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Supreme Court Of India judgments, 2012

1,010 judgments · page 42 of 51

Supreme Court27 Feb 2012Dismissed

Deepak Kumar etc. Vs State of Haryana and Others etc.

Supreme Court Of India · AIR 2012 SC 1386 : (2012) AIRSCW 1954 : (2013) 2 AJR 158 : (2012) 114 CLT 7 : (2012) 2 JCR 251 : (2012) 4 KLJ 289 : (2012) 3 SCALE 96 : (2012) 4 SCC 629 : (2012) 2 Supreme 385

Constitution of India, 1950 — Article 21, 48A, 51AMineral Concession Rules, 1960 — Rule 70Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 15(1A), 3
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Supreme Court24 Feb 2012Disposed Of

K.B. Nagur M.D. (Ayu.) Vs Union of India (UOI)

Supreme Court Of India · AIR 2012 SC 1774 : (2012) AIRSCW 2196 : (2012) 3 AWC 2396 : (2012) 2 CGBCLJ 20 : (2012) 2 JCR 119 : (2012) 3 LW 292 : (2012) 2 SCALE 792 : (2012) 4 SCC 483 : (2012) 2 Supreme 234

Constitution of India, 1950 — Article 14, 16, 243U, 32Dental Council (Election) Regulations, 1952 — Regulation 23Indian Medicine Central Council Act, 1970 — Section 3, 3(1), 4, 6, 6(1)
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Supreme Court23 Feb 2012dismissed

Ladli Construction Company (P) Ltd. Vs Punjab Police Housing Corporation Ltd. and Others

Supreme Court Of India · AIR 2012 SC 1580 : (2012) AIRSCW 1858 : (2013) 2 AJR 281 : (2012) 3 ALLMR 443 : (2012) 1 ARBLR 530 : (2012) 2 AWC 2126 : (2012) 2 CHN 188 Supp : (2012) 108 CLA 358 : (2012) 113 CLT 1103 : (2012) 3 CTC 839 : (2012) 2 JCR 185 : (2012) 3 MPLJ 509 : (2012) 3

Arbitration Act, 1940 — Section 11, 12, 30, 4, 5Constitution of India, 1950 — Article 136
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Supreme Court23 Feb 2012Disposed Of

Amit Vs State of Uttar Pradesh

Supreme Court Of India · (2012) ACR 1372 : AIR 2012 SC 1433 : (2012) AIRSCW 1628 : (2012) 1 ALD(Cri) 981 : (2012) 3 ALT(Cri) 402 : (2012) 4 CALLT 13 : (2012) CriLJ 1791 : (2012) 2 JCR 103 : (2012) 4 JLJR 328 : (2012) 2 SCALE 675 : (2012) 4 SCC 107 : (2012) 1 UC 741

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27
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Supreme Court23 Feb 2012Dismissed

Sonu Sardar Vs State of Chhattisgarh

Supreme Court Of India · (2012) ACR 1360 : AIR 2012 SC 1480 : (2012) AIRSCW 1806 : (2012) 3 ALT(Cri) 418 : (2012) CriLJ 1759 : (2012) 2 JLJR 312 : (2012) 1 NCC 591 : (2012) 2 PLJR 427 : (2012) 2 SCALE 657 : (2012) 4 SCC 97

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 354(3)Penal Code, 1860 (IPC) — Section 396
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Supreme Court23 Feb 2012Disposed Of

Ramlila Maidan Incident Vs Home Secretary, Union of India (UOI) and Others

Supreme Court Of India · (2012) AIRSCW 3660 : (2012) 3 ALT(Cri) 91 : (2012) CriLJ 3516 : (2012) 1 Crimes 241 : (2012) 2 JLJR 91 : (2012) 2 MLJ 32 : (2012) 2 PLJR 217 : (2012) 2 SCALE 682 : (2012) 5 SCC 1 : (2012) 2 Supreme 36

Constitution Of India, 1950 — Article 13, 13(1), 14, 19, 19(1), 19(1)(a), 19(1)(b), 19(1)(f), 19(2), 19(3), 19(4), 19(5), 19(6), 21, 37, 38, 38(1), 51A, 239AA(3)(a), 355Punjab Police Rules Volume 1 — Rule 14.56Bombay Police Rules — Rule 7
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Supreme Court22 Feb 2012Allowed

State of Kerala Vs E.T. Rose Lynd and Others

Supreme Court Of India · (2012) 2 AWC 2120 : (2012) 2 JCR 132 : (2012) 3 LW 289 : (2012) 5 MLJ 447 : (2012) 3 SCALE 58 : (2012) 3 SCC 514

Motor Vehicles Act, 1988 — Section 118Road Regulations, 1989 — Rule 15(2)
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