Supreme Court28 Nov 2019Disposed Of
Nidhi Gupta Vs Ashish Kumar Gupta
Supreme Court Of India · (2019) 11 SC CK 0219
Constitution Of India, 1950 — Article 142Indian Penal Code, 1860 — Section 34, 147, 294, 323, 354A, 452, 498A, 504, 506
COURT ARCHIVE
Supreme Court Of India judgments, 2019
2,131 judgments · page 14 of 107
Supreme Court28 Nov 2019Allowed
Commander Rakesh Pande Vs Union Of India & Ors
Supreme Court Of India · (2019) 11 SC CK 0209
Supreme Court28 Nov 2019Disposed Of
R.R. Inamdar Vs State Of Karnataka & Or
Supreme Court Of India · (2019) 17 Scale 424 : (2020) 1 KCCR 77
Constitution Of India, 1950 — Article 16(1), 16(4), 226
Supreme Court28 Nov 2019Allowed
M/S Deep Industries Limited Vs Oil And Natural Gas Corporation Limited & Anr
Supreme Court Of India · (2019) 17 Scale 85 : (2020) 1 RCR(Civil) 586
Constitution Of India, 1950 — Article 32, 136, 226, 227Arbitration And Conciliation Act, 1996 — Section 5, 11, 11(4), 11(7), 16, 17, 29A, 34, 34(6), 37, 37(2)Code Of Civil Procedure, 1908 — Section 115
Supreme Court28 Nov 2019Allowed
Jit Ram Now Deceased Through Lrs. Vs Satnam Singh
Supreme Court Of India · (2019) 11 JT 423 : (2019) 19 Scale 791 : (2019) 4 Curcc 531 : (2020) 1 RCR(Civil) 505
Supreme Court28 Nov 2019Partly Allowed
Odisha Forest Development Corporation Ltd Vs M/S Anupam Traders & Anr
Supreme Court Of India · (2019) 11 JT 535 : (2019) 17 Scale 531
Code Of Civil Procedure, 1908 — Section 96, Order 41, Order 41 Rule 5
Supreme Court28 Nov 2019
Jai Prakash Vs State Of Uttar Pradesh And Others
Supreme Court Of India · (2019) 12 JT 41 : (2019) 17 Scale 462 : AIR 2020 SC 280
Constitution Of India, 1950 — Article 136Indian Penal Code, 1860 — Section 120B, 302
Supreme Court28 Nov 2019Allowed
Assam Public Service Commission & Ors Vs Pranjal Kumar Sarma & Ors
Supreme Court Of India · (2019) 17 Scale 542
Constitution Of India, 1950 — Article 320Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010 — Rule 29, 30
Supreme Court28 Nov 2019Disposed Of
Tamil Nadu Rural Development Engineers And Assistant Engineers Association Vs Government Of Tamil Nadu And Others
Supreme Court Of India · (2019) 17 Scale 479
Supreme Court27 Nov 2019Allowed
Suraj Bhan & Ors. Vs Gorakh Ram
Supreme Court Of India · (2019) 11 SC CK 0217
Punjab Preemption Act, 1913 — Section 17
Supreme Court27 Nov 2019Disposed Of
Madhuben D/O Deceased Atmagar Swarupgar And Anr. Thr. Poa Holder Nitinbhai Kantibhai Patel
Supreme Court Of India · (2019) 11 SC CK 0216
Supreme Court27 Nov 2019Disposed Of
Ashok Kumar Sood Vs Sardar Darshan Singh
Supreme Court Of India · (2019) 11 SC CK 0215
Himachal Urban Rent Control Act, 1987 — Section 14(3)(c), 14(5)
Supreme Court27 Nov 2019Dismissed
Siddaramappa Vs Siddappa (D) Thr.Lr. & Ors.
Supreme Court Of India · (2019) 11 SC CK 0214
Karnataka Land Reforms Rules, 1974 — Rule 17
Supreme Court27 Nov 2019Partly Allowed
Krishna Ramu Gadiwaddar Vs State Of Karnataka
Supreme Court Of India · (2019) 11 SC CK 0212
Indian Penal Code, 1860 — Section 143, 147, 149, 302, 304I, 324, 504
Supreme Court27 Nov 2019Allowed
Pious & Anr Vs State Of Kerala & Anr
Supreme Court Of India · (2019) 11 SC CK 0211
Land Acquisition Act, 1894 — Section 4, 6
Supreme Court27 Nov 2019Disposed Of
Vurimi Pullarao S/O Satyanarayana Vs Vemari Vyankata Radharani W/O Dhankoteshwarrao & Anr
Supreme Court Of India · AIR 2020 SC 395 : (2020) 1 Scale 280
Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 2 Rule 2(1), Order 2 Rule 2(2), Order 2 Rule 2(3), Order 41 Rule 23, Order 41 Rule 27Constitution Of India, 1950 — Article 136, 142
Supreme Court27 Nov 2019Disposed Of
M/S. Uttarakhand Purv Sainik Kalyan Nigam Limited Vs Northern Coal Field Limited
Supreme Court Of India · (2019) 4 Curcc 305 : (2019) 16 Scale 696 : (2020) 1 ALT 36 : (2020) 1 ALT 36 : (2019) 4 JLJ 612 : (2020) 2 SCC 455 : AIR 2020 SC 979
Arbitration And Conciliation Act, 1996 — Section 8, 11, 11(6A), 12, 16, 16(1), 16(5), 21, 29A, 34Indian Contract Act, 1872 — Section 7
Supreme Court27 Nov 2019Disposed Of/Allowed
Hindustan Construction Company Limited & Anr Vs Union Of India & Ors
Supreme Court Of India · (2019) 12 JT 218 : (2019) 16 Scale 823 : AIR 2020 SC 122
Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 32, 36(2), 142, 300ACode Of Civil Procedure, 1908 — Order 8A, Order 41 Rule 5Arbitration And Conciliation Act, 1996 — Section 2(e), 9, 28, 28(3), 34, 35, 36, 37, 42, 85A, 87, 87(a)
Supreme Court27 Nov 2019Dismissed
Union Of India & Ors Vs P.S. Gill
Supreme Court Of India · (2019) 11 JT 444 : (2019) 17 Scale 111
Constitution Of India, 1950 — Article 226, 227Army Rules, 1954 — Rule 22, 23, 180Army Act, 1950 — Section 52(f), 63, 123
Supreme Court27 Nov 2019Allowed
Century Rayon Limited Vs IVP Limited And Others
Supreme Court Of India · (2019) 11 JT 425 : (2019) 17 Scale 121 : (2019) 4 Curcc 310 : (2020) 1 BCR 383
Indian Telegraph Act, 1885 — Section 10, 10(b), 10(d), 16, 16(1), 16(2), 16(3), 16(4)Electricity Act, 2003 — Section 14, 164