Supreme Court04 Sept 2012Disposed Of
Vijay Granites (P) Ltd. Vs Commissioner of Income Tax
Supreme Court Of India · (2012) 254 CTR 101 : (2012) 349 ITR 350
Income Tax Act, 1961 — Section 32A
COURT ARCHIVE
Supreme Court Of India judgments, 2012
1,010 judgments · page 20 of 51
Supreme Court04 Sept 2012Dismissed
Gurgaon Gramin Bank Vs Smt. Khazani and Another
Supreme Court Of India · AIR 2012 SC 2881 : (2013) 2 ALLMR 448 : (2012) 5 ALT 53 : (2012) 5 AWC 5314 : (2012) 5 BomCR 481 : (2013) 1 CDR 88 : (2013) 1 CHN 108 : (2012) 5 CTC 345 : (2012) 4 JCR 180 : (2012) 8 JT 201 : (2013) 1 MhLj 19 : (2013) MPLJ 9 : (2012) 4 RCR(Civil) 326 : (2
Consumer Protection Act, 1986 — Section 21
Supreme Court04 Sept 2012Allowed
Rakhal Debnath Vs State of West Bengal
Supreme Court Of India · (2012) 3 ACR 3120 : (2013) 1 ALT(Cri) 20 : (2012) 4 JCC 2510 : (2012) 8 JT 655 : (2012) 2 NCC 697 : (2012) 8 SCALE 497 : (2012) 11 SCC 347 : (2012) 3 UC 1858
Evidence Act, 1872 — Section 113A, 4Penal Code, 1860 (IPC) — Section 107, 113A, 304B, 306, 498A
Supreme Court04 Sept 2012Disposed Of
Shri Sudarshanacharaya Vs Shri Purushottamacharya and Another
Supreme Court Of India · (2012) 3 ACR 3300 : AIR 2013 SC 3854 : (2013) 1 ALJ 217 : (2013) 115 CLT 818 : (2012) CriLJ 4559 : (2012) 8 JT 632 : (2013) 1 RCR(Criminal) 1 : (2013) 1 RLW 679 : (2012) 8 SCALE 450 : (2012) 9 SCC 241 : (2012) 2 UC 2221
Constitution of India, 1950 — Article 141, 142, 21, 32Contract Act, 1872 — Section 201Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 245(1), 245(2), 253
Supreme Court04 Sept 2012Allowed
Deepak @ Wireless Vs State of Maharashtra
Supreme Court Of India · (2012) 3 ACR 3308 : (2012) BomCR(Cri) 356 : (2012) CriLJ 4643 : (2012) 8 JT 309 : (2012) 8 SCALE 519 : (2012) 8 SCC 785 : (2012) 3 UC 1770
Penal Code, 1860 (IPC) — Section 395, 396, 397
Supreme Court04 Sept 2012Dismissed
Babla @ Dinesh Vs State of Uttarakhand
Supreme Court Of India · (2012) 3 ACR 3305 : (2012) 3 ALT(Cri) 473 : (2013) 1 BomCR(Cri) 317 : (2012) 3 CG.L.R.W. 65 : (2013) 115 CLT 814 : (2012) 4 JCC 2774 : (2012) 8 JT 210 : (2013) 1 LW(Cri) 209 : (2012) 2 NCC 865 : (2013) 1 RCR(Criminal) 657 : (2012) 8 SCALE 447 : (2012) 8 S
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 2Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12
Supreme Court04 Sept 2012Dismissed
Assistant Commissioner of Income Tax Vs Gebilal Kanhaialal (Huf)
Supreme Court Of India · (2012) 252 CTR 345 : (2012) 348 ITR 561 : (2012) 210 TAXMAN 244
Income Tax Act, 1961 — Section 132, 132(4), 139(1), 142(1), 271(1)
Supreme Court04 Sept 2012Disposed Of
Nand Contr. and Engr. Thr. G.D. Ahuja Vs Northern Coal Field Ltd. and Another
Supreme Court Of India · (2012) 4 ARBLR 110 : (2012) 5 AWC 5318 : (2013) 1 CDR 158 : (2012) 3 JLJ 336 : (2012) 8 JT 213 : (2012) 4 RCR(Civil) 535 : (2012) 8 SCALE 444 : (2012) 9 SCC 494
Supreme Court04 Sept 2012Disposed Of
State of Kerala and Others Vs The Tribal Mission
Supreme Court Of India · (2013) 1 CDR 188 : (2012) 8 JT 205 : (2012) 8 SCALE 475 : (2012) 8 SCC 775
Constitution of India, 1950 — Article 21AKerala Education Rules, 1959 — Rule 2, 2A, 2A(1), 2A(2)
Supreme Court04 Sept 2012Dismissed
Bhimanna Vs State of Karnataka
Supreme Court Of India · (2012) 3 ACR 3315 : AIR 2012 SC 3026 : (2013) AIRSCW 498 : (2013) 1 AKR 746 : (2012) 3 GLH 277 : (2012) 4 JCC 2667 : (2012) 8 JT 298 : (2013) 3 KarLJ 323 : (2013) 2 RCR(Criminal) 533 : (2012) 4 RLW 3514 : (2012) 8 SCALE 457 : (2012) 9 SCC 650 : (2012) 6 S
