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Supreme Court Of India judgments, 2012

1,010 judgments · page 3 of 51

Supreme Court13 Dec 2012Disposed Of

Priya Gupta and Another Vs Addl. Secy. Ministry of Health and Family Welfare and Others

Supreme Court Of India · (2013) 2 ABR 326 : (2013) 1 AD 207 : (2013) AIRSCW 268 : (2013) 1 ALD 174 : (2013) 2 AWC 1465 : (2013) 2 CHN 110 : (2013) 116 CLT 91 : (2013) CriLJ 732 : (2013) 1 JT 27 : (2013) 1 MLJ 664 : (2013) 1 RCR(Criminal) 850 : (2012) 12 SCALE 289 : (2013) 1 UPLBE

Constitution of India, 1950 — Article 141Contempt of Courts Act, 1971 — Section 12, 12(1)Indian Medical Council Act, 1956 — Section 10
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Supreme Court12 Dec 2012Allowed

Deoki Panjhiyara Vs Shashi Bhushan Narayan Azad & Anr

Supreme Court Of India · AIR 2013 SC 346 : (2012) 11 SCR 825 : (2013) 2 SCC 137 : (2012) 12 JT 575

Protection Of Women from Domestic Violence Act, 2005 — Section 2, 2(a), 2(f), 2(i), 2(s), 12Special Marriage Act, 1954 — Section 13, 15Code Of Criminal Procedure, 1973 — Section 125, 198(1)(c)
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Supreme Court12 Dec 2012Disposed Of

Dr. Mohammad Khalil Chisti Vs State of Rajasthan and Others Yasir Chisti and Another Vs State of Rajasthan

Supreme Court Of India · (2013) AIRSCW 115 : (2013) 2 AJR 594 : (2013) CriLJ 637 : (2012) 12 JT 405 : (2013) 1 MLJ(Cri) 198 : (2013) 3 RCR(Criminal) 514 : (2012) 12 SCALE 254 : (2013) 2 SCC 541 : (2012) 8 Supreme 613

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 101, 105
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Supreme Court12 Dec 2012Dismissed

Kashmir Kaur and Another Vs State of Punjab

Supreme Court Of India · (2013) 1 AD 244 : AIR 2013 SC 1039 : (2013) AIRSCW 200 : (2013) 2 AJR 495 : (2013) 1 ALD(Cri) 510 : (2013) ALLMR(Cri) 1090 : (2013) 1 BomCR(Cri) 530 : (2013) CriLJ 689 : (2013) 1 DMC 165 : (2013) 1 JCC 566 : (2012) 12 JT 396 : (2013) 1 MLJ(Cri) 154 : (201

Constitution of India, 1950 — Article 20Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B, 114
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Supreme Court11 Dec 2012Allowed

Kukapalli Mohan Rao Vs State of A.P.

Supreme Court Of India · (2013) ALLMR(Cri) 1460 : (2013) 1 RCR(Criminal) 923 : (2012) 12 SCALE 71

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 145, 161Penal Code, 1860 (IPC) — Section 302
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Supreme Court11 Dec 2012Allowed

Kumari Shaima Jafari Vs Irphan @ Gulfam and Others

Supreme Court Of India · (2013) 1 AD 60 : (2013) 3 ALJ 64 : (2013) 2 ALT(Cri) 146 : (2013) CriLJ 1829 : (2013) 2 LW 55 : (2013) 1 LW(Cri) 325 : (2013) 1 RCR(Criminal) 939 : (2012) 12 SCALE 60

Constitution of India, 1950 — Article 136, 32Penal Code, 1860 (IPC) — Section 302, 307, 323, 328, 34
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Supreme Court11 Dec 2012Allowed

OMA @ Omprakash and Another Vs State of Tamil Nadu

Supreme Court Of India · AIR 2013 SC 825 : (2013) AIRSCW 529 : (2013) 115 CLT 1134 : (2013) CriLJ 997 : (2013) 1 JT 122 : (2013) 1 LW(Cri) 68 : (2013) 1 OLR 822 : (2013) 2 RCR(Criminal) 176 : (2012) 12 SCALE 112 : (2013) 3 SCC 440 : (2012) 8 Supreme 536 : (2013) 1 WLN 76

