Supreme Court05 Dec 2014Dismissed
I.B.S. Uppal Vs C.B.I.
Supreme Court Of India · (2014) 13 SCALE 607
Penal Code, 1860 (IPC) — Section 120B, 420, 426, 511Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
COURT ARCHIVE
Supreme Court Of India judgments, 2014
1,251 judgments · page 5 of 63
Supreme Court04 Dec 2014Allowed
Vishwanath Prasad Jaiswal Vs Satya Narain Sharma
Supreme Court Of India · (2015) 110 ALR 195 : (2015) 1 AWC 1 : (2015) 1 RCR(Rent) 17 : (2014) 13 SCALE 740 : (2015) 1 WLN 113
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)
Supreme Court04 Dec 2014Allowed
Zorawar Singh Vs Gurbax Singh Bains
Supreme Court Of India · (2015) 2 AJR 134 : (2015) ALLMR(Cri) 2830 : (2015) 1 Crimes 67 : (2015) 1 RCR(Criminal) 259 : (2015) 2 SCC 572
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(8), 482Penal Code, 1860 (IPC) — Section 279, 283, 302, 304, 304A
Supreme Court04 Dec 2014Dismissed
New India Assurance Company Ltd. Vs Genus Power Infrastructure Ltd.
Supreme Court Of India · (2015) 5 AD (SC) 488 : (2015) 2 ALD 167 : (2015) 1 ALLMR 988 : (2014) 4 ARBLR 421 : (2015) 1 AWC 6 : (2015) 147 DRJ 1 : (2015) 4 LW 85 : (2015) 1 RCR(Civil) 590 : (2014) 13 SCALE 530 : (2015) 2 SCC 424 : (2015) 1 SCJ 220
Arbitration and Conciliation Act, 1996 — Section 11Insurance Act, 1938 — Section 64
Supreme Court04 Dec 2014Disposed Of
Delhi International Airport Pvt. Ltd. Vs Union of India (UOI)
Supreme Court Of India · (2015) 147 DRJ 282 : (2015) 49 GST 383 : (2015) 1 RCR(Civil) 428 : (2015) 37 STR 3
Finance Act, 2007 — Section 65(105), 65(90)
Supreme Court04 Dec 2014Disposed Of
Karedla Parthasaradhi Vs Gangula Ramanamma
Supreme Court Of India · AIR 2015 SC 891 : (2015) 2 ALD 67 : (2015) 3 ALLMR 398 : (2015) 2 ALT 18 : (2015) 2 CDR 402 : (2015) 1 CTC 114 : (2015) 1 RCR(Civil) 223 : (2015) 1 RCR(Criminal) 225 : (2014) 13 SCALE 588 : (2015) 1 SCJ 354 : (2015) 2 WLN 161
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4, Order 22 Rule 5, Order 41 Rule 25, 151Constitution of India, 1950 — Article 136Evidence Act, 1872 — Section 50
Supreme Court03 Dec 2014Dismissed
Gursharan Singh Vs The Advisor to Administrator, Union Territory Chandigarh
Supreme Court Of India · (2014) 13 SCALE 609
Punjab (Development and Regulation) Act, 1952 — Section 8A
Supreme Court03 Dec 2014Allowed
Tukaram Vs State of Chhattisgarh
Supreme Court Of India · (2015) 1 RCR(Criminal) 448
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
Supreme Court03 Dec 2014Disposed Of
Mineral Exploration Corp. Ltd. Vs Arvind Kumar Dixit
Supreme Court Of India · (2015) 2 ABR 45 : (2014) 4 ESC 727 : (2015) 2 SCC 535 : (2015) 1 SCC(L&S) 526 : (2015) 1 SCT 482
Companies Act, 1956 — Section 619, 620Constitution of India, 1950 — Article 14, 311
Supreme Court03 Dec 2014Disposed Of
Paschimanchal Vidyut Vitran Nigam Ltd. Vs Adarsh Textiles
Supreme Court Of India · (2015) 1 AD (SC) 205 : AIR 2015 SC 511 : (2015) 1 ALJ 623 : (2015) 2 AWC 2028 : (2015) 2 CHN 119 : (2015) 4 LW 206 : (2015) 1 RCR(Civil) 584 : (2015) 2 SCJ 92
Electricity (Supply) Act, 1948 — Section 5Electricity Act, 2003 — Section 108, 108(1), 62, 65Electricity Act, 2008 — Section 108
Supreme Court03 Dec 2014Dismissed
Promoters and Builders Association of Pune Vs The State of Maharashtra
