Supreme Court03 Dec 2020Dismissed
Pankjeshwar Sharma And Others Vs State Of Jammu & Kashmir And Others
Supreme Court Of India · (2020) 13 Scale 605
Constitution Of India, 1950 — Article 14, 16, 142, 226
COURT ARCHIVE
Supreme Court Of India judgments, 2020
771 judgments · page 3 of 39
Supreme Court03 Dec 2020Dismissed
Chaman Lal Vs State Of Himachal Pradesh
Supreme Court Of India · (2020) 13 Scale 539 : (2020) 12 JT 1 : (2020) 4 Crimes 475
Indian Penal Code, 1860 — Section 375, 376, 506Code of Criminal Procedure, 1973 — Section 313, 378, 417
Supreme Court03 Dec 2020Dismissed
Inderjit Singh Sodhi And Others Vs Chairman, Punjab State Electricity Board And Another
Supreme Court Of India · (2020) 13 Scale 624
Constitution Of India, 1950 — Article 14, 16
Supreme Court03 Dec 2020Allowed
Sumedh Singh Saini Vs State Of Punjab And Another
Supreme Court Of India · (2020) 13 Scale 618 : (2020) 12 JT 13 : (2020) 4 Crimes 469
Indian Penal Code, 1860 — Section 120B, 201, 219, 302, 309, 330, 344, 364Code of Criminal Procedure, 1973 — Section 177, 178, 306, 438, 482
Supreme Court03 Dec 2020Allowed
Issak Nabab Shah Vs State Of Maharashtra
Supreme Court Of India · (2020) 13 Scale 551 : (2020) 12 JT 19 : (2020) 4 Crimes 474
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 20(d)
Supreme Court02 Dec 2020
M.C. Mehta Vs Union Of India & Ors
Supreme Court Of India · (2020) 13 Scale 76
Supreme Court02 Dec 2020
Sandeep Kumar And Others Vs State Of Uttarakhand And Another
Supreme Court Of India · (2020) 13 Scale 553 : (2020) 12 JT 21 : (2020) 4 Crimes 508
Indian Penal Code, 1860 — Section 304B, 306, 498ACode Of Criminal Procedure, 1973 — Section 106, 161, 313, 362, 378, 386Evidence Act, 1872 — Section 32, 113A, 113B
Supreme Court02 Dec 2020Dismissed
M/S. Panther Security Service Private Limited Vs Employees’ Provident Fund Organisation And Another
Supreme Court Of India · (2020) 13 Scale 534
Private Security Agencies Central Model Rules, 2006 — Rule 5, 6, 14Employees’ Provident Funds And Miscellaneous Provisions Act, 1952 — Section 1(3)(B), 2(e) (ii), 2(f), 7A, 7I, 7QPrivate Security Agencies (Regulation) Act, 2005 — Section 2(g), 4, 7, 8, 10, 11, 13, 15
Supreme Court02 Dec 2020
Paramvir Singh Saini Vs Baljit Singh & Others
Supreme Court Of India · (2020) 13 Scale 526
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 161, 161(3)Protection Of Human Rights Act, 1993 — Section 17, 18, 30
Supreme Court02 Dec 2020Allowed
Nimay Sah Vs State Of Jharkhand
Supreme Court Of India · (2020) 13 Scale 531 : (2020) 12 JT 50
Indian Penal Code, 1860 — Section 34, 109, 304B, 498ACode Of Criminal Procedure, 1973 — Section 313
Supreme Court01 Dec 2020Disposed Of
S.D. Containers Indore Vs M/S. Mold Tek Packaging Ltd
Supreme Court Of India · (2020) 13 Scale 491
Design Act, 2000 — Section 4(a), 19, 19(1), 19(2), 21, 22, 22(4)Commercial Courts Act, 2015 — Section 2(c)(xvii), 3, 3(2), 4, 5, 7, 21Indian Patents and Designs Act, 1911 — Section 29, 51A
Supreme Court01 Dec 2020Disposed Of
State Of Jharkhand And Ors. Vs Brahmputra Metallics Ltd., Ranchi And Anr
Supreme Court Of India · (2020) 13 Scale 500 : (2020) 12 JT 78
Constitution Of India, 1950 — Article 14, 226Bihar (Jharkhand) Electricity Duty Rules, 1949 — Rule 4, 6, 9Bihar Electricity Duty Act, 1948 — Section 9, 9A
Supreme Court27 Nov 2020Disposed Of
Indian Commodity Exchange Limited Vs Neptune Overseas Limited & Ors.
