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Supreme Court Of India judgments, 2013

1,277 judgments · page 19 of 64

Supreme Court11 Sept 2013Dismissed

Hill Properties Ltd. Vs Union Bank of India and Others

Supreme Court Of India · (2014) 3 AD 411 : (2014) 102 ALR 813 : (2014) 1 BomCR 293 : (2014) 1 CDR 85 : (2014) 1 RCR(Civil) 84 : (2014) 122 RD 63 : (2013) 11 SCALE 255 : (2014) 1 SCC 635 : (2014) 1 SCJ 204 : (2013) 122 SCL 173 : (2014) 2 WBLR 451

Maharashtra Cooperative Societies Act, 1960Companies Act, 1956Registration of Cooperative Societies Act
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Supreme Court10 Sept 2013Disposed Of

Lafarge Aggregates and Concrete India P. Ld. Vs Sukarsh Azad and Another

Supreme Court Of India · (2014) 1 ACR 172 : (2014) 2 BC 268 : (2014) 118 CLA 362 : (2014) 182 CompCas 141 : (2013) 15 JT 54 : (2013) 4 KHC 894 : (2014) 1 LW(Cri) 655 : (2014) 1 RCR(Civil) 732 : (2014) 1 RCR(Criminal) 611 : (2013) 14 SCALE 77

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141, 142
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Supreme Court10 Sept 2013Dismissed

MSR Leathers Vs S. Palaniappan and Another

Supreme Court Of India · (2013) 6 ABR 1100 : (2013) 3 ACR 2699 : AIR 2014 SC 642 : (2013) 83 ALLCC 678 : (2013) 4 BC 504 : (2014) 1 BomCR 85 : (2014) 1 BomCR(Cri) 54 : (2013) 116 CLA 106 : (2013) 5 CTC 660 : (2013) 3 JCC 180 : (2013) 4 JLJR 433 : (2013) 2 NCC 642 : (2014) 1 OLR 9

Negotiable Instruments Act, 1881 (NI) — Section 138, 142
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Supreme Court10 Sept 2013Allowed

Sunil Damodar Gaikwad Vs State of Maharashtra

Supreme Court Of India · (2014) 1 ACR 340 : (2014) 2 AD 485 : (2013) 4 BomCR(Cri) 660 : (2014) 1 JLJR 283 : (2013) 4 MLJ(Cri) 160 : (2013) 4 RCR(Criminal) 261 : (2013) 11 SCALE 232 : (2014) 1 SCC 129 : (2014) 2 SCJ 230

Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 313, 354(3), 367(5), 433APenal Code, 1860 (IPC) — Section 149, 302, 307
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Supreme Court10 Sept 2013Dismissed

Moumita Kar Nee Halder Vs Subrata Kar

Supreme Court Of India · (2013) 4 CDR 824 : (2013) 4 RCR(Civil) 837 : (2013) 12 SCALE 123

Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13B
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Supreme Court10 Sept 2013Allowed

Londhe Prakash Bhagwan Vs Dattatraya Eknath Mane and Others

Supreme Court Of India · (2013) 6 ALLMR 425 : (2014) 1 BomCR 312 : (2013) 139 FLR 301 : (2013) 4 JLJR 606 : (2014) 2 MhLj 520 : (2014) 1 PLJR 49 : (2013) 11 SCALE 383 : (2013) 10 SCC 627 : (2014) 1 SCC(L&S) 838 : (2013) 4 SCT 530

Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 8, 9, 9(1)
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Supreme Court09 Sept 2013Dismissed

Pinakin Mahipatray Rawal Vs State of Gujarat

Supreme Court Of India · (2013) 6 ABR 179 : (2013) 10 AD 45 : AIR 2014 SC 331 : (2014) 1 ALD(Cri) 258 : (2013) 2 ALD(Cri) 755 : (2013) 4 BomCR(Cri) 522 : (2013) CriLJ 4448 : (2013) 3 DMC 245 : (2014) 1 JLJR 390 : (2013) 3 KHC 810 : (2013) 3 MLJ(Cri) 700 : (2013) 2 OLR 867 : (2014

Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 114, 304B, 306, 498A
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Supreme Court09 Sept 2013Allowed

Bhanwar Lal and Another Vs Rajasthan Board of Muslim Wakf and Others

Supreme Court Of India · (2013) 10 AD 115 : AIR 2014 SC 758 : (2013) 101 ALR 261 : (2013) 4 CDR 932 : (2014) 117 CLT 408 : (2013) 5 LW 295 : (2013) 2 OLR 1009 : (2013) 4 RCR(Civil) 758 : (2013) 121 RD 695 : (2014) 2 RLW 1697 : (2013) 11 SCALE 210 : (2013) 4 WLN 1

Andhra Pradesh Waqf Act, 1995 — Section 83, 83(1), 83(2)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Section 115Rajasthan Waqf Act, 1995 — Section 4, 4(3), 4(4), 5, 5(1)
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Supreme Court06 Sept 2013Dismissed

Vijay S. Sathaye Vs Indian Airlines Ltd. and Others

Supreme Court Of India · (2014) 8 AD 164 : (2014) 1 AWC 146 : (2013) 139 FLR 988 : (2014) 1 GLR 619 : (2014) LabIC 1505 : (2014) 3 LLN 40 : (2013) 11 SCALE 386 : (2013) 10 SCC 253 : (2014) 1 SCC(L&S) 760 : (2014) 1 SCT 659 : (2013) 3 SLJ 508 : (2014) 1 WBLR 807

Constitution of India, 1950 — Article 14
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Supreme Court06 Sept 2013Dismissed

Punjab School Education Board Vs Dalip Chand and Others

Supreme Court Of India · (2013) 9 AD 570 : (2013) 139 FLR 986 : (2014) 3 LLN 44 : (2013) 11 SCALE 48 : (2013) 10 SCC 208 : (2014) 1 SCC(L&S) 748 : (2013) 4 SCT 459 : (2014) 1 SLJ 79

Punjab School Education Board (Employees Pension, Provident Fund and Gratuity) Regulations, 1991 — Regulation 6
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Supreme Court06 Sept 2013Dismissed

State of Maharashtra Vs Lahu @ Lahukumar Ramchandra Dhekhane

Supreme Court Of India · (2013) 6 ABR 1097 : (2013) 3 ACR 2695 : (2013) 9 AD 564 : AIR 2014 SC 911 : (2013) ALLMR(Cri) 3671 : (2013) 4 BomCR(Cri) 748 : (2013) 4 MLJ(Cri) 24 : (2013) 4 RCR(Criminal) 481 : (2013) 11 SCALE 43 : (2013) 10 SCC 292

Penal Code, 1860 (IPC) — Section 201, 302, 360, 363, 364A
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Supreme Court06 Sept 2013Dismissed

Union of India (UOI) and Others Vs B. Banerjee

Supreme Court Of India · (2013) 10 AD 30 : (2013) 4 LLN 28 : (2014) 2 MhLj 475 : (2014) 2 MPLJ 247 : (2013) 11 SCALE 144 : (2013) 10 SCC 265 : (2014) 1 SCC(L&S) 805 : (2014) 1 SCJ 148 : (2013) 4 SCT 455 : (2014) 1 SLJ 15 : (2014) 2 WBLR 470

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47Running Allowance Rules, 1981 — Rule 3(2), 902, 902(2), 903, 905
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