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Supreme Court Of India judgments, 2026

832 judgments · page 34 of 42

Supreme Court20 Feb 2026Dismissed

M/s SBS Biotech & Others Vs State Of Himachal Pradesh

Supreme Court Of India · (2026) 02 SC CK 1792

Code of Criminal Procedure, 1973- Section 468, 469, 482Drugs and Cosmetics Act, 1940- Section 18, 18(a)(vi), 18(B), 22(1)(cca), 22(d), 22(2A), 23(5)(b), 23(6), 27, 27(d), 28A, 32(2), 33(I)(1)(b), 36A, 36ABDrugs and Cosmetics Rules, 1945- Rule 74
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Supreme Court20 Feb 2026Dismissed

Parsvnath Developers Ltd Vs Mohit Khirbat

Supreme Court Of India · (2026) 02 SC CK 1791

Consumer Protection Act, 1986- Section 2(1)(c), 2(1)(d), 2(1)(g), 2(1)(o), 2(1)(r), 12, 13, 14, 22Uttar Prades Apartment (Promotion of Construction, Ownership and Maintenance) Act, 2010- Section 4(5)Real Estate (Regulation And Development) Act, 2016- Section 19(10)
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Supreme Court17 Feb 2026Dismissed

Gudipalli Siddhartha Reddy Vs State C.B.I.

Supreme Court Of India · (2026) 02 SC CK 1786

Code of Criminal Procedure, 1973- Section 174, 313, 386(b)Indian Penal Code, 1860- Section 107, 114, 302, 306, 309Evidence Act, 1872- Section 8, 9, 32(1), 106, 114
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Supreme Court17 Feb 2026Allowed

Parameshwari Vs State Of Tamil Nadu & Ors

Supreme Court Of India · (2026) 02 SC CK 1785

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 395Code of Criminal Procedure, 1973- Section 357Indian Penal Code, 1860- Section 294(b), 307, 323, 324, 326, 330
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Supreme Court13 Feb 2026Allowed

Balmukund Singh Gautam Vs State Of Madhya Pradesh And Anr

Supreme Court Of India · (2026) 02 SC CK 1778

Code of Criminal Procedure, 1973- Section 82, 83, 173(8), 372, 437(3), 438, 438(2), 439(2)Indian Penal Code, 1860- Section 147, 148, 149, 294, 302, 307, 323, 341, 427, 506Arms Act, 1959- Section 25, 25(1b)(a), 27
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Supreme Court13 Feb 2026Dismissed

State Bank Of India Vs Union Of India & Ors

Supreme Court Of India · (2026) 02 SC CK 1777

Insolvency and Bankruptcy Code, 2016- Section 5(8), 5(21), 10, 14, 14(1)(d), 18, 18(f), 18(1)(f)(vi), 20, 20(1), 25, 25(1), 25(2)(b), 30, 30(2)(b), 31, 36, 36(3), 36(4), 36(4)(a)(iv), 53, 60(5), 61, 62, 238Telegraph Act, 1885- Section 4, 4(1), 11(1)(a), 11(1)(b)Companies Act, 2013- Section 129, 133
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