Supreme Court Of India · (2020) 13 Scale 422
Defence Of India Rules, — Rule 81Forward Contracts (Regulation) Act, 1952 — Section 3, 4, 4(b), 5, 6, 7, 8, 8(2), 8(2)(b), 8(4), 14BSecurities and Exchange Board of India Act, 1992 — Section 15Z
Supreme Court27 Nov 2020Disposed Of
Madras Bar Association Vs Union Of India & Anr.
Supreme Court Of India · (2020) 13 Scale 443
Constitution Of India, 1950 — Article 14, 21, 32, 50, 110, 217(2), 226, 227, 235, 323A, 323BTribunal, Appellate Tribunal And Other Authorities (Qualifications, Experience And Other Conditions Of Service Of Members) Rules, 2020 — Rule 1(2), 4, 4(2), 8, 8(1), 9(1), 9(2), 15Companies Act, 2013 — Section 408, 409, 411(3), 412, 412(2), 413, 425, 431, 434
Supreme Court27 Nov 2020
Dr. Prerit Sharma & Ors. Vs Dr. Bilu B.S. & Ors.
Supreme Court Of India · (2020) 13 Scale 416 : (2020) 4 CPR 274
Supreme Court27 Nov 2020Disposed Of
Arnab Manoranjan Goswami Vs State Of Maharashtra & Ors.
Supreme Court Of India · AIR 2021 SC 1 : (2020) 13 Scale 311 : (2020) 11 JT 257 : (2020) 4 Crimes 428
Constitution Of India, 1950 — Article 14, 21, 32, 226, 227Bombay Police Manual, — Rule 219(3)Code of Criminal Procedure, 1973 — Section 91, 108(1), 154, 155(2), 156(1), 164, 173(8), 438, 439, 482
Supreme Court27 Nov 2020Disposed Of
Gajendra Sharma Vs Union Of India And Anr.
Supreme Court Of India · (2020) 13 Scale 436 : (2020) 11 JT 291
Constitution Of India, 1950 — Article 21, 32Disaster Management Act, 2005 — Section 6, 10(2)(1)
Supreme Court26 Nov 2020Allowed
Noy Vallesina Engineering Spa, Vs Jindal Drugs Limited & Ors.
Supreme Court Of India · (2020) 13 Scale 382
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 2(2), 9, 14, 17, 20, 20(2), 20(3), 28, 34, 37, 39(1), 39(2), 45, 47, 48, 48(1), 48(1)(e), 48(2), 50Commercial Courts Act, 2015 — Section 13(1)
Supreme Court26 Nov 2020Dismissed
Manohar Lal Jat & Ors. Etc. Vs State Of Rajasthan & Ors. Etc.
Supreme Court Of India · (2020) 13 Scale 406
Constitution Of India, 1950 — Article 14Rajasthan Commercial Taxes Subordinate Services General Branch Rules, 1975 — Rule 2(1), 27, 27(1), 27(2)Indian Railways Establishment Manual Volume-I, — Rule 303
Supreme Court26 Nov 2020Dismissed
Skoda Auto Volkswagen India Private Limited Vs State Of Uttar Pradesh & Ors.
Supreme Court Of India · (2020) 13 Scale 343 : (2020) 4 Crimes 455
Central Motor Vehicles Rules, 1989 — Rule 112, 113, 114, 115, 116, 126, 126AIndian Penal Code, 1860 — Section 34, 406, 419, 420, 467, 468, 471Code of Criminal Procedure, 1973 — Section 173(2)