COURT ARCHIVE

Supreme Court Of India judgments, 2012

1,010 judgments · page 10 of 51

Supreme Court19 Oct 2012Allowed

K. Suresh Vs New India Assurance Company Ltd. and Another

Supreme Court Of India · (2012) ACJ 2694 : (2013) 1 AWC 453 : (2013) 2 CDR 334 : (2012) 3 GLH 632 : (2013) 1 JLJR 313 : (2012) 10 JT 484 : (2013) 1 LW 302 : (2013) 1 PLJR 280 : (2013) 169 PLR 337 : (2013) 1 RCR(Civil) 312 : (2012) 10 SCALE 516 : (2012) 12 SCC 274 : (2013) 2 WBLR

Motor Vehicles Act, 1988 — Section 166, 168

Supreme Court19 Oct 2012dismissed

Khoday Distilleries Ltd. and Others Vs Mahadeshwara S.S.K. Ltd.

Supreme Court Of India · (2013) 1 AWC 261 : (2013) 115 CLT 611 : (2012) 4 CompLJ 583 : (2013) 1 RCR(Civil) 287 : (2012) 10 SCALE 499 : (2012) 12 SCC 291 : (2013) 117 SCL 278

Constitution of India, 1950 — Article 136Securities and Exchange Board of India Act, 1992 — Section 15Z

Supreme Court19 Oct 2012Allowed

Sayed Mohd. Ahmed Kazmi Vs State, GNCTD and Others

Supreme Court Of India · AIR 2013 SC 152 : AIR 2012 SC 660 : (2012) AIRSCW 766 : (2013) BomCR(Cri) 111 : (2013) CriLJ 200 : (2012) 10 JT 609 : (2013) 1 LW(Cri) 555 : (2012) 4 RCR(Criminal) 875 : (2013) 1 RLW 750 : (2012) 10 SCALE 487 : (2013) 1 UC 218

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 167(4), 437, 482Penal Code, 1860 (IPC) — Section 120B, 307, 427Unlawful Activities (Prevention) Act, 1967 — Section 16, 18, 43D

Supreme Court19 Oct 2012Disposed Of

Pradeep Kumar Sharma Vs U.P.F.C. Rajpur Road, Dehradun and Others

Supreme Court Of India · (2012) 6 ALLMR 965 : (2013) 1 AWC 344 : (2013) 1 CHN 91 : (2013) 115 CLT 619 : (2012) 10 JT 624 : (2013) 1 RCR(Civil) 290 : (2012) 10 SCALE 511 : (2012) 10 SCC 424

Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29, 29(2)

Supreme Court19 Oct 2012Allowed

Mukesh Kumar and Others Vs State of Rajasthan

Supreme Court Of India · (2012) 11 SCALE 330

Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9)Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 34

Supreme Court19 Oct 2012Disposed Of

Nazma Vs Javed @ Anjum

Supreme Court Of India · (2012) BomCR(Cri) 841 : (2012) 6 CTC 587 : (2012) 4 JLJR 360 : (2012) MLJ(Cri) 573 : (2012) 4 PLJR 257 : (2013) 1 RCR(Criminal) 83 : (2012) 10 SCALE 494 : (2013) 1 SCC 376 : (2013) 1 UC 213

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 173, 439, 482Dowry Prohibition Act, 1961 — Section 3, 4

Supreme Court19 Oct 2012Dismissed

Rajesh Awasthi Vs Nand Lal Jaiswal and Others

Supreme Court Of India · AIR 2013 SC 78 : (2013) 1 ALJ 505 : (2012) 6 ALLMR 977 : (2013) 1 AWC 265 : (2013) ELR 137 : (2012) 135 FLR 926 : (2013) 1 JLJR 52 : (2013) 1 PLJR 70 : (2013) 1 RCR(Civil) 275 : (2012) 10 SCALE 527 : (2013) 1 SCC 501

Electricity Act, 2003 — Section 2(64), 3, 42, 79(1), 82Kerala Agriculturists Debt Relief Act, 1970 — Section 4(1)Uttar Pradesh Electricity Regulatory Commission (Appointment and Conditions of Service of the Chairperson an

Supreme Court19 Oct 2012Allowed

Bata India Ltd. Vs Prakash Jha Productions and Others

Supreme Court Of India · (2013) 55 PTC 93 : (2013) 1 SCC 729

Supreme Court19 Oct 2012Allowed

Young Men Christian Association Vs Holy Mother of Aurobindo Ashram and Others

Supreme Court Of India · (2013) 1 ALD 132 : (2013) 115 CLT 616 : (2013) 1 RCR(Civil) 273 : (2012) 10 SCALE 504 : (2013) 1 SCC 382

Supreme Court19 Oct 2012Dismissed

National Insurance Company Ltd. Vs Smt. Manju Majumder and Another

Supreme Court Of India · (2012) 10 SC CK 0004

Supreme Court18 Oct 2012Disposed Of

Devinder @ Kala Ram and Others Vs The State of Haryana

Supreme Court Of India · (2013) 1 AJR 135 : (2013) 1 ALD(Cri) 452 : (2013) 1 JCC 130 : (2013) 1 JLJR 124 : (2012) 10 JT 249 : (2013) 2 PLJR 1 : (2012) 4 RCR(Criminal) 979 : (2012) 10 SCALE 311 : (2012) 10 SCC 763 : (2013) 1 UC 258

