COURT ARCHIVE

Supreme Court Of India judgments, 2012

1,010 judgments · page 25 of 51

Supreme Court03 Aug 2012Allowed

Satyabrata Sahoo and Others Vs State of Orissa and Others

Supreme Court Of India · AIR 2012 SC 2977 : (2012) AIRSCW 4630 : (2012) 5 AWC 4380 : (2012) 7 JT 500 : (2013) 1 LW 200 : (2012) 8 SCC 203 : (2012) 5 Supreme 296

Constitution of India, 1950 — Article 14Indian Medical Council Act, 1956 — Section 10A, 11(2), 20, 33Indian Medical Council Regulations, 2000 — Regulation 9

Supreme Court01 Aug 2012Dismissed

Optiemus Infracom Ltd. Vs Ishan Systems Pvt. Ltd. and Another

Supreme Court Of India · (2012) 6 AWC 5967 Supp : (2012) 6 AWC 5967 : (2012) 7 JT 283 : (2012) 5 LW 909 : (2012) 6 MhLj 773 : (2012) 4 MPLJ 500 : (2013) 169 PLR 573 : (2013) 1 RCR(Civil) 222 : (2012) 7 SCALE 227 : (2012) 8 SCC 572

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17(1)

Supreme Court31 Jul 2012Allowed

The Oriental Insurance Company Ltd. Vs Siby George and Others

Supreme Court Of India · (2012) ACJ 2126 : AIR 2012 SC 3144 : (2012) AIRSCW 4384 : (2012) 4 AWC 5042 : (2012) 134 FLR 1064 : (2012) 3 GLH 344 : (2012) 7 JT 301 : (2012) 3 KLT 544 : (2013) LabIC 350 : (2012) 3 LLJ 609 : (2012) LLR 897 : (2013) 1 LW 891 : (2012) 4 PLR 598 : (2012)

Workmens Compensation Act, 1923 — Section 19, 3, 3(1), 3(5), 4

Supreme Court31 Jul 2012Allowed

Jayanti Kumari Nayak Vs State of Orissa and Others

Supreme Court Of India · (2012) 134 FLR 1068 : (2012) 7 JT 1 : (2012) 7 SCALE 34 : (2012) 11 SCC 793 : (2012) 3 SLJ 302

Supreme Court31 Jul 2012Dismissed

Krishnappa and Others Vs State of Karnataka by Babaleshwara Police Station Tippanna Ningappa Kundargi and Another Vs State of Karnataka

Supreme Court Of India · AIR 2012 SC 2946 : (2012) AIRSCW 4538 : (2013) ALLMR(Cri) 1080 : (2012) CriLJ 4347 : (2012) 4 JCC 2339 : (2012) 4 JLJR 81 : (2012) 7 JT 37 : (2013) 2 KarLJ 605 : (2012) MLJ(Cri) 820 : (2012) 4 RCR(Criminal) 968 : (2013) 1 RLW 224 : (2012) 7 SCALE 91 : (20

Criminal Procedure Code, 1973 (CrPC) — Section 166, 193, 313Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302

Supreme Court31 Jul 2012Dismissed

Syed Ahmed Vs State of Karnataka

Supreme Court Of India · AIR 2012 SC 3359 : (2012) AIRSCW 4389 : (2013) 1 ALT(Cri) 365 : (2012) CriLJ 4017 : (2012) 3 Crimes 202 : (2012) 3 JCC 2266 : (2012) 7 JT 193 : (2012) 2 NCC 610 : (2012) 7 SCALE 44 : (2012) 8 SCC 527 : (2012) 5 Supreme 232 : (2012) 3 UC 1690

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 2, 7

Supreme Court31 Jul 2012Allowed

Kashinath Mondal Vs State of West Bengal

Supreme Court Of India · AIR 2012 SC 3134 : (2012) AIRSCW 4424 : (2012) 4 CALLT 86 : (2012) CriLJ 3974 : (2012) 7 JT 3 : (2012) 7 SCALE 37 : (2012) 7 SCC 699 : (2012) 5 Supreme 396 : (2012) 3 UC 1698

Penal Code, 1860 (IPC) — Section 302, 376

Supreme Court30 Jul 2012

Jainendra Singh Vs State Of U.P. Tr.Prinl.Sec. Home & Ors

Supreme Court Of India · (2012) 6 SCR 1047 : (2012) 8 SCC 748 : (2012) 7 JT 307 : (2012) 7 Scale 22

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 326, 336, 380, 427, 506, 596