Criminal Procedure Code, 1973 (CrPC) — Section 216, 217, 385(2), 386, 423Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
Supreme Court03 Sept 2012Disposed Of
Seva Lal Vs Sri Kant and Others
Supreme Court Of India · (2012) 9 ADJ 511 : (2012) 5 AWC 5313 : (2012) 4 RLW 3561 : (2012) 8 SCALE 468 : (2012) 11 SCC 796
Uttar Pradesh Land Revenue Act, 1901 — Section 210, 218, 219, 219(2)
Supreme Court03 Sept 2012Disposed
Samaj Parivartana Samudaya and Others Vs State of Karnataka and Others
Supreme Court Of India · (2013) AIRSCW 2633 : (2012) 2 EFLT 898 : (2012) 8 JT 215 : (2012) 4 RCR(Civil) 494 : (2012) 8 SCALE 433
Supreme Court03 Sept 2012
Safai Karamchari Andolan and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (2012) 10 SCALE 578
Supreme Court31 Aug 2012Disposed Of
Kailash Singh and Another Vs State of Bihar and Another
Supreme Court Of India · (2012) 08 SC CK 0091
Supreme Court31 Aug 2012Dismissed
Sahara India Real Estate Corporation Ltd. and Others Vs Securities and Exchange Board of India and Another
Supreme Court Of India · (2012) 110 CLA 476 : (2012) 174 CompCas 154 : (2012) 4 CompLJ 1 : (2012) 8 JT 385 : (2012) 8 SCALE 101 : (2013) 1 SCC 1
Companies (Central Government) General Rules and Forms, 1956 — Rule 4CC, 4DCompanies (Second Amendment) Act, 2002 — Section 2(19B)Companies Act, 1948 — Section 51
Supreme Court31 Aug 2012dismissed
Mohd. Hussain @ Julfikar Ali Vs The State (Govt. of NCT) Delhi
Supreme Court Of India · (2012) ACR 3528 : AIR 2013 SC 3860 : (2013) 1 ALT(Cri) 26 : (2012) CriLJ 4537 : (2012) 192 DLT 393 : (2012) 3 GLH 194 : (2012) 8 JT 318 : (2013) 1 RCR(Criminal) 927 : (2013) 1 RLW 715 : (2012) 8 SCALE 308 : (2012) 3 UC 1834
Arms Act, 1959 — Section 27Banking Regulation Act, 1949 — Section 36ADConstitution of India, 1950 — Article 136, 21, 22(1), 226, 227
Supreme Court31 Aug 2012Allowed
State of N.C.T. of Delhi Vs Ajay Kumar Tyagi
Supreme Court Of India · (2012) 3 ACR 3466 : (2012) AIRSCW 4815 : (2012) 2 ALD 1001 : (2012) 2 ALD(Cri) 1001 : (2013) 115 CLT 806 : (2012) CriLJ 4489 : (2012) 192 DLT 478 : (2012) 8 JT 190 : (2012) 8 SCALE 424 : (2012) 9 SCC 685 : (2013) 1 SLJ 45 : (2012) 3 SLJ 420 : (2012) 6 Sup
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Prevention of Corruption Act, 1988 — Section 13, 7
Supreme Court31 Aug 2012Allowed
Paramount Enterprises Ltd. and Others Vs S.D. Surie (D) Thr. L.Rs.
Supreme Court Of India · (2012) 10 SCALE 597
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7, 151
Supreme Court31 Aug 2012Disposed Of
M.C. Gupta Vs Central Bureau of Investigation, Dehradun
Supreme Court Of India · (2012) ACR 3543 : (2012) AIRSCW 5198 : (2012) CriLJ 4681 : (2012) 4 JCC 2697 : (2013) 1 JLJR 100 : (2012) 9 JT 290 : (2012) 2 NCC 681 : (2013) 1 PLJR 118 : (2012) 8 SCALE 326 : (2012) 8 SCC 669 : (2012) 6 Supreme 347 : (2012) 3 UC 1802
Constitution of India, 1950 — Article 20(1)General Clauses Act, 1897 — Section 6Penal Code, 1860 (IPC) — Section 120B, 409
Supreme Court31 Aug 2012Allowed
Lavesh Vs State (NCT of Delhi)
Supreme Court Of India · (2012) ACR 3525 : (2012) 3 ALT(Cri) 509 : (2013) 1 BomCR(Cri) 325 : (2013) 115 CLT 354 : (2012) 132 DRJ 5 : (2013) 1 GLR 553 : (2012) 4 JCC 2330 : (2012) 8 JT 336 : (2012) 8 SCALE 303 : (2012) 8 SCC 730 : (2012) 3 UC 1808
Criminal Procedure Code, 1973 (CrPC) — Section 438, 82