Supreme Court30 Apr 2009Allowed

Apollo Tyres Ltd. Vs C.P. Sebastian

Supreme Court Of India · (2009) 4 AWC 3656 Supp : (2009) 123 FLR 1004 : (2009) 8 JT 182 : (2009) 3 KLT 170 : (2010) 1 LLJ 621 : (2009) 4 PLJR 50 : (2009) 8 SCALE 748 : (2009) 14 SCC 360 : (2010) 1 SCC(L&S) 359 : (2009) 7 SCR 336

Constitution of India, 1950 — Article 12Specific Relief Act, 1963 — Section 14
Supreme Court30 Apr 2009Disposed Of

Ranbir Singh and Others Vs State of Haryana

Supreme Court Of India · (2009) 2 ALD(Cri) 233 : (2009) CriLJ 3051 : (2009) 7 JT 298 : (2009) 7 SCALE 310 : (2009) 16 SCC 193 : (2009) 7 SCR 212 : (2009) 2 UC 1077

Criminal Procedure Code, 1973 (CrPC) — Section 300, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323
Supreme Court30 Apr 2009Allowed

Ankush Maruti Shinde and Others Vs State of Maharashtra

Supreme Court Of India · AIR 2009 SC 2609 : (2009) AIRSCW 4022 : (2009) 2 ALD(Cri) 585 : (2009) 6 JT 358 : (2009) 6 SCALE 388 : (2009) 6 SCC 667 : (2009) 7 SCR 182 : (2009) 3 Supreme 760

Constitution of India, 1950 — Article 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 162, 235(2), 354(3), 366, 376(2)Evidence Act, 1872 — Section 9
Supreme Court30 Apr 2009Dismissed

State of A.P. Vs E. Satyanarayana

Supreme Court Of India · (2009) 2 ALT(Cri) 453 : (2009) 6 JT 532 : (2009) 6 SCALE 638 : (2009) 14 SCC 400 : (2009) 7 SCR 206

Evidence Act, 1872 — Section 24, 25, 26Penal Code, 1860 (IPC) — Section 302
Supreme Court30 Apr 2009Allowed

Ravinder Singh Vs State of Himachal Pradesh

Supreme Court Of India · AIR 2010 SC 199 : (2009) CriLJ 4640 : (2009) 8 JT 190 : (2009) 8 SCALE 785 : (2009) 14 SCC 201 : (2009) 9 SCR 937

Constitution of India, 1950 — Article 20(1)Himachal Pradesh Excise (Amendment) Act — Section 61(1)Punjab Excise Act, 1914 — Section 61(1)
Supreme Court29 Apr 2009Dismissed

National Aluminum Co. Ltd. and Another Vs G.C. Kanungo

Supreme Court Of India · AIR 2009 SC 2928 : (2011) AIRSCW 2039 : (2009) AIRSCW 4672 : (2010) 3 ALT 1 : (2009) 3 AWC 2738 Supp : (2009) 7 JT 598 : (2009) 8 SCALE 7 : (2009) 14 SCC 365 : (2009) 7 SCR 333 : (2009) 6 Supreme 188

Arbitration Act, 1940 — Section 39