Supreme Court30 Jul 2012Allowed

R.K. Mittal and Others Vs State of U.P. and Others

Supreme Court Of India · (2012) 9 SCALE 162

Supreme Court30 Jul 2012Allowed

Columbia Sportswear Company Vs Director of Income Tax, Bangalore

Supreme Court Of India · AIR 2012 SC 3038 : (2012) AIRSCW 4569 : (2012) 3 CompLJ 406 : (2012) 283 ELT 321 : (2012) 346 ITR 161 : (2012) 7 JT 202 : (2013) 75 KarLJ 336 : (2012) 6 MLJ 737 : (2012) 7 SCALE 53 : (2012) 11 SCC 224 : (2012) 5 Supreme 307 : (2012) 210 TAXMAN 42

Constitution of India, 1950 — Article 136, 226, 227, 233, 234Finance Act, 2003 — Section 245S, 245S(1), 245S(2)Income Tax Act, 1961 — Section 245D(4), 245I, 245N, 245R, 245R(5)

Supreme Court30 Jul 2012Allowed

Research Foundation for Science, Technology and Natural Resource Policy Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 2012 SC 2973 : (2012) AIRSCW 4623 : (2012) 6 AWC 6194 : (2012) 2 EFLT 763 : (2013) 1 GLR 873 : (2012) 7 JT 212 : (2013) 1 RCR(Civil) 844 : (2012) 7 SCALE 17

Supreme Court26 Jul 2012Disposed Of

Monnet Ispat and Energy Ltd. Vs Union of India (UOI) and Others Abhijeet Infrastructure Ltd. Vs Chief Secretary, State of Jharkhand

Supreme Court Of India · (2012) 7 JT 50 : (2012) 11 SCC 1

Bihar Land Reforms (Amendment) Act, 1964 — Section 10, 10(2)Bihar Land Reforms Act, 1950 — Section 23, 3, 3(1), 3A, 3A(1)Bihar Reorganisation Act, 2000 — Section 84, 85, 86

Supreme Court26 Jul 2012Dismissed

Nafis Ahmad and Another Vs State of U.P. and Others

Supreme Court Of India · AIR 2013 SC 3901 : (2012) 6 AWC 5948 Supp : (2012) 6 AWC 5948 : (2012) 6 JT 553 : (2012) 11 SCC 800

General Clauses Act, 1897 — Section 11

Supreme Court26 Jul 2012Dismissed

Budhadev Karmaskar Vs State of West Bengal

Supreme Court Of India · (2013) ALLMR(Cri) 321 : (2012) 4 JCR 207 : (2012) 7 JT 592 : (2012) 7 SCALE 477 : (2013) 1 SCC 294

Constitution of India, 1950 — Article 21

Supreme Court26 Jul 2012Allowed

K. Nageswara Naidu Vs Collector and District Magistrate Kadapa, Y.S.R. District, A.P.

Supreme Court Of India · (2013) 115 CLT 1116 : (2012) 11 SCALE 409

Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 3(1), 3(2)Constitution of India, 1950 — Article 19, 21, 22(2)

Supreme Court26 Jul 2012Dismissed

Arvindkumar Anupalal Poddar Vs State of Maharashtra

Supreme Court Of India · (2013) 1 BomCR(Cri) 365 : (2012) CriLJ 4007 : (2012) 3 JCC 2055 : (2012) 7 JT 43 : (2012) 7 SCALE 1 : (2012) 11 SCC 172

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34

Supreme Court25 Jul 2012Disposed Of

Rashid Kapadia Vs Medha Gadgil and Others

Supreme Court Of India · (2012) 7 JT 429 : (2012) 2 NCC 567 : (2012) 6 SCALE 624 : (2012) 11 SCC 745

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)

Supreme Court25 Jul 2012Disposed Of

Nihali Devi Vs State Govt. of NCT of Delhi and Another

Supreme Court Of India · (2013) 1 ALT(Cri) 376 : (2012) 3 BC 592 : (2012) 5 CTC 350 : (2012) 131 DRJ 1 : (2012) 6 JT 563 : (2012) MLJ(Cri) 664 : (2012) 2 NCC 379 : (2013) 169 PLR 161 : (2012) 6 SCALE 627 : (2012) 12 SCC 325

Negotiable Instruments Act, 1881 (NI) — Section 138

Supreme Court25 Jul 2012Disposed Of

Rajesh Kumar and Others Vs Delhi Development Authority

Supreme Court Of India · (2012) 7 SCALE 13

Supreme Court25 Jul 2012Dismissed

Manjit Singh Vs State of Rajasthan

Supreme Court Of India · (2012) 3 Crimes 192 : (2012) 6 JT 558 : (2012) MLJ(Cri) 778 : (2012) 6 SCALE 621 : (2012) 12 SCC 223

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 34