Supreme Court18 Feb 2015Dismissed
Madras Bar Association Vs Union of India (UOI) and Others
Supreme Court Of India · (2015) 1 CompLJ 606 : (2015) 3 SCALE 118 : (2015) 130 SCL 756
Companies Act, 1956 - Section 407, 408, 409, 410, 411
COURT ARCHIVE
Supreme Court Of India judgments, 2015
1,519 judgments · page 66 of 76
Supreme Court17 Feb 2015Dismissed
State of Tamil Nadu Vs Anbai Kingston Philips and Others
Supreme Court Of India · (2015) 5 SCALE 41
Supreme Court17 Feb 2015Dismissed
Municipal Corporation, Aurangabad Vs The State of Maharashtra and Others
Supreme Court Of India · (2015) 5 SCALE 249
Constitution of India, 1950 - Article 226Hyderabad Tenancy and Agricultural Lands Act, 1950 - Section 38E, 50B
Supreme Court17 Feb 2015Partly Allowed
State of Uttar Pradesh Vs Parvez Akhtar
Supreme Court Of India · (2015) 2 SCT 816
Industrial Disputes Act, 1947 - Section 25FUttar Pradesh Industrial Disputes Act, 1947 - Section 6N, 6P, 6Q
Supreme Court17 Feb 2015Partly Allowed
Arun Bhaskar Adarkar Vs Mina Srinivasan Krishnan and Others
Supreme Court Of India · (2015) 3 RCR(Civil) 490 : (2015) 3 SCALE 235
Penal Code, 1860 (IPC) - Section 298, 406, 504
Supreme Court17 Feb 2015Dismissed
Nawal Kishore Mishra and Others Vs High Court of Judicature at Allahabad and Others
Supreme Court Of India · (2015) 3 AD (SC) 596 : AIR 2015 SC 1332 : (2015) 3 ESC 492 : (2015) LabIC 1498 : (2015) 3 LLN 1 : (2015) 3 MLJ 231 : (2015) 2 SCALE 506 : (2015) 5 SCC 479 : (2015) 2 SCC(L&S) 168 : (2015) 2 SCJ 430 : (2015) 2 SCT 799 : (2015) 2 SLJ 66
Bihar Reservation of Vacancies in Posts and Services (for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1991 - Section 4, 4(3), 4(4), 4(5), 4(6)Constitution of India, 1950 - Article 13(3), 13(3)(1), 146, 148, 16(1)Uttar Pradesh Higher Judicial Service Rules, 1975 - Rule 22(2), Rule 6, Rule 7, Rule 8, Rule 8(1)
Supreme Court17 Feb 2015Allowed
Union of India (UOI) and Others Vs V.K. Krishnan and Others
Supreme Court Of India · (2015) 2 ABR 790 : (2015) 4 ALLMR 439 : (2015) 2 ESC 263 : (2015) 145 FLR 223 : (2015) 2 JLJR 61 : (2015) LabIC 4255 : (2015) 1 LLN 575 : (2015) 2 MLJ 615 : (2015) 2 PLJR 338 : (2015) 2 SCALE 474 : (2015) 8 SCC 512 : (2015) 2 SCC(L&S) 832 : (2015) 5 SCJ 2
Supreme Court17 Feb 2015Allowed
Rashmi Behl Vs State of Uttar Pradesh and Others
Supreme Court Of India · (2015) 2 ACR 1498 : (2015) 3 AD (SC) 109 : (2015) 89 ALLCC 661 : (2015) ALLMR(Cri) 1205 : (2015) 2 ALT(Cri) 449 : (2015) 2 CALLT 67 : (2015) 1 CCR 458 : (2015) 2 Crimes 175 : (2015) 2 JLJR 66 : (2015) 1 MLJ(Cri) 604 : (2015) 1 NCC 697 : (2015) 2 PLJR 309
Constitution of India, 1950 - Article 14, 142, 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 164, 164APenal Code, 1860 (IPC) - Section 323, 366, 376, 504
Supreme Court17 Feb 2015Dismissed
Petromarine Products Ltd. Vs Ocean Marine Services Company Ltd. and Others
Supreme Court Of India · (2015) 4 AD (SC) 496 : AIR 2015 SC 1487 : (2015) 3 CDR 622 : (2015) 3 CTC 92 : (2015) 2 LW 962 : (2015) 2 MLJ 452 : (2015) 2 SCALE 443 : (2015) 7 SCC 229 : (2015) 3 SCJ 103
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 52, Order 42 Rule 11Merchant Shipping Act, 1958 - Section 3(15)
Supreme Court17 Feb 2015Dismissed
N.M. Krishnakumari and Others Vs Thalakkal Assiya and Others
Supreme Court Of India · (2015) 4 AD (SC) 286 : (2015) 127 RD 434 : (2015) 2 SCALE 457 : (2015) 8 SCC 257 : (2015) 5 SCJ 244
Kerala Land Reforms Act, 1963 - Section 103, 72MM(1), 72MM(7), 74, 75
Supreme Court17 Feb 2015Dismissed
