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Supreme Court Of India judgments, 2013

1,277 judgments · page 35 of 64

Supreme Court02 Jul 2013Dismissed

Sheo Shankar Singh Vs State of U.P.

Supreme Court Of India · (2013) 7 AD 254 : AIR 2013 SC 2853 : (2013) 5 ALJ 184 : (2013) 83 ALLCC 728 : (2014) 117 CLT 66 : (2013) CriLJ 3788 : (2013) 3 Crimes 1 : (2013) 9 JT 196 : (2013) 7 SCALE 785 : (2013) 12 SCC 539 : (2013) 3 UC 1677

Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Penal Code, 1860 (IPC) — Section 302, 313, 34, 379
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Supreme Court01 Jul 2013Dismissed

G. Ravindranath @ R. Chowdhary Vs E. Srinivas and Another

Supreme Court Of India · (2013) 4 ACC 345 : (2013) ACJ 2131 : AIR 2013 SC 2974 : (2013) 6 ALD 79 : (2013) 100 ALR 721 : (2013) 5 AWC 4674 : (2013) 172 PLR 255 : (2013) 3 RCR(Civil) 934 : (2013) 4 RLW 3270 : (2013) 9 SCALE 503 : (2013) 12 SCC 455

Motor Vehicles Act, 1988 — Section 166
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Supreme Court01 Jul 2013Allowed

Pradip Kumar Maity Vs Chinmoy Kumar Bhunia and Others

Supreme Court Of India · (2013) 5 AWC 5040 : (2013) 3 CALLT 91 : (2013) 138 FLR 769 : (2013) 9 JT 509 : (2013) 4 LLN 401 : (2013) 8 SCALE 205 : (2013) 11 SCC 122 : (2013) 3 SCT 706 : (2014) 1 SLJ 503 : (2014) 2 WBLR 108

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 38, 39, 40West Bengal Services Rules — Rule 14
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Supreme Court01 Jul 2013Dismissed

Birendra Das and Another Vs State of Assam

Supreme Court Of India · (2013) 2 ACR 2235 : (2013) 9 JT 182 : (2014) 1 RCR(Criminal) 272 : (2013) 8 SCALE 113 : (2013) 12 SCC 236

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
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Supreme Court01 Jul 2013Allowed

Kamal Jora Vs State of Uttarakhand and Another

Supreme Court Of India · (2013) 7 AD 221 : AIR 2013 SC 2242 : (2013) AIRSCW 3920 : (2013) 5 AWC 4815 : (2013) 9 JT 229 : (2013) 7 SCALE 607 : (2013) 9 SCC 396 : (2013) 5 Supreme 516 : (2013) 3 UPLBEC 2097

Constitution of India, 1950 — Article 136, 243Q, 243Q(2), 243U, 243U(1)Uttar Pradesh Municipal Corporation Act, 1959 — Section 3(2), 8AA, 8AA(1)Uttar Pradesh Municipalities Act, 1916 — Section 10A
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Supreme Court01 Jul 2013Dismissed

Vanchalabai Raghunath Ithape (D) by L.Rs. Vs Shankarrao Baburao Bhilare (D) by L.Rs. and Others

Supreme Court Of India · (2013) 5 ABR 45 : (2013) 7 AD 572 : AIR 2013 SC 2924 : (2013) 3 AJR 858 : (2013) 3 AKR 516 : (2013) 5 ALD 56 : (2013) 100 ALR 17 : (2013) 4 AWC 4267 : (2013) 4 BomCR 491 : (2013) 4 CDR 1105 : (2013) 5 CHN 25 : (2013) 116 CLT 1097 : (2013) 4 CTC 264 : (201

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 58
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Supreme Court01 Jul 2013Dismissed

Karthi @ Karthick Vs State Rep. by Inspector of Police, Tamil Nadu

Supreme Court Of India · (2013) 3 ACR 2630 : (2013) 7 AD 229 : AIR 2013 SC 2645 : (2013) 83 ALLCC 201 : (2013) 3 ALT(Cri) 413 : (2013) CriLJ 3765 : (2013) 9 JT 167 : (2014) 1 LW(Cri) 417 : (2013) MLJ(Cri) 458 : (2013) 2 NCC 277 : (2013) 3 RCR(Criminal) 692 : (2013) 7 SCALE 777 :

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 417
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Supreme Court01 Jul 2013Dismissed

Pramod Kumar Vs State (GNCT) of Delhi

Supreme Court Of India · (2013) 2 ACR 2152 : (2013) 7 AD 215 : AIR 2013 SC 3344 : (2013) 83 ALLCC 184 : (2013) CriLJ 3680 : (2013) 4 RCR(Criminal) 55 : (2013) 7 SCALE 578 : (2013) 6 SCC 588

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 186, 302, 307, 332
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Supreme Court01 Jul 2013Partly Allowed

