CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments, 2025

1,152 judgments · page 5 of 58

Supreme Court05 Dec 2025Allowed

Bolla Malathi Vs B. Suguna And Ors

Supreme Court Of India · (2025) 12 SC CK 1662

Insurance Act, 1938- Section 39General Provident Fund (Central Service) Rules, 1960- Rule 5, 5(5)(a), 5(5)(b), 5(6), 33, 33(i)(a), 33(i)(b), 33(ii)
Read judgment
Supreme Court04 Dec 2025Dismissed

BPL Limited Vs Morgan Securities And Credits Private Limited

Supreme Court Of India · (2025) 12 SC CK 1659

Constitution of India, 1950- Article 136, 343Arbitration and Conciliation Act, 1996- Section 31(7), 31(7)(a), 31(7)(b), 34, 34(2), 34(2)(b)(ii), 37, 37(1)(b)Negotiable Instruments Act, 1881- Section 31(7), 37, 64, 80
Read judgment
Supreme Court04 Dec 2025Dismissed

Rocky Vs State Of Telangana & Anr

Supreme Court Of India · (2025) 12 SC CK 1656

Constitution of India, 1950- Article 226Code of Criminal Procedure, 1973- Section 155(2), 156(1), 482Indian Penal Code, 1860- Section 344, 406, 420, 506
Read judgment
Supreme Court03 Dec 2025Dismissed

Bal Kumar Patel @ Raj Kumar Vs State Of U.P

Supreme Court Of India · (2025) 12 SC CK 1648

Constitution of India, 1950- Article 136Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 321, 482, 494
Read judgment
Supreme Court02 Dec 2025Disposed Of

Jyoti Builders Vs Chief Executive Officer & Ors

Supreme Court Of India · (2025) 12 SC CK 1649

Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971- Section 3A, 3A(1), 3B, 3C, 3D(c)(i), 4, 14, 14(1), 17, 44, 45, 46, 51, 53, 54, 55, 56, 135, 136Monopolies And Restrictive Trade Practices Act, 1969- Section 2(19), 152
Read judgment