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Supreme Court Of India judgments, 2019

2,131 judgments · page 33 of 107

Supreme Court17 Sept 2019Dismissed

Rambhau Ganpati Nagpure Vs Ganesh Nathuji Warbe & Ors.

Supreme Court Of India · (2019) 9 SCC 202 : (2019) 9 JT 334 : (2019) 12 Scale 483 : (2020) 1 AllMR. 452 : (2020) 110 AllCC 271 : (2020) CriLJ 111 : (2019) 4 RCR(Criminal) 473

Evidence Act, 1872 — Section 83Maharashtra Land Revenue Code, 1966 — Section 138
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Supreme Court17 Sept 2019Allowed

IFCI Ltd Vs Sanjay Behari & Ors

Supreme Court Of India · (2019) 12 Scale 522

Industrial Finance Corporation of India Limited Pension Regulations, 1993 — Regulation 2, 2(i), 25(2)Industrial Finance Corporation of India (Staff) Regulations, 1974 — Regulation 33, 33(2)
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Supreme Court17 Sept 2019Allowed

K. Arjun Das Vs Commissioner Of Endowments, Orissa & Ors

Supreme Court Of India · (2019) 12 Scale 455 : (2019) 10 SCC 355

Constitution Of India, 1950 — Article 226, 227Orissa Hindu Religious Endowments Rules, 1959 — Rule 4(2)(1), 4(2)(b)Orissa Hindu Religious Endowments Act, 1951 — Section 6, 7, 19, 19(1), 19(3), 19(4), 19(5)
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Supreme Court16 Sept 2019Allowed

Karnataka Power Transmission Corporation Limited, Represented By Managing Director (Admin. And Hr) Vs Sri C. Nagaraju & Anr

Supreme Court Of India · AIR 2019 SC 4308 : (2019) 9 JT 338 : (2019) 12 Scale 381 : (2019) 10 SCC 367 : (2019) Supreme 1022 : (2019) 3 ACJ 524 : (2020) 164 FLR 275 : (2019) 6 KarLJ 209 : (2019) LIC 4201 : (2019) LLR 1181 : (2020) LLR 238

Prevention of Corruption Act, 1988 — Section 5(1)(e), 5(2), 7, 13(1)(d), 13(2)Karnataka Electricity Board Employees Service (Conduct) Regulation Rules, 1968 — Rule 3(1)(i), 3(1)(iii) 1988
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Supreme Court13 Sept 2019Allowed

Jose Paulo Coutinho Vs Maria Luiza Valentina Pereira & Anr

Supreme Court Of India · (2019) 12 Scale 338 : (2019) 3 Curcc 555 : (2019) 5 AllMR 928

Constitution Of India, 1950 — Article 1(3)(c), 19, 123(1), 240(1)(d)Portuguese Civil Code, 1867 — Article 24, 1737, 1766, 1774, 1784, 1785, 1787, 1961Goa, Daman and Diu (Administration) Act, 1962 — Section 5
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Supreme Court13 Sept 2019Allowed/Dismissed. Respectively

Union Of India & Ors Vs Sandeep Kumar Etc

Supreme Court Of India · (2019) 12 Scale 486 : (2019) 10 SCC 496 : (2019) 4 MLJ(Cri) 70

Army Rules, 1954 — Rule 58Armed Forces Tribunal Act, 2007 — Section 15, 30, 133Code Of Criminal Procedure, 1973 — Section 164, 313, 313(1)(a), 342
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Supreme Court13 Sept 2019Allowed

S. Bhaskaran Vs Sebastian (Dead) By Lrs. & Ors

Supreme Court Of India · AIR 2019 SC 4306 : (2019) 9 SCC 161 : (2019) 12 Scale 334 : (2019) 3 ACJ 399 : (2019) 3 Curcc 567 : (2019) 4 RCR(Civil) 406 : (2019) 5 ALT 379

Code Of Civil Procedure, 1908 — Section 47, 115
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