Supreme Court05 Dec 2019Partly Allowed

State Of Nct Of Delhi Vs Shiv Charan Bansal & Ors

Supreme Court Of India · (2019) 12 JT 454 : (2019) 17 Scale 11 : (2019) 4 Crimes 298 : (2020) 1 JLJR 100 : (2020) 1 PLJR 183 : (2020) 2 SCC 290 : (2020) 266 DLT 232 : (2020) 2 MLJ(Cri) 410

Code Of Criminal Procedure, 1973 — Section 161, 164, 223, 227, 228, 313, 391Indian Penal Code, 1860 — Section 34, 120B, 201, 302Arms Act, 1959 — Section 25, 27, 29(b), 29B, 54, 59
Supreme Court05 Dec 2019Allowed

Station House Officer, CBI/ACB/Bangalore Vs B.A. Srinivasan And Anr

Supreme Court Of India · (2019) 12 JT 99 : (2019) 16 Scale 803 : (2019) 4 Crimes 313 : (2020) 1 RCR(Criminal) 413 : (2020) 2 SCC 153 : (2020) 2 MLJ(Cri) 254

Constitution Of India, 1950 — Article 136(1)Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2), 19, 19(1)
Supreme Court05 Dec 2019Allowed

Mahipal Vs Rajesh Kumar @ Polia & Anr.

Supreme Court Of India · (2019) 12 JT 50 : (2019) 16 Scale 813 : AIR 2020 SC 670 : (2020) 110 AllCC 221 : (2019) 4 Crimes 321 : (2020) 2 SCC 118 : (2020) 1 SCJ 11 : (2020) 2 MLJ(Cri) 341

Code of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307Evidence Act, 1872 — Section 277
Supreme Court05 Dec 2019Allowed

BSES Yamuna Power Ltd. Vs Ghanshyam Chand Sharma & Anr

Supreme Court Of India · (2019) 12 JT 118 : (2019) 16 Scale 862 : AIR 2020 SC 76 : (2020) 3 SCC 346 : (2020) 1 CTC 335 : (2020) 1 JLJR 128 : (2020) 1 PLJR 211 : (2020) 2 LLJ 290

Constitution Of India, 1950 — Article 14Life Insurance Corporation of India (Employees) Pension Rules, 1995 — Rule 23, 31Central Civil Service Pension Rules, 1972 — Rule 26