Supreme Court10 Jan 2020Disposed Of

Anuradha Bhasin Vs Union Of India And Ors

Supreme Court Of India · AIR 2020 SC 1308 : (2020) 1 JT 308 : (2020) 1 MLJ 574 : (2020) 1 Supreme 243 : (2020) 2 AWC 1989 : (2020) AllMR(Cri) 1372 : (2020) 3 SCC 637 : (2020) 1 Scale 691

Constitution Of India, 1950 — Article 19, 19(1), 19(1)(a), 19(1)(g), 19(6), 19(2), 21, 21A, 32, 32(1), 226, 367, 367(4), 370, 370(1)Temporary Suspension Of Telecom Services (Public Emergency Or Public Service) Rules, 2017 — Rule 2(1), 2(2), 2(5), 2(6)Code Of Criminal Procedure, 1973 — Section 107, 134, 144, 144A, 144(4), 144(5), 145
Supreme Court09 Jan 2020Disposed Of

Shilpa Mittal Vs State Of Nct Of Delhi & Anr

Supreme Court Of India · AIR 2020 SC 405 : (2020) 1 JT 79 : (2020) 2 SCC 787 : (2020) 1 PLJR 352 : (2020) 1 GLH 548 : (2020) 129 CLT 585 : (2020) 266 DLT 494 : (2020) 2 MLJCri) 89 : (2020) 1 RCR(Criminal) 582 : (2020) 2 KLJ 345 : (2020) 1 KLT 335 : (2020) CriLJ 2121 : (2020) 1 AC

Constitution Of India, 1950 — Article 142Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 2(12), 2(13), 2(33), 2(35), 2(45), 14, 14(5), 14(d), 14(e), 14(f), 15, 19, 19(2), 21, 74Indian Penal Code, 1860 — Section 304
Supreme Court09 Jan 2020Dismissed

Balkrishna Ram Vs Union Of India And Anr

Supreme Court Of India · AIR 2020 SC 341 : (2020) 2 SCC 442 : (2020) 1 JT 101 : (2020) 1 Scale 668 : (2020) 197 PunLR 404 : (2020) 1 SCT 576 : (2020) 1 Scale 668 : (2020) 1 SCC(L&S) 351 : (2020) 38 LCD 541 : (2020) AIRSCCiv 1017 : (2020) 1 Supreme 179 : (2020) 1 ACJ 415

Constitution Of India, 1950 — Article 14, 15, 16, 32, 136, 214, 215, 226, 227, 323A, 323A(2)(d), 323B, 323B(3)(B)Allahabad High Court Rules, 1952 — Rule 5Armed Forces Tribunal Act, 2007 — Section 5(6), 14(1), 15, 28, 34
Supreme Court08 Jan 2020Allowed

Mohammed Siddique & Anr Vs National Insurance Company Ltd. & Ors

Supreme Court Of India · AIR 2020 SC 520 : (2020) ACJ 751 : (2020) AIRSCCiv 778 : (2020) 1 SCC(Cri) 743 : (2020) 1 Supreme 387 : (2020) 2 AWC 1898 : (2020) 1 ALD 231 : (2020) 139 AllLR 278 : (2020) 3 SCC 57 : (2020) 1 RCR(Civil) 689 : (2020) 2 JT 519 : (2020) 1 ACC 345 : (2020) 1

Motor Vehicles Act, 1988 — Section 128, 163A, 166, 173Motor Vehicles (Amendment) Act, 2019 — Section 194CMotor Vehicles Act, 1988 — Section 110B
Supreme Court08 Jan 2020Allowed

State Of Gujarat Through Chief Secretary & Anr Vs Amber Builders

Supreme Court Of India · AIR 2020 SC 454 : (2020) 2 SCC 540 : (2020) 1 Scale 618 : (2020) 1 ArbLR 227 : (2020) AIRSCCiv 769 : (2020) 1 Supreme 218

Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992 — Section 2(a), 2(k), 3, 8, 8(3), 12, 13, 21Arbitration and Conciliation Act, 1996 — Section 2, 2(e)(i), 2(2), 2(4), 9, 9(1), 9(3), 12, 17, 31(6), 34, 40
Supreme Court08 Jan 2020Allowed

M. Arumugam Vs Ammaniammal And Ors

Supreme Court Of India · (2020) 1 Scale 603 : (2020) 1 BCR 481 : (2020) 2 MLJ 279 : (2020) 139 AllLR 284 : (2020) 1 ALT 201 : (2020) 1 CriLJ 247 : (2020) 2 LW 248 : (2020) 38 LCD 817 : (2020) 1 Supreme 206 : (2020) 11 SCC 103

Hindu Minority & Guardianship Act, 1956 — Section 6, 8Hindu Succession Act, 1956 — Section 4(b), 6, 8, 19, 30
Supreme Court08 Jan 2020Allowed

Vidaya Devi Vs State Of Himachal Pradesh & Ors.

