) 1 UPLBEC 557
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 11A, 25OUttar Pradesh Industrial Disputes Act, 1947 — Section 4
Supreme Court19 Nov 2008Dismissed
Moorthy Vs State of Tamil Nadu
Supreme Court Of India · (2009) 1 ACR 1117 : (2009) CriLJ 1104
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court19 Nov 2008Disposed Of
Anupam Gupta Vs Sumeet Gupta
Supreme Court Of India · AIR 2009 SC 918 : (2009) 2 ALT 32 : (2009) 1 AWC 705 Supp : (2008) 2 DMC 848 : (2009) 1 JCR 167 : (2009) 153 PLR 685 : (2009) 1 SCC 254
Supreme Court19 Nov 2008Allowed
Corporation Bank Vs Saraswati Abharansala and Another
Supreme Court Of India · (2009) 233 ELT 3 : (2008) 13 JT 113 : (2010) 18 STR 513 : (2008) 1 UJ 98 : (2009) 11 Vat Reporter 39 : (2009) 19 VST 84
Constitution of India, 1950 — Article 14, 265Kerala General Sales Tax Act, 1963 — Section 33, 44, 44(1), 44(2), 44(3)