Supreme Court08 May 2012Dismissed
Chandigarh Administration and another Vs Manohar Singh
Supreme Court Of India · (2012) 254 CTR 228 : (2013) 352 ITR 480 : (2012) 210 TAXMAN 248
COURT ARCHIVE
Supreme Court Of India judgments, 2012
1,010 judgments · page 32 of 51
Supreme Court08 May 2012Dismissed
A.B.N.A. and Others Vs The Managing Director, U.P.S.I.D.C. Limited, Kanpur and Another
Supreme Court Of India · AIR 2012 SC 2007 : (2012) AIRSCW 3047 : (2012) 110 CLA 384 : (2012) 3 CompLJ 256 : (2012) 2 CPJ 1 : (2013) 1 LW 228 : (2012) 3 RCR(Civil) 682 : (2012) 5 SCALE 256 : (2012) 12 SCC 618
Constitution of India, 1950 — Article 136Monopolies and Restrictive Trade Practices Act, 1969 — Section 13(2)
Supreme Court08 May 2012Allowed
Munna Kumar Upadhyaya @ Munna Upadhyaya Vs The State of Andhra Pradesh Through Public Prosecutor, Hyderabad, Andhra Pradesh
Supreme Court Of India · (2012) ACR 2878 : AIR 2012 SC 2470 : (2012) AIRSCW 3060 : (2012) 2 ALD(Cri) 838 : (2012) CriLJ 3068 : (2012) 3 JLJR 165 : (2012) MLJ(Cri) 233 : (2012) 3 PLJR 267 : (2012) 2 RCR(Criminal) 962 : (2012) 5 SCALE 501 : (2012) 6 SCC 174
Arms Act, 1959 — Section 25(1), 27, 27(1)Criminal Procedure Code, 1973 (CrPC) — Section 162, 313, 313(4), 342, 428Evidence Act, 1872 — Section 24, 27, 9
Supreme Court08 May 2012Disposed Off
AL Jazeera Steel Products Company SAOG Vs MID India Power and Steel Ltd.
Supreme Court Of India · AIR 2012 SC 2854 : (2012) AIRSCW 3166 : (2012) 3 ARBLR 134 : (2012) 4 AWC 3410 : (2013) 1 CHN 153 : (2012) 3 JCR 115 : (2012) 3 RCR(Civil) 679 : (2012) 5 SCALE 432 : (2012) 11 SCC 458
Arbitration and Conciliation Act, 1996 — Section 11(5), 11(9)
Supreme Court08 May 2012Allowed
State of Kerala and Others Vs Mar Appraem Kuri Company Ltd. and Another
Supreme Court Of India · AIR 2012 SC 2375 : (2012) AIRSCW 3498 : (2012) 174 CompCas 339 : (2012) 2 KLJ 596 : (2012) 2 KLT 639 : (2012) 5 SCALE 266 : (2012) 7 SCC 106 : (2012) 114 SCL 47
Chit Funds Act, 1982 — Section 1(2), 1(3), 20, 4, 4(1)Constitution of India, 1950 — Article 107, 108, 109, 111, 13(3)East Punjab Refugees (Registration of Land Claims) Act, 1948 — Section 7
Supreme Court08 May 2012Dismissed
Chhanga Singh and Another Vs Union of India (UOI) and Another
Supreme Court Of India · AIR 2012 SC 2879 : (2012) AIRSCW 3549 : (2012) 6 ALLMR 473 : (2012) 4 AWC 3610 : (2012) 4 BomCR 638 : (2012) 130 DRJ 1 : (2012) 3 JLJR 184 : (2012) 3 PLJR 247 : (2012) 5 SCALE 260 : (2012) 5 SCC 763 : (2013) 1 WBLR 140
Constitution of India, 1950 — Article 141, 142Land Acquisition Act, 1894 — Section 11, 18, 4, 6
Supreme Court08 May 2012Allowed
Jitender Kumar Vs State of Haryana
Supreme Court Of India · (2012) ACR 2308 : AIR 2012 SC 2488 : (2012) AIRSCW 3285 : (2012) 2 ALD(Cri) 345 : (2012) 3 ALT(Cri) 456 : (2012) CriLJ 3085 : (2012) 3 JLJR 104 : (2012) 5 SCALE 606 : (2012) 6 SCC 204
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 109, 120B, 149, 302, 323
Supreme Court08 May 2012Dismissed
Alagupandi @ Alagupandian Vs State of Tamil Nadu
Supreme Court Of India · (2012) 2 ACR 1751 : AIR 2012 SC 2405 : (2012) AIRSCW 3479 : (2012) CriLJ 3363 : (2012) 3 JLJR 76 : (2012) 2 KLJ 717 : (2012) MLJ(Cri) 680 : (2012) 2 NCC 181 : (2012) 5 SCALE 595 : (2012) 10 SCC 451
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 134, 27Penal Code, 1860 (IPC) — Section 302, 448
Supreme Court08 May 2012Allowed
Union of India (UOI) and Others Vs Rafique Shaikh Bhikan and Another Rafique Sheikh Bhikan Etc. Vs Government of India and Others Mohammad Shams Rabbani Vs Union of India (UOI) and
Supreme Court Of India · AIR 2012 SC 2453 : (2012) AIRSCW 3222 : (2012) 5 SCALE 217
Constitution of India, 1950 — Article 14, 32
Supreme Court08 May 2012Allowed
Best Sellers Retail (India) Pvt. Ltd. Vs Aditya Birla Nuvo Ltd. and Others
Supreme Court Of India · AIR 2012 SC 2448 : (2012) AIRSCW 3200 : (2012) 4 AWC 4052 : (2012) 4 CHN 53 : (2013) 1 KarLJ 197 : (2013) 1 LW 238 : (2012) 5 MLJ 435 : (2012) 4 RCR(Civil) 857 : (2012) 5 SCALE 437 : (2012) 6 SCC 792 : (2013) 1 WBLR 392
