Supreme Court Of India Judgments

Supreme Court Of India · (2009) 3 ACR 2745 : (2009) 3 ALT(Cri) 174 : (2009) CLT 1147 : (2009) CriLJ 3002 : (2009) 2 DMC 48 : (2009) 7 JT 403 : (2009) 5 KCCR 3214 : (2009) 7 SCALE 317 : (2009) 14 SCC 415 : (2009) 10 SCR 725

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 106, 114

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Supreme Court13 May 2009Allowed

Ningamma and Another Vs United India Insurance Co. Ltd.

Supreme Court Of India · (2009) ACJ 2020 : AIR 2009 SC 3056 : (2009) AIRSCW 4916 : (2009) 5 ALD 106 : (2010) 1 ALLMR 441 : (2009) 3 AWC 3045 Supp : (2009) 57 BLJR 2022 : (2009) CLT 1334 : (2009) 8 JT 262 : (2009) 6 KarLJ 62 : (2009) 156 PLR 796 : (2009) 8 SCALE 244 : (2009) 13 SC

Motor Vehicles Act, 1988 — Section 147, 158(6), 162, 163A, 163A(1)

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Supreme Court13 May 2009Disposed Of

Santosh Kumar Satishbhushan Bariyar Vs State of Maharashtra State of Maharashtra Vs Sanjeevkumar Mahendraprasad Roy and Another

Supreme Court Of India · (2009) 2 ALT(Cri) 386 : (2009) 57 BLJR 2348 : (2009) 7 JT 248 : (2009) 43 OCR 602 : (2009) 7 SCALE 341 : (2009) 6 SCC 498 : (2009) 9 SCR 90 : (2009) 6 UJ 2797

Arms Act, 1959 — Section 25, 4Constitution of India, 1950 — Article 14, 161, 21, 72(1)Criminal Procedure Code, 1973 (CrPC) — Section 164, 235(2), 306, 306(4), 306(5)

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Supreme Court13 May 2009Allowed

Sucha Singh Vs State of Punjab

Supreme Court Of India · (2003) 5 ALT 37 : (2009) CLT 1397 : (2009) CriLJ 3444 : (2009) 6 JT 520 : (2009) OLR 1397 : (2009) 8 SCALE 295 : (2009) 11 SCC 584 : (2009) 9 SCR 871 : (2009) 2 UC 1185

Penal Code, 1860 (IPC) — Section 300, 302, 307, 34

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Supreme Court13 May 2009

Jaswant and Another Vs State of Rajasthan

Supreme Court Of India · (2009) 57 BLJR 2646 : (2009) CLT 1344 : (2009) 8 JT 523 : (2009) 2 RLW 1501 : (2009) 8 SCALE 275 : (2009) 8 SCR 701 : (2009) 2 UC 913 : (2009) 6 UJ 2879

Criminal Procedure Code, 1973 (CrPC) — Section 169, 170, 173(2), 190, 190(1)Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 324

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Supreme Court13 May 2009Allowed

Ram Singh and Others Vs Ram Niwas and Another

Supreme Court Of India · (2009) 57 BLJR 2665 : (2009) 8 JT 219 : (2009) 43 OCR 790 : (2009) 8 SCALE 284 : (2009) 14 SCC 25 : (2009) 2 SCC(L&S) 650 : (2009) 8 SCR 878 : (2009) 6 UJ 2978

Criminal Procedure Code, 1973 (CrPC) — Section 173, 193, 227, 228, 319

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Supreme Court13 May 2009Dismissed

Kimti Lal Vs Jaswinder Kaur (N.R.I.)

