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Supreme Court Of India judgments, 2014

1,251 judgments · page 46 of 63

Supreme Court07 Apr 2014Allowed

Sudesh Dogra Vs Union of India (UOI) and Others

Supreme Court Of India · (2014) 5 AD (SC) 205 : AIR 2014 SC 1940 : (2014) 2 JKJ 1 : (2014) 5 JT 62 : (2014) 3 RCR(Criminal) 414 : (2014) 4 SCALE 650 : (2014) 6 SCC 486

Constitution of India, 1950 — Article 14Constitution of Jammu and Kashmir, 1956 — Section 53, 92
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Supreme Court07 Apr 2014Dismissed

Purnya Kala Devi Vs State of Assam and Another

Supreme Court Of India · (2014) 2 ACC 253 : (2014) ACJ 1269 : (2014) 5 AD (SC) 269 : (2014) 3 ALLMR 930 : (2014) 104 ALR 721 : (2014) 1 AnWR 834 : (2014) 3 AWC 2180 : (2014) 3 CDR 682 : (2015) 119 CLT 495 : (2014) 5 JT 70 : (2014) 3 MLJ 471 : (2014) 2 RCR(Civil) 591 : (2014) 4 SC

Assam Requisition and Control of Vehicles Act, 1968 — Section 2, 5, 5(1)Motor Vehicles Act, 1939 — Section 2(19)Motor Vehicles Act, 1988 — Section 146, 168(1), 2(30)
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Supreme Court07 Apr 2014Allowed

Gopakumar B. Nair Vs C.B.I. and Another

Supreme Court Of India · (2014) 2 ACR 1712 : (2014) 5 AD (SC) 73 : (2014) 85 ALLCC 942 : (2014) 3 ALT(Cri) 208 : (2014) 2 Crimes 89 : (2014) 2 JCC 1523 : (2014) 2 JLJR 314 : (2014) 5 JT 56 : (2014) 2 MLJ(Cri) 319 : (2014) 2 PLJR 432 : (2014) 2 RCR(Criminal) 434 : (2014) 4 SCALE 6

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
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Supreme Court07 Apr 2014Disposed Of

Haryana State Coop. Supply and Marketing Federation Ltd. Vs Jayam Textiles and Another

Supreme Court Of India · (2014) 2 ACR 1709 : AIR 2014 SC 1926 : (2014) 2 AKR 683 : (2014) 85 ALLCC 947 : (2014) 3 BC 472 : (2014) 2 BomCR(Cri) 630 : (2014) 122 CLA 323 : (2014) 184 CompCas 266 : (2014) 4 CompLJ 36 : (2014) CriLJ 2477 : (2014) 3 Crimes 22 : (2014) 4 CTC 467 : (201

Negotiable Instruments Act, 1881 (NI) — Section 138, 140Penal Code, 1860 (IPC) — Section 420
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Supreme Court04 Apr 2014Allowed

Shiv Murat (D) by L.Rs. Vs Satyawati and Others

Supreme Court Of India · (2015) 3 ALJ 467 : (2015) 108 ALR 649 : (2014) 4 JT 611 : (2014) 125 RD 317 : (2014) 4 SCALE 550 : (2015) 5 SCC 687

Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12
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Supreme Court04 Apr 2014Allowed

A.T. Prakashan Vs The Excise Inspector and Another

Supreme Court Of India · (2014) ALLMR(Cri) 1945 : (2014) 4 JT 408 : (2014) 2 KHC 198 : (2014) 2 RCR(Criminal) 446 : (2014) 4 SCALE 553

Criminal Procedure Code, 1973 (CrPC) — Section 313Kerala Abkari Act, 1077 — Section 55, 8, 8(1)
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Supreme Court04 Apr 2014Allowed

Hitendra Singh and Others Vs Dr. P.D. Krishi Vidyapeeth by Reg. and Others Parikshit Vinayak Shingrup and Others Vs Panjabrao Deshmukh Krishi Vidyapeeth and Others Pramodini Ambadas Lad Vs Chancellor Dr. P.D. Krishi Vidyapeeth and Others

Supreme Court Of India · (2014) 3 ABR 526 : (2014) 5 AD (SC) 225 : AIR 2014 SC 1635 : (2014) 4 ALLMR 476 : (2014) 7 BomCR 69 : (2014) 2 JLJR 281 : (2014) LabIC 1878 : (2015) 1 MhLj 248 : (2014) 2 PLJR 399 : (2014) 4 SCALE 673 : (2014) 8 SCC 369 : (2014) 2 SCC(L&S) 609 : (2014) 6

Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983 — Section 10, 11, 11(1), 15(5), 3
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Supreme Court04 Apr 2014Allowed

