Supreme Court26 Mar 2014Disposed Of

Western Electricity Supply Co. of Orissa Ltd. and Others Vs Baba Baijanath Roller and Flour Mill P. Ltd.

Supreme Court Of India · AIR 2014 SC 1605 : (2014) 3 ALLMR 975 : (2014) 105 ALR 762 : (2014) 3 AWC 2353 : (2014) 3 CDR 620 : (2014) 4 CHN 47 : (2014) 4 JT 597 : (2014) 2 RCR(Civil) 842 : (2014) 4 SCALE 141 : (2014) 5 SCJ 212 : (2014) 4 WBLR 749

Electricity Act, 1910 — Section 26, 26(1), 26(4), 26(5), 26(6)Orissa Electricity Reforms Act, 1995 — Section 54Orissa Electricity Regulatory Commission Distribution (Conditions of Supply) Code, 1998 — Regulation 64, 110
Supreme Court25 Mar 2014Dismissed

Smt. Savita Vs Bindar Singh and Others

Supreme Court Of India · (2014) 2 ACC 244 : (2014) ACJ 1261 : (2014) 2 AJR 710 : (2014) 104 ALR 730 : (2014) 3 CDR 674 : (2014) 3 CTC 427 : (2014) 8 JT 605 : (2014) 5 MhLj 95 : (2014) 3 MPLJ 534 : (2014) 2 RCR(Civil) 473 : (2014) 2 RLW 1221 : (2014) 4 SCALE 128 : (2014) 4 SCC 505

Motor Vehicles Act, 1988 — Section 166
Supreme Court25 Mar 2014Allowed

Soumik Sil Vs Subhas Chandra Sil

Supreme Court Of India · AIR 2014 SC 1931 : (2014) 4 ALD 63 : (2015) 1 ALLMR 415 : (2014) 104 ALR 499 : (2014) 4 ALT 1 : (2014) 3 AWC 2363 : (2014) 3 CDR 678 : (2014) 2 RCR(Civil) 594 : (2014) 124 RD 86 : (2014) 124 RD 792 : (2014) 4 SCALE 124 : (2015) 5 SCC 732 : (2014) 5 SCJ 55

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
Supreme Court25 Mar 2014

Jacinta De Silva Vs Rosarinho Costa and Others

Supreme Court Of India · (2014) 3 ABR 475 : AIR 2014 SC 1671 : (2015) 1 ALLMR 418 : (2014) 104 ALR 524 : (2014) 4 ALT 47 : (2014) 3 AWC 3035 : (2014) 3 BomCR 723 : (2014) 5 MhLj 84 : (2014) 1 RCR(Rent) 523 : (2014) 124 RD 92 : (2014) 124 RD 761 : (2014) 4 SCALE 180 : (2014) 4 SCC

Supreme Court25 Mar 2014Disposed Of

Sheela Jawarlal Nagori and Another Vs Kantilal Nathmal Baldota and Others

Supreme Court Of India · (2014) 3 ABR 751 : (2014) 2 AKR 686 : (2014) 4 ALD 78 : (2014) 3 ALLMR 990 : (2014) 104 ALR 493 : (2014) ALT(Rev) 170 : (2014) 3 AWC 3033 : (2014) 3 BomCR 764 : (2014) 2 CDR 297 : (2014) 4 CHN 213 : (2014) 117 CLT 1005 : (2014) 4 JT 443 : (2014) 4 LW 782

Land Acquisition Act, 1894 — Section 11, 16Transfer of Property Act, 1882 — Section 106
Supreme Court25 Mar 2014Allowed

Vijay Singh and Another Vs State of Madhya Pradesh

Supreme Court Of India · (2014) 2 ACR 1212 : (2014) 3 AJR 457 : (2014) 85 ALLCC 690 : (2014) ALLMR(Cri) 1921 : (2014) CriLJ 2158 : (2014) 2 Crimes 304 : (2014) 2 JCC 1301 : (2014) 2 MPJR 76 : (2014) 2 RCR(Criminal) 344 : (2014) 2 RLW 1253 : (2014) 4 SCALE 65 : (2014) 6 SCJ 324

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 326
Supreme Court25 Mar 2014Allowed

Fahim Ahmad and Others Vs United India Insurance Company Ltd. and Others

Supreme Court Of India · (2014) 2 ACC 238 : (2014) ACJ 1254 : AIR 2014 SC 2187 : (2014) 3 ALLMR 963 : (2014) 3 BomCR 837 : (2015) 1 CDR 94 : (2014) 3 CTC 174 : (2014) 4 JT 156 : (2014) 2 RCR(Civil) 470 : (2014) 2 RLW 1281 : (2014) 4 SCALE 177 : (2014) 3 ShimLC 1467 : (2014) 3 WBL

Motor Vehicles Act, 1988 — Section 149(2), 173, 2(14)
Supreme Court25 Mar 2014Dismissed

Bharat Coking Coal Ltd. and Others Vs Chhota Birsa Uranw

Supreme Court Of India · AIR 2014 SC 1975 : (2014) 3 AJR 263 : (2015) 1 ALJ 345 : (2014) 4 ALLMR 452 : (2014) 3 ESC 374 : (2014) 142 FLR 1005 : (2014) 3 JLJR 182 : (2014) 6 JT 551 : (2014) LabIC 2364 : (2014) 3 LLJ 1 : (2014) 4 LLN 292 : (2014) 5 Scale 655 : (2014) 6 SCJ 13 : (20

Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 136, 226
Supreme Court25 Mar 2014Dismissed

Union of India (UOI) Vs Sheo Shambhu Giri

Supreme Court Of India · (2014) 2 ACR 1210 : (2014) 2 AJR 492 : (2014) 85 ALLCC 1003 : (2014) ALLMR(Cri) 1946 : (2014) 3 ALT(Cri) 21 : (2014) 2 BomCR(Cri) 330 : (2014) CriLJ 2056 : (2014) 2 Crimes 65 : (2014) 2 JLJR 425 : (2014) 2 MLJ(Cri) 362 : (2014) 2 PLJR 511 : (2014) 2 RCR(C

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 23, 29, 42, 52, 57
Supreme Court25 Mar 2014Allowed

Mannalal Chamaria and Another Vs State of West Bengal and Another

Supreme Court Of India · (2014) 2 ACR 1201 : AIR 2014 SC 2240 : (2014) 2 AKR 507 : (2014) 2 ALD(Cri) 309 : (2014) 3 ALT(Cri) 181 : (2014) 2 BomCR(Cri) 572 : (2014) 121 CLA 536 : (2014) 185 CompCas 214 : (2014) 4 CompLJ 333 : (2014) CriLJ 2160 : (2014) 2 Crimes 63 : (2014) 2 JCC(N

Companies Act, 1956 — Section 5Negotiable Instruments Act, 1881 (NI) — Section 138, 141
Supreme Court24 Mar 2014Disposed Of

Brijesh Kumar and Others Vs State of Haryana and Others

Supreme Court Of India · AIR 2014 SC 1612 : (2014) 2 AJR 489 : (2014) 4 ALD 1 : (2014) 3 ALLMR 965 : (2014) 107 ALR 111 : (2014) ALT(Rev) 167 : (2014) 3 CDR 701 : (2014) 4 CHN 227 : (2014) 117 CLT 1008 : (2014) 124 RD 751 : (2014) 2 RLW 1293 : (2014) 4 SCALE 50 : (2014) 6 SCJ 199

Land Acquisition Act, 1894 — Section 18, 4, 54Limitation Act, 1963 — Section 5
Supreme Court14 Mar 2014

Bimla Devi Vs State of Haryana

Supreme Court Of India · (2015) 2 ALLMR 940 : (2014) 6 MhLj 610 : (2015) 1 MPHT 288 : (2014) 4 MPLJ 507 : (2014) 7 SCALE 215 : (2014) 6 SCC 583

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 11, 24, 24(1), 24(2), 4
Supreme Court14 Mar 2014Disposed Of

Rajasthan State TPT Corpn. and Another Vs Bajrang Lal

Supreme Court Of India · (2014) 4 AD (SC) 606 : (2014) 4 ALD 43 : (2014) 3 ALLMR 416 : (2014) 3 AWC 2847 : (2014) 2 CDR 401 : (2014) 2 ESC 145 : (2014) 141 FLR 532 : (2014) 2 JLJR 420 : (2014) 3 JT 604 : (2014) 2 LLJ 257 : (2014) 2 LLN 545 : (2014) LLR 449 : (2014) 5 LW 144 : (20

Industrial Disputes Act, 1947 — Section 35
Supreme Court14 Mar 2014Dismissed

J. Rajiv Subramaniyan and Another Vs Pandiyas and Others

Supreme Court Of India · (2014) 4 AD (SC) 57 : AIR 2014 SC 1710 : (2014) 2 AJR 505 : (2014) 2 AKR 444 : (2014) 104 ALR 177 : (2014) 120 CLA 35 : (2014) 186 CompCas 73 : (2014) 2 CompLJ 331 : (2014) 2 CTC 323 : (2014) 5 JT 144 : (2014) 4 LW 590 : (2014) 6 MhLj 22 : (2014) 3 MLJ 12

Constitution of India, 1950 — Article 300ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(1), 13(2), 13(4), 13(8)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 8, 8(5), 8(6), 8(8), 9
Supreme Court14 Mar 2014Allowed

Biswanath Ghosh (Dead) by L.Rs. and Others Vs Gobinda Ghosh Alias Gobindha Chandra Ghosh and Others

Supreme Court Of India · (2014) 5 AD (SC) 298 : AIR 2014 SC 1582 : (2014) 4 ALD 32 : (2014) 104 ALR 184 : (2014) 3 ALT 1 : (2014) 3 AWC 2759 : (2014) 2 CALLT 54 : (2014) 2 CDR 418 : (2014) 5 CHN 102 : (2014) 2 JLJR 205 : (2014) 4 JT 132 : (2014) 5 LW 349 : (2014) 1 OLR 1074 : (20

Bengal Money Lenders Act, 1940 — Section 36Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3, 100Specific Relief Act, 1963 — Section 16, 20
Supreme Court14 Mar 2014Allowed

Phanidhar Kalita Vs Saraswati Devi and Another

Supreme Court Of India · (2014) 5 AD (SC) 27 : (2014) 104 ALR 496 : (2014) 3 AWC 3038 : (2015) 2 GLT 97 : (2015) 3 RCR(Civil) 927 : (2014) 124 RD 83 : (2014) 124 RD 775 : (2014) 3 SCALE 642 : (2015) 5 SCC 661 : (2014) 4 WLN 102