Supreme Court Of India · (2009) 05 SC CK 0118

East Punjab Urban Rent Restriction Act, 1949 — Section 13B

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Supreme Court13 May 2009Allowed

M.D. Hindustan Photo Films and Another Vs H.B. Vinobha and Others

Supreme Court Of India · (2009) AIRSCW 4665 : (2009) 122 FLR 533 : (2009) 6 JT 554 : (2009) 3 LLJ 371 : (2009) 8 SCALE 258 : (2009) 15 SCC 50 : (2010) 1 SCC(L&S) 488 : (2010) 1 SLR 164

Industrial Disputes Act, 1947 — Section 2

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Supreme Court13 May 2009Allowed

Sh. Narendra Kumar Vs The Regional Manager Punjab National Bank and Others

Supreme Court Of India · (2009) AIRSCW 5265 : (2009) 122 FLR 536 : (2009) 6 JT 519 : (2009) 4 LLJ 46 : (2009) 8 SCALE 255 : (2009) 14 SCC 219 : (2010) 1 SCC(L&S) 358

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Supreme Court13 May 2009Allowed

Keki Hormusji Gharda and Others Vs Mehervan Rustom Irani and Another

Supreme Court Of India · AIR 2009 SC 2594 : (2009) 2 ALD(Cri) 425 : (2009) 150 CompCas 70 : (2009) CriLJ 3733 : (2009) 13 JT 540 : (2009) 8 SCALE 289 : (2009) 6 SCC 475 : (2009) 9 SCR 183

Criminal Procedure Code, 1973 (CrPC) — Section 210, 255, 482Penal Code, 1860 (IPC) — Section 339, 34, 341

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Supreme Court13 May 2009Dismissed

Satpal Singh Vs Chunni Lal (since deceased) through LRs.

Supreme Court Of India · (2009) 5 ALT 37 : (2009) 3 AWC 2739 Supp : (2010) 2 CGLJ 152 : (2009) 6 JT 518 : (2009) 5 LW 13 : (2010) MPLJ 319 : (2009) 2 OLR 805 : (2009) 155 PLR 594 : (2009) 8 SCALE 256

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19Limitation Act, 1963 — Section 5

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Supreme Court12 May 2009Dismissed

Anita Yadav Vs Manas Roy and Others

Supreme Court Of India · (2009) 05 SC CK 0279

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Supreme Court12 May 2009Partly Allowed

Food Corp. of India and Others Vs Ashis Kumar Ganguly and Others

Supreme Court Of India · AIR 2009 SC 2582 : (2009) AIRSCW 4498 : (2009) 122 FLR 1 : (2009) 14 JT 370 : (2009) 8 SCALE 218 : (2009) 7 SCC 734 : (2009) 2 SCC(L&S) 413 : (2009) 8 SCR 806 : (2010) 1 SLJ 52 : (2010) 3 SLR 787

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 14, 15(4), 16(4), 226, 39AFood Corporation of India Staff Regulations, 1971 — Regulation 70, 81

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Supreme Court12 May 2009Disposed Of

Oriental Insurance Co. Ltd. Vs Deo Patodi and Others Deo Patodi and Another Vs Devendra Arora and Another

Supreme Court Of India · (2009) ACJ 2359 : AIR 2009 SC 2442 : (2009) AIRSCW 4559 : (2009) 4 AWC 3331 Supp : (2009) 3 JLJ 389 : (2009) 8 JT 332 : (2009) 43 OCR 767 : (2009) 156 PLR 772 : (2009) 4 RLW 3692 : (2009) 8 SCALE 194 : (2009) 13 SCC 123 : (2009) 8 SCR 791

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 166

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Supreme Court12 May 2009Dismissed

National Insurance Company Ltd. Vs Smt. Saroj and Others

Supreme Court Of India · (2009) ACJ 2161 : (2009) 4 AWC 3337 Supp : (2009) 8 JT 703 : (2009) 156 PLR 768 : (2009) 8 SCALE 188 : (2009) 13 SCC 508 : (2009) 9 SCR 81

Motor Vehicles Act, 1988 — Section 163A, 166, 168

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Supreme Court12 May 2009Allowed

Sarabjit Singh and Another Vs State of Punjab and Another

Supreme Court Of India · AIR 2009 SC 2792 : (2009) AIRSCW 4236 : (2009) 3 ALT(Cri) 61 : (2009) CLT 1327 : (2009) CriLJ 3978 : (2009) 8 JT 73 : (2009) 8 SCALE 175 : (2009) 16 SCC 46 : (2009) 8 SCR 762 : (2009) 2 UC 1105

Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 209, 227, 319Penal Code, 1860 (IPC) — Section 148, 149, 302, 34

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