Supreme Court Of India · (2015) 2 ABR 50 : (2015) 2 ALLMR 426 : (2015) ALT(Rev) 101 : (2015) 1 BomCR 26 : (2015) 1 SCJ 480
Maharashtra Land Revenue (Restrictions on the Use of Land) Rules, 1968 — Rule 6Maharashtra Land Revenue Code, 1966 — Section 48(7)Maharashtra Regional and Town Planning Act, 1966 — Section 2(7), 31
Supreme Court03 Dec 2014Allowed
Chaman Lal Saraf Vs State of Haryana
Supreme Court Of India · (2015) 1 AD (SC) 215 : (2015) ALLMR(Cri) 2905 : (2014) 4 ESC 720 : (2015) 3 SCC 552 : (2015) 1 SCC(L&S) 740 : (2015) 2 SCJ 552 : (2015) 1 SLJ 227
Penal Code, 1860 (IPC) — Section 323, 342
Supreme Court03 Dec 2014Dismissed
Bhavnagar Municipal Corporation Vs Jadeja Govubha Chhanubha
Supreme Court Of India · AIR 2015 SC 609 : (2015) 144 FLR 177 : (2015) 1 JLJR 145 : (2015) 1 LLJ 1 : (2015) 1 PLJR 283 : (2015) 1 SCJ 560 : (2015) 1 SCT 69 : (2015) 1 SLJ 245
Industrial Disputes Act, 1947 — Section 25B, 25B(2), 25F
Supreme Court03 Dec 2014Allowed
Sushil Kumar Dey Biswas Vs Anil Kumar Dey Biswas
Supreme Court Of India · (2015) 108 ALR 484 : (2015) 1 AWC 397 : (2015) 3 CALLT 61 : (2015) 5 MhLj 43 : (2015) 1 RCR(Rent) 41 : (2015) 3 SCC 461 : (2015) 3 WBLR 846 : (2015) 1 WLN 152
Civil Procedure Code, 1908 (CPC) — Section 151
Supreme Court03 Dec 2014Disposed Of
Forbes Forbes Campbell & Co. Ltd. Vs Board of Trustees
Supreme Court Of India · (2015) 2 ABR 767 : AIR 2015 SC 1150 : (2015) 1 AJR 488 : (2015) 108 ALR 457 : (2015) 1 BomCR 18 : (2014) 310 ELT 625 : (2015) 1 SCC 228 : (2015) 1 SCJ 450
Contract Act, 1872 — Section 148, 151, 152, 161Major Port Trusts Act, 1963 — Section 2, 39, 40, 42, 42(2)
Supreme Court03 Dec 2014Dismissed
Prafulla C. Dave Vs Municipal Commissioner
Supreme Court Of India · (2015) 1 ABR 466 : AIR 2015 SC 426 : (2015) 2 ALLMR 400 : (2015) 1 BomCR 88 : (2015) 2 SCJ 33
Land Acquisition Act, 1894 — Section 6, 6(4)Maharashtra Regional and Town Planning Act, 1966 — Section 126, 126(4), 127, 127(2), 14
Supreme Court03 Dec 2014Allowed
Noushad @ Noushad Pasha And Others Vs State Of Karnataka
Supreme Court Of India · (2015) 1 ACR 387 : (2015) 5 AD (SC) 433 : (2015) 1 AKR 406 : (2015) 1 ALT(Cri) 301 : (2015) CriLJ 794 : (2015) 1 Crimes 32 : (2015) 3 KCCR 2465 : (2014) 4 MLJ(Cri) 730 : (2014) 2 NCC 890 : (2015) 2 RCR(Criminal) 37 : (2015) 2 SCC 513 : (2015) 1 SCJ 487 :
Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 153B, 302, 448
Supreme Court03 Dec 2014Allowed
Hasmukhrai V. Mehta Vs State of Maharashtra
Supreme Court Of India · (2015) 1 ABR 802 : (2015) 4 AD (SC) 90 : (2015) 3 ALLMR 967 : (2015) 4 MhLj 554 : (2015) 3 SCC 154
Land Acquisition Act, 1894 — Section 6Maharashtra Municipalities Act, 1965 — Section 89(4)Maharashtra Regional and Town Planning Act, 1966 — Section 126, 126(2), 126(4), 127, 44
Supreme Court02 Dec 2014Allowed
Vinayak Narayan Deosthali Vs C.B.I.
Supreme Court Of India · (2015) 1 ACR 397 : (2015) ALLMR(Cri) 381 : (2015) 1 RCR(Criminal) 372 : (2015) 2 SCC 553
Penal Code, 1860 (IPC) — Section 120B, 405, 409, 411, 467Prevention of Corruption Act, 1988 — Section 13(1), 13(2)Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 — Section 10
Supreme Court02 Dec 2014Partly Allowed
S.E.B.I. Vs Sahara India Real Estate Corpn Ltd.
Supreme Court Of India · (2014) 12 SC CK 0020