Praveenbhai S. Khambhayata Vs United India Insurance Company Ltd. and Others
Supreme Court Of India · (2015) 2 ACC 48 : (2015) ACJ 936 : (2015) 3 AD (SC) 115 : (2015) 3 ALD 17 : (2015) 2 AWC 1482 : (2015) 2 BomCR 518 : (2015) 3 CDR 617 : (2015) 145 FLR 66 : (2015) 2 GLR 1127 : (2015) 2 JLJR 141 : (2015) 2 LLJ 57 : (2015) 2 LLN 46 : (2015) LLR 352 : (2015)
Constitution of India, 1950 - Article 136, 142Motor Vehicles Act, 1988 - Section 147Workmens Compensation Act, 1923 - Section 4A(3)
Supreme Court17 Feb 2015Dismissed
Roxann Sharma Vs Arun Sharma
Supreme Court Of India · (2015) 4 ABR 87 : (2015) 2 AD (SC) 530 : AIR 2015 SC 2232 : (2015) 3 AJR 287 : (2015) 4 ALD 57 : (2015) 2 ALLMR 978 : (2015) 4 ALT 33 : (2015) 2 AWC 1946 : (2015) 2 BomCR 568 : (2015) 2 CDR 364 : (2015) 2 CHN 141 Suppl. : (2015) 4 JLJR 425 : (2015) 2 KLJ
Civil Procedure Code, 1908 (CPC) - Section 10Guardians and Wards Act, 1890 - Section 14, 26, 4(2)Hindu Minority and Guardianship Act, 1956 - Section 10, 12, 14, 17, 17(2)
Supreme Court17 Feb 2015Dismissed
National Textile Corporation (MN) Ltd. Vs Durga Trading Company and Others
Supreme Court Of India · (2015) 4 ABR 155 : AIR 2015 SC 2202 : (2015) 113 ALR 17 : (2015) 2 RCR(Civil) 788 : (2015) 1 RCR(Rent) 496 : (2016) 130 RD 105 : (2015) 2 SCALE 464
Constitution of India, 1950 - Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 2, 4, 4(1), 4(2), 5(2)Textile Undertakings (Nationalisation) Act, 1995 - Section 3, 3(1), 3(2), 4, 4(1)
Supreme Court17 Feb 2015Allowed
Ashok Kumar and Others Vs State of Haryana and Others
Supreme Court Of India · (2015) 3 SCALE 242
Land Acquisition Act, 1894 - Section 18, 4, 5A, 6
Supreme Court16 Feb 2015Dismissed
Anupam Chakraborty and Others Vs Supertech Ltd. and Others
Supreme Court Of India · (2015) 3 SCALE 130
Noida Building Regulations, 2010 - Regulation 24.1.2(6)
Supreme Court16 Feb 2015Allowed
Warsaliganj Sahkari Chini Mill Mazdoor Union and Others Vs State of Bihar and Others
Supreme Court Of India · (2015) 1 LLN 581 : (2015) 2 SCALE 441 : (2015) 4 SCJ 367 : (2015) 2 SLJ 49
Supreme Court16 Feb 2015Dismissed
State of Madhya Pradesh and Others Vs Hitkishore Goswami
Supreme Court Of India · (2015) 2 AD (SC) 585 : (2015) 2 ALLMR 989 : (2015) 2 CGLJ 61 : (2015) 2 ESC 268 : (2015) 145 FLR 70 : (2015) 1 JLJ 407 : (2015) 2 JLJR 92 : (2015) LabIC 4517 : (2016) 1 LW 565 : (2015) 3 MLJ 221 : (2015) 2 PLJR 327 : (2015) 2 SCALE 428 : (2015) 4 SCJ 341
Supreme Court16 Feb 2015Dismissed
System for International Agencies Vs Rahul Coach Builders Pvt. Ltd.
Supreme Court Of India · (2015) 02 SC CK 0084
Arbitration and Conciliation Act, 1996 - Section 11(6)
Supreme Court16 Feb 2015Allowed
Mahatma Education Society''s Pillai''s Institute of Information Technology, Engineering, Media Studies and Research Vs All India Council for Technical Education and Others
Supreme Court Of India · (2015) 2 SCALE 418 : (2015) 6 SCJ 527 : (2015) 2 SCT 590
All India Council for Technical Education (Grant of Approvals for the Technical Institutions) Regulation, 2012 - Regulation 6Companies Act, 1956 - Section 25Constitution of India, 1950 - Article 142
Supreme Court16 Feb 2015Disposed Of
State of Karnataka and Others Vs Vasavadatta Cement and Others
Supreme Court Of India · (2015) 3 AD (SC) 190 : AIR 2015 SC 1397 : (2015) 2 AKR 309 : (2015) 3 KarLJ 1 : (2015) 2 MLJ 350 : (2015) 2 SCALE 421 : (2015) 4 SCJ 360 : (2015) 3 WLN 97
Constitution of India, 1950 - Article 243QKarnataka Municipalities Act, 1961 - Section 3, 4(1), 9Land Acquisition Act, 1894 - Section 4