State of U.P. Vs Gobardhan and Others

Supreme Court Of India · (2013) 3 ACR 3283 : (2013) 7 AD 308 : AIR 2013 SC 3033 : (2013) AIRSCW 4507 : (2013) 5 ALJ 625 : (2013) 83 ALLCC 724 : (2013) 13 JT 605 : (2013) 8 SCALE 109 : (2013) 14 SCC 751 : (2013) 4 Supreme 681 : (2013) 2 UC 1545

Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court01 Jul 2013Dismissed

Harivadan Babubhai Patel Vs State of Gujarat

Supreme Court Of India · (2013) 3 ACR 2817 : (2013) 7 AD 193 : (2013) 3 ALT(Cri) 395 : (2013) CriLJ 3944 : (2014) 2 GLR 1057 : (2013) 3 JCC 1958 : (2013) 9 JT 274 : (2014) 1 RCR(Criminal) 28 : (2013) 8 SCALE 17 : (2013) 7 SCC 45

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 342
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Supreme Court01 Jul 2013Disposed Of

U.P. Power Corporation Ltd. and Others Vs Anis Ahmad

Supreme Court Of India · (2013) 5 ABR 494 : AIR 2013 SC 2766 : (2013) 4 AJR 519 : (2013) 5 ALD 130 : (2013) 100 ALR 736 : (2013) 5 AWC 5238 : (2013) 5 BomCR 76 : (2013) 4 CDR 1118 : (2013) 5 CHN 95 : (2014) 117 CLT 750 : (2013) 3 CompLJ 366 : (2013) 3 CPJ 1 : (2013) 10 JT 610 : (

Consumer Protection Act, 1986 — Section 2, 2(1), 3Electricity Act, 2003 — Section 126, 126(1), 126(2), 126(3), 126(5)
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Supreme Court01 Jul 2013Disposed Of

Jarnail Singh Vs State of Haryana

Supreme Court Of India · (2013) 7 AD 313 : AIR 2013 SC 3467 : (2013) 4 AJR 477 : (2013) 83 ALLCC 136 : (2013) ALLMR(Cri) 2946 : (2013) CriLJ 3976 : (2013) 9 JT 374 : (2013) 2 NCC 431 : (2013) 3 RCR(Criminal) 644 : (2013) 7 SCALE 764 : (2013) 7 SCC 263 : (2013) 2 UC 1430

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 64, 68(1), 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 1
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Supreme Court01 Jul 2013Dismissed

Taranjeet Singh Mohan Singh Sawhny and Others Vs District Deputy Registrar Cooperative Societies and Others

Supreme Court Of India · (2013) 6 ABR 148 : (2014) 2 ALLMR 400 : (2013) 100 ALR 6 : (2013) 120 RD 802 : (2013) 9 SCALE 156 : (2013) 10 SCC 402

Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 — Section 11(3), 11(4), 11(5), 5AMaharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Manageme
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Supreme Court01 Jul 2013Allowed

Sarabjit Singh Vs State of Punjab and Others

Supreme Court Of India · (2013) 2 ACR 2145 : (2013) 7 AD 301 : (2013) 4 JCC 2777 : (2013) 14 JT 606 : (2013) 3 MLJ(Cri) 326 : (2013) 4 RCR(Criminal) 463 : (2013) 7 SCALE 571 : (2013) 6 SCC 800 : (2013) 2 UC 1482

Criminal Procedure Code, 1973 (CrPC) — Section 173, 438, 482Penal Code, 1860 (IPC) — Section 148, 149, 379, 420, 427
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Supreme Court01 Jul 2013Allowed

Mohit alias Sonu and Another Vs State of U.P. and Another

Supreme Court Of India · (2013) 3 ACR 2708 : (2013) 8 AD 631 : AIR 2013 SC 2248 : (2013) ALLMR(Cri) 3288 : (2013) 3 JCC 2250 : (2013) 9 JT 205 : (2014) 2 MPHT 271 : (2013) 2 NCC 523 : (2013) 3 RCR(Criminal) 673 : (2013) 7 SCALE 620 : (2013) 7 SCC 789 : (2013) 2 UC 1523

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 199(2), 200, 202
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Supreme Court01 Jul 2013Disposed Of

Rajendra Nagar Adarsh Grah Nirman Sahkari Samiti Ltd. Vs State of Rajasthan and Others Yashmeen Abrar Vs Union of India (UOI) and Others

Supreme Court Of India · (2013) ALT(Rev) 271 : (2013) 5 AWC 4507 : (2013) 4 CDR 999 : (2013) 5 CTC 748 : (2013) 9 JT 610 : (2014) 1 RCR(Civil) 411 : (2013) 7 SCALE 664 : (2013) 11 SCC 1

Constitution of India, 1950 — Article 14, 15, 154, 16, 162General Clauses Act, 1897 — Section 3(8)Government of India (Transaction of Business) Rules, 1961 — Rule 3, 4
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