Constitution of India, 1950 — Article 14, 141, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 313, 354(3), 354(5)Evidence Act, 1872 — Section 27, 9
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Supreme Court11 Dec 2012Disposed Of

Ajay Maken Vs Adesh Kumar Gupta and Another

Supreme Court Of India · (2013) 2 ALD 129 : (2013) 2 ALD 122 : (2013) 116 CLT 130 : (2013) 3 CTC 317 : (2012) 195 DLT 565 : (2013) 1 JT 587 : (2013) 2 RCR(Civil) 165 : (2012) 12 SCALE 173 : (2013) 3 SCC 489

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 327, 328, 329Representation of the People Act, 1951 — Section 100, 100(1), 100(2), 101, 117
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Supreme Court11 Dec 2012Allowed

Kotak Mahindra Bank Ltd. Vs Hindustan National Glass and Ind. Ltd. and Others Emcure Pharmaceuticals Ltd. and Another Vs ICICI Bank Ltd. and Others Finolex Industries Ltd. and Another @APPELLANT

Supreme Court Of India · (2013) 2 AD 113 : (2013) AIRSCW 507 : (2013) 2 ALD 72 : (2013) 2 CALLT 1 : (2013) 2 CDR 555 : (2013) 1 CompLJ 225 : (2013) 1 JT 60 : (2013) 1 LW 785 : (2012) 12 SCALE 144 : (2013) 7 SCC 369 : (2013) 117 SCL 521 : (2012) 8 Supreme 513

Banking Regulation Act, 1949 — Section 21, 35A, 6Central Vigilance Commission Ordinance, 1998 — Section 8(1)Constitution of India, 1950 — Article 136, 14, 19(1), 226
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Supreme Court11 Dec 2012Dismissed

Sanjeev Kumar Samrat Vs National Insurance Company Ltd. and Others Sanjeev Kumar Samrat Vs National Insurance Company Ltd.

Supreme Court Of India · (2013) ACJ 1 : AIR 2013 SC 1125 : (2013) 2 ALD 105 : (2013) 1 ALLMR 402 : (2013) 2 AWC 1260 : (2013) 3 CDR 639 : (2012) 12 JT 350 : (2013) 2 KLJ 199 : (2013) 1 KLT 41 : (2013) 1 LLJ 513 : (2013) 1 LW 572 : (2013) 1 RCR(Civil) 877 : (2013) 1 RLW 366 : (201

Motor Vehicles Act, 1988 — Section 146, 147, 147(1), 147(2), 149
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Supreme Court11 Dec 2012Dismissed

U. Sree Vs U. Srinivas

Supreme Court Of India · AIR 2013 SC 415 : (2013) AIRSCW 44 : (2013) 1 AKR 605 : (2013) 1 ALD 162 : (2013) 1 ALLMR 409 : (2013) 1 ALT 18 : (2013) 1 AWC 193 : (2013) 1 BomCR 485 : (2013) 2 CDR 448 : (2013) 2 CHN 54 : (2013) 116 CLT 35 : (2013) 1 CTC 113 : (2013) 1 DMC 91 : (2012)

Evidence Act, 1872 — Section 63, 65, 66Family Courts Act, 1984 — Section 7Hindu Marriage Act, 1955 — Section 13(1), 26, 27, 9
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Supreme Court11 Dec 2012Allowed

Girish Chandra Gupta Vs Uttar Pradesh Industrial Development Corp. Ltd. and Others James Kutty P.C. and Another Vs Tread Stone Ltd. and Others

Supreme Court Of India · (2013) 1 AD 574 : AIR 2013 SC 352 : (2013) AIRSCW 174 : (2013) 2 ALJ 227 : (2013) 3 CDR 632 : (2013) 112 CLA 1 : (2013) 1 CompLJ 257 : (2013) 1 CPJ 9 : (2012) 12 JT 423 : (2013) 1 LW 465 : (2013) 1 RCR(Civil) 928 : (2012) 12 SCALE 65 : (2013) 117 SCL 484

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Competition Act, 2002 — Section 66(1), 66(3)Monopolies and Restrictive Trade Practices Act, 1969 — Section 10, 11, 12B, 12B(1), 12B(2)
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