COURT ARCHIVE

Supreme Court Of India judgments, 2026

844 judgments · page 43 of 43

Supreme Court05 Jan 2026Dismissed

Nak Engineering Company Pvt. Ltd Vs Tarun Keshrichand Shah And Ors

Supreme Court Of India · (2026) 01 SC CK 1820

Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Order 1 Rule 10

Supreme Court05 Jan 2026Allowed

Supreme Court Of India · (2026) 01 SC CK 1819

Supreme Court05 Jan 2026Disposed Of

Supreme Court Of India · (2026) 01 SC CK 1818

Uttar Pradesh Stamp Rules, 1942- Rule 218

Supreme Court05 Jan 2026Partly Allowed

Supreme Court Of India · (2026) 01 SC CK 1817