Supreme Court Of India · AIR 2020 SC 4709 : (2020) 2 SCC 569 : (2020) 1 JT 21 : (2020) 1 Scale 611 : (2020) 139 AllLR 306 : (2020) 1 RCR(Civil) 670 : (2020) 1 KLT 430 : (2020) 206 AllIndCas 15 : (2020) 1 CivCC 718 : (2020) DNJ 74 : (2020) 1 OLR 366 : (2020) 38 LCD 1 : (2020) 1 Su

Constitution Of India, 1950 — Article 31, 136, 142, 300ALand Acquisition Act, 1894 — Section 4
Supreme Court08 Jan 2020Allowed

Canara Bank And Ors Vs Kameshwar Singh

Supreme Court Of India · AIR 2020 SC 329 : (2020) 1 JT 18 : (2020) 2 SCC 507 : (2020) LLR 120 : (2020) 1 PLJR 329 : (2020) 1 CriLJ 325 : (2020) LIC 1856 : (2020) 1 UPLBEC 1 : (2020) 1 SCT 585 : (2020) 165 FLR 150 : (2020) 1 CLR 462 : (2020) 1 HLT 23 : (2020) 1 JLJR 285 : (2020) 1

Canara Bank Officers and Employees (Discipline and Appeal) Regulations, 1976 — Regulation 4, 4(h), 5, 5(3)
Supreme Court08 Jan 2020Dismissed

Surinder Singh Deswal @ Col. S.S. Deswal & Ors Vs Virender Gandhi & Anr

Supreme Court Of India · AIR 2020 SC 415 : (2020) 1 JT 1 : (2020) 1 Scale 626 : (2020) 2 SCC 514 : (2020) 1 BankCas 329 : (2020) 1 ALT(Cri) 156 : (2020) 1 CTC 456 : (2020) 1 RCR(Criminal) 604 : (2020) 2 KLJ 335 : (2020) 1 KLT 417 : (2020) 110 AllCriC 616 : (2020) 206 AllIndCas 21

Code Of Criminal Procedure, 1973 — Section 357, 389, 421, 482Negotiable Instruments Act, 1881 — Section 138, 143A, 143A(5), 148
Supreme Court08 Jan 2020Allowed

Indian Bank & Ors Vs Promila & Anr

Supreme Court Of India · (2020) 1 Scale 594 : (2020) 2 SCC 729 : (2020) 1 PLJR 325 : (2020) 1 ALT 314 : (2020) 1 UPLBEC 4 : (2020) 1 SCT 592 : (2020) 165 FLR 134 : (2020) 1 JLJR 281 : (2020) 38 LCD 369 : (2020) 1 SCC(L&S) 312 : (2020) 1 Supreme 165

Supreme Court08 Jan 2020Disposed Of

Mangilal Kajodia Vs Union Of India & Ors

Supreme Court Of India · (2020) 1 JT 34 : (2020) 1 Scale 555 : (2020) 2 SCC 723 : (2020) 1 SCT 581 : (2020) 1 SCC(L&S) 306 : (2020) 1 Supreme 153

Constitution Of India, 1950 — Article 32Kendriya Vidayalaya Sangathan Educational Code, — Article 81(d), 81(d)(iii), 81(d)(6)Central Civil Services (Conduct) Rules, 1964 — Rule 7(ii)
Supreme Court07 Jan 2020Dismissed

Purshottam Chopra & Anr Vs State (Govt. Of Nct Delhi)

Supreme Court Of India · AIR 2020 SC 476 : (2020) 1 JT 203 : (2020) 1 ALD(Cri) 377 : (2020) 266 DLT 520 : (2020) CriLJ 1498 : (2020) 1 MLJ(Cri) 277 : (2020) 1 RCR(Criminal) 610 : (2020) CrLR 125 : (2020) 1 Scale 434 : (2020) 1 Supreme 1 : (2020) 11 SCC 489 : (2020) 3 CrimesSC 194

Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 302, 304II, 307Evidence Act, 1872 — Section 32(1)
Supreme Court07 Jan 2020Dismissed

M.E. Shivalingamurthy Vs Central Bureau Of Investigation, Bengaluru

Supreme Court Of India · AIR 2020 SC 331 : 2020 1 JT 112 : 2020 2 SCC 768 : 2020 1 RCR(Criminal) 596 : 2020 1 ALTCri 330 : 2020 1 CrimesSC 125 : 2020 1 LawHerald SC 198 : 2020 1 Scale 424 : 2020 1 Supreme 169

Mineral Concession Rules, 1960 — Rule 37, 62Indian Penal Code, 1860 — Section 120B, 379, 409, 420, 447, 468, 471, 477APrevention of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2)
Supreme Court07 Jan 2020Partly Allowed

Ramkhiladi & Anr Vs United India Insurance Company & Anr

Supreme Court Of India · AIR 2020 SC 527 :(2020) 1 JT 40 :(2020) 2 SCC 550 :(2020) ACJ 627 :(2020) 1 PLJR 316 :(2020) 1 CTC 443 :(2020) 1 JLJ 302 :(2020) 197 PunLR 395 :(2020) 4 MLJ 16 :(2020) 1 RCR(Civil) 638 :(2020) 1 JLJR 272 :(2020) 1 TNMAC 1 :(2020) 1 ACC 3 :(2020) 1 LawHera

Motor Vehicles Act, 1988 — Section 2(30), 140, 147, 163A, 166