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2

Supreme Court18 Oct 2012Disposed Of

Kishore Samrite Vs State of U.P. and Others

Supreme Court Of India · (2013) 5 AD 594 : (2013) 1 ALJ 230 : (2013) 1 ALT(Cri) 416 : (2012) 10 JT 393 : (2012) 10 SCALE 330 : (2013) 2 SCC 398 : (2013) 1 UC 231

Allahabad High Court Rules, 1952 — Rule 1, 1(2), 54, 73Constitution of India, 1950 — Article 136, 21, 225, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 320(4), 330(2), 335(1), 339

Supreme Court18 Oct 2012Disposed Of

Ratnagiri Gas and Power Pvt. Ltd. Vs RDS Projects Ltd. and Others

Supreme Court Of India · AIR 2013 SC 200 : (2013) 115 CLT 562 : (2012) 193 DLT 762 : (2012) 10 JT 629 : (2012) 10 SCALE 410 : (2013) 1 SCC 524

Supreme Court18 Oct 2012Allowed

Satish Batra Vs Sudhir Rawal

Supreme Court Of India · (2013) 3 AD 557 : (2013) AIRSCW 457 : (2013) 1 AJR 176 : (2013) 1 AKR 148 : (2013) 1 ALD 73 : (2013) 1 AWC 245 : (2013) 2 CDR 420 : (2013) 1 CHN 84 : (2013) 115 CLT 545 : (2012) 6 CTC 121 : (2012) 3 GLH 600 : (2012) 4 JLJR 340 : (2012) 4 KLJ 726 : (2013)

Transfer of Property Act, 1882 — Section 55(6)

Supreme Court18 Oct 2012Dismissed

Shree Shyam Agency Vs Union of India (UOI) and Others

Supreme Court Of India · (2013) 1 ABR 80 : AIR 2013 SC 267 : (2012) AIRSCW 5684 : (2013) 1 AJR 102 : (2013) 1 ALD 93 : (2012) 6 AWC 6405 : (2012) 6 AWC 6405 Supp : (2013) 2 CDR 426 : (2013) 3 CHN 22 : (2013) 115 CLT 552 : (2013) 1 JLJR 129 : (2012) 10 JT 383 : (2013) 1 LW 219 : (

Evidence Act, 1872 — Section 123, 124General Clauses Act, 1897 — Section 22Railway Claims Tribunal (Procedure) Rules, 1989 — Rule 44

Supreme Court18 Oct 2012Dismissed

Satbir @ Lakha Vs State of Haryana

Supreme Court Of India · (2013) 2 ACR 1706 : (2013) CriLJ 7 : (2012) MLJ(Cri) 688 : (2012) 10 SCALE 371 : (2012) 10 SCC 755 : (2013) 1 UC 225

Penal Code, 1860 (IPC) — Section 307, 323, 324, 34

Supreme Court18 Oct 2012Disposed Of

Newton Engineering and Chemicals Ltd. Vs Indian Oil Corporation and Others

Supreme Court Of India · (2013) 2 CompLJ 280 : (2013) 4 MhLj 86 : (2013) 3 MPLJ 65 : (2013) 4 SCC 44

Arbitration and Conciliation Act, 1996 — Section 11(6), 13, 15

Supreme Court18 Oct 2012Dismissed

Sabeeha Faikage and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (2013) 1 ABR 124 : (2013) 3 AD 540 : AIR 2013 SC 189 : (2012) AIRSCW 5701 : (2012) 3 GLH 579 : (2012) 10 JT 371 : (2012) 8 MLJ 126 : (2012) 10 SCALE 317 : (2013) 1 SCC 262

Constitution of India, 1950 — Article 142, 21, 32Merchant Shipping (Recruitment and Placement of Seafarers) Rules, 2005 — Rule 3, 3(1), 4, 4(3), 6Shipping Act, 2004 — Section 332, 333, 334, 335, 338

Supreme Court18 Oct 2012Allowed

Ashok Vs Rajendra Bhausaheb Mulak

Supreme Court Of India · (2012) 10 SCALE 430

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 2(2), 96Conduct of Elections Rules, 1961 — Rule 38, 38(2), 38(5), 39, 39(2)Constitution of India, 1950 — Article 136, 324

Supreme Court17 Oct 2012Allowed

Bhimappa Channappa Kapali (D) by L.Rs. Vs Bhimappa Satyappa Kamagouda (D) by L.Rs. and Others

Supreme Court Of India · (2012) 11 SCALE 320

Karnataka Land Reforms Act, 1961 — Section 4, 45, 48A(1)Karnataka Land Reforms Rules, 1974 — Rule 19(1)Karnataka Land Revenue Act, 1964 — Section 127, 127(1), 128, 128(1), 128(2)