Vinod Kumar Vs State of Kerala

Supreme Court Of India · (2014) 2 ACR 1716 : (2014) 5 AD (SC) 332 : (2014) 3 AJR 79 : (2014) 86 ALLCC 973 : (2014) ALLMR(Cri) 1915 : (2014) 3 ALT(Cri) 236 : (2014) 2 BomCR(Cri) 761 : (2014) CriLJ 2360 : (2014) 3 Crimes 28 : (2014) 3 JCC 1563 : (2014) 3 JLJR 194 : (2014) 8 JT 211

Penal Code, 1860 (IPC) — Section 375, 376, 417, 419, 90
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Supreme Court04 Apr 2014Disposed Of

State of Rajasthan and Another Vs C.P. Singh and Others

Supreme Court Of India · (2014) 5 AD (SC) 112 : (2014) 2 CDR 414 : (2014) 2 ESC 182 : (2014) 4 SCALE 622 : (2014) 6 SCC 415 : (2014) 2 SCC(L&S) 286 : (2014) 7 SCJ 145 : (2014) 2 SCT 670 : (2015) 1 ShimLC 218

Constitution of India, 1950 — Article 309Rajasthan Services (Protection of Service Conditions) Rules, 1957 — Rule 11States Reorganisation Act, 1956 — Section 115(7), 117
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Supreme Court04 Apr 2014Dismissed

T.N. Generation and Distbn. Corpn. Ltd. Vs PPN Power Gen. Co. Pvt. Ltd.

Supreme Court Of India · (2014) 5 AD (SC) 137 : (2014) 6 ALLMR 476 : (2014) 2 ARBLR 97 : (2014) 2 JLJR 248 : (2014) 4 SCALE 560 : (2014) 4 SCJ 743 : (2015) 1 WBLR 117

Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 2(2), 2(4), 40(1)Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100Contract Act, 1872 — Section 59, 60, 61
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Supreme Court03 Apr 2014Allowed

Harshad Govardhan Sondagar Vs International Assets Reconstruction Company Ltd. and Others

Supreme Court Of India · (2015) 2 ALT(Cri) 306 : (2014) 2 BC 340 : (2014) 184 CompCas 199 : (2014) 3 CompLJ 365 : (2014) 5 JT 75 : (2014) 3 KLJ 495 : (2014) 3 KLT 357 : (2014) 5 LW 456 : (2014) 5 MLJ 613 : (2014) 3 RCR(Civil) 501 : (2014) 4 SCALE 484 : (2014) 6 SCC 1 : (2015) 3 S

Banking Regulation Act, 1949 — Section 9Companies Act, 1956 — Section 529(1), 529AConstitution of India, 1950 — Article 136, 226, 227, 300A
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Supreme Court03 Apr 2014Dismissed

A.P.N.G.O.''s Association Vs Government of Andhra Pradesh and Others

Supreme Court Of India · AIR 2014 SC 2374 : (2014) 4 ALD 173 : (2014) 3 ALLMR 972 : (2014) 4 CHN 231 : (2014) 124 RD 584 : (2014) 4 SCALE 529 : (2014) 6 SCC 419 : (2014) 7 SCJ 102 : (2015) 1 ShimLC 188

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 80, 80(1)
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Supreme Court03 Apr 2014Allowed

Babubhai Bhimabhai Bokhiria and Another Vs State of Gujarat and Others

Supreme Court Of India · (2014) 2 ACR 1725 : (2014) 4 AD (SC) 284 : AIR 2014 SC 2228 : (2014) ALLMR(Cri) 1901 : (2014) 2 ALT(Cri) 254 : (2014) 2 BomCR(Cri) 720 : (2014) CriLJ 2290 : (2014) 4 Crimes 513 : (2014) 4 CTC 248 : (2014) 2 GLH 238 : (2014) 3 GLR 2139 : (2014) 2 JCC 1224

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 319Evidence Act, 1872 — Section 32, 32(1)
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Supreme Court03 Apr 2014Allowed

Saroj @ Suraj Panchal and Another Vs State of West Bengal

Supreme Court Of India · (2014) 2 ACR 1723 : (2014) 4 AJR 108 : (2014) 85 ALLCC 952 : (2014) 2 CALLT 83 : (2014) CriLJ 3134 : (2014) 2 JCC 1239 : (2014) 2 JLJR 428 : (2014) 4 JT 608 : (2014) 3 PLJR 11 : (2014) 2 RCR(Criminal) 625 : (2014) 4 SCALE 358 : (2014) 4 SCC 802 : (2014) 2

Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
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Supreme Court02 Apr 2014Allowed

Bishnu Biswas and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (2014) 4 AD (SC) 337 : AIR 2014 SC 1570 : (2014) 3 AJR 459 : (2014) 142 FLR 818 : (2014) 2 JLJR 276 : (2014) 4 JT 462 : (2014) 2 PLJR 394 : (2014) 4 SCALE 468 : (2014) 5 SCC 774 : (2014) 2 SCC(L&S) 26 : (2014) 5 SCJ 498 : (2014) 2 SCT 654 : (2014) 3 SLJ 1

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