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 151Constitution of India, 1950 — Article 136Specific Relief Act, 1963 — Section 14, 14(1), 37, 41, 42
Supreme Court08 May 2012Dismissed
Kathi Bharat Vajsur and Another Vs State of Gujarat
Supreme Court Of India · (2012) 3 ACR 3224 : AIR 2012 SC 2163 : (2012) AIRSCW 2902 : (2012) 2 ALD(Cri) 748 : (2012) CriLJ 2717 : (2012) 5 SCALE 207 : (2012) 5 SCC 724
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court08 May 2012Disposed Of
Shaleen Kabra Vs Shiwani Kabra
Supreme Court Of India · AIR 2012 SC 2467 : (2012) AIRSCW 3219 : (2012) 5 ALD 77 : (2012) 3 ALT 57 : (2012) 4 AWC 3445 : (2012) 5 BomCR 60 : (2012) 131 DRJ 15 : (2012) 3 JCR 4 : (2012) 5 SCALE 193 : (2012) 5 SCC 355 : (2012) 2 WLN 72
Hindu Marriage Act, 1955 — Section 13(1), 13(1A)
Supreme Court08 May 2012Disposed Of
Bipromasz Bipron Trading SA Vs Bharat Electronics Limited (BEL)
Supreme Court Of India · (2012) 3 ARBLR 1 : (2012) 4 AWC 3977 : (2012) 4 CHN 60 : (2012) 110 CLA 388 : (2012) 5 SCALE 545 : (2012) 6 SCC 384
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(6), 11(8), 3Central Excises and Salt Act, 1944 — Section 35
Supreme Court08 May 2012Dismissed
Narinderjit Singh Vs North Star Estate Promoters Ltd.
Supreme Court Of India · AIR 2012 SC 2035 : (2012) AIRSCW 2999 : (2012) 4 AWC 3993 : (2012) 5 MLJ 151 : (2012) 3 RCR(Civil) 168 : (2012) 5 SCALE 197 : (2012) 5 SCC 712
Constitution of India, 1950 — Article 136Income Tax Act, 1961 — Section 34ASpecific Relief Act, 1963 — Section 16, 20, 20(2)
Supreme Court08 May 2012Dismissed
Nagesh Vs State of Karnataka
Supreme Court Of India · (2012) 2 ACR 1776 : AIR 2012 SC 1965 : (2012) AIRSCW 3051 : (2012) 2 ALD(Cri) 828 : (2012) CriLJ 2927 : (2012) 3 JCC 1896 : (2012) 3 JLJR 205 : (2013) 1 KarLJ 1 : (2012) 2 NCC 416 : (2012) 3 PLJR 258 : (2012) 5 SCALE 584 : (2012) 6 SCC 477
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(4), 342Penal Code, 1860 (IPC) — Section 201, 202, 302, 34
Supreme Court08 May 2012Disposed Of
Priya Gupta Vs State of Chhatishgarh and Others
Supreme Court Of India · AIR 2012 SC 2413 : (2012) AIRSCW 3354 : (2012) 6 AWC 6299 Supp : (2012) 6 AWC 6299 : (2012) 4 JLJR 108 : (2012) 3 MPJR 70 : (2012) 4 PLJR 57 : (2012) 5 SCALE 328 : (2012) 7 SCC 433
Chhattishgarh Medical and Dental Graduate Examination Rules, 2006 — Rule 4(1), 4(2)Constitution of India, 1950 — Article 129, 141, 142, 226
Supreme Court08 May 2012Dismissed
Ismail Vs Police Sub Inspector, Hospet
Supreme Court Of India · (2013) 1 RCR(Criminal) 826
Motor Vehicles Act, 1988 — Section 187Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
Supreme Court08 May 2012Allowed
Sahadevan and another Vs State of Tamil Nadu
Supreme Court Of India · (2012) ACR 2295 : AIR 2012 SC 2435 : (2012) AIRSCW 3206 : (2012) 2 ALD(Cri) 397 : (2012) 3 ALT(Cri) 482 : (2012) CriLJ 3014 : (2012) 3 JCC 1756 : (2012) 3 JLJR 13 : (2012) 1 NCC 854 : (2012) 2 RCR(Criminal) 899 : (2012) 5 SCALE 415 : (2012) 6 SCC 403
Constitution of India, 1950 — Article 136, 142, 21Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 24, 27
Supreme Court07 May 2012Disposed Of
Neel Kumar @ Anil Kumar Vs The State of Haryana
Supreme Court Of India · (2012) 2 ACR 1744 : (2012) AIRSCW 3766 : (2012) 2 ALD(Cri) 646 : (2012) 3 JLJR 135 : (2012) 3 PLJR 165 : (2012) 2 RCR(Criminal) 941 : (2012) 3 RLW 2009 : (2012) 5 SCALE 185 : (2012) 5 SCC 766
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 34, 376(2)(f)
Supreme Court07 May 2012Disposed Of
Supreme Court Bar Association and Others Vs B.D. Kaushik
Supreme Court Of India · (2012) AIRSCW 3301 : (2012) 6 AWC 5805 : (2012) 3 CompLJ 1 : (2012) 5 SCALE 161 : (2012) 6 SCC 152
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Companies Act, 1956 — Section 173(2)Constitution of India, 1950 — Article 129, 137, 141, 142