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Supreme Court Of India judgments, 2019

2,131 judgments · page 5 of 107

Supreme Court13 Dec 2019

Sanjai Kumar & Ors Vs Dr. Prabhat Kumar Etc

Supreme Court Of India · (2019) 17 Scale 778 : (2020) 3 SCC 184

Constitution Of India, 1950 — Article 21ARight Of Children To Free And Compulsory Education Act, 2009 — Section 23National Council For Teacher Education Act, 1993 — Section 12, 12A
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Supreme Court13 Dec 2019Allowed

Shailendra Rajdev Pasvan And Others Vs State Of Gujarat Etc

Supreme Court Of India · (2019) 12 JT 314 : (2019) 17 Scale 596 : (2019) 4 Crimes 579 : AIR 2020 SC 180 : (2020) 2 MLJ(Cri) 429

Indian Penal Code, 1860 — Section 120B, 302, 363, 364, 364A, 365Arms Act, 1959 — Section 21(1)(a)Explosives Act, 1884 — Section 3, 5
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Supreme Court13 Dec 2019Disposed Of

Prabodh Ch. Das And Anr Vs Mahamaya Das And Ors

Supreme Court Of India · (2019) 12 JT 292 : (2019) 17 Scale 604 : AIR 2020 SC 178 : (2020) 1 CalLJ 12 : (2020) 1 CTC 237 : (2020) 1 JLJ 217 : (2020) 1 MLJ 630 : (2020) 1 OLR 90 : (2020) 1 KHC 541 : (2020) 1 SCJ 30

Code Of Civil Procedure, 1908 — Order 41 Rule 17(1)
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Supreme Court12 Dec 2019Disposed Of

Jasmeet Kaur Vs State (NCT Of Delhi) & Anr

Supreme Court Of India · (2019) 17 Scale 672 : (2020) 1 RCR(Civil) 574

Code Of Civil Procedure, 1908 — Order 7 Rule 11Guardians And Wards Act, 1890 — Section 7, 9, 11, 25Hindu Minority And Guardianship Act, 1956 — Section 6(a)
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