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Supreme Court Of India judgments, 2009

1,919 judgments · page 34 of 96

Supreme Court06 Jul 2009Allowed

Musauddin Ahmed Vs The State of Assam

Supreme Court Of India · (2009) 2 ACR 2192 : AIR 2010 SC 3813 : (2009) 2 ALD(Cri) 517 : (2011) 1 GLT 25 : (2009) 9 JT 69 : (2009) 44 OCR 131 : (2009) 9 SCALE 155 : (2009) 14 SCC 8541 : (2009) 9 SCR 1135 : (2009) 3 UC 1361

Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 342, 366, 376
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Supreme Court06 Jul 2009Allowed

A. Manjula Bhashini and Others Vs The Managing Director, A.P. Women''s Cooperative Finance Corporation Ltd. and Another

Supreme Court Of India · AIR 2010 SC 3143 : (2009) 5 ALD 58 : (2009) 5 ALT 1 : (2009) 9 JT 229 : (2009) 4 LLJ 57 : (2009) 9 SCALE 99 : (2009) 8 SCC 431 : (2009) 2 SCC(L&S) 441 : (2009) 10 SCR 634 : (2009) 7 UJ 3037

Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994 — Section 10(1), 10(2), 11, 12, 14Andhra Pradesh (Regulation of Appointments to Public Services and Rational
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Supreme Court06 Jul 2009Disposed Of

Commissioner of Central Excise, Pune Vs SKF India Ltd.

Supreme Court Of India · (2009) 167 ECR 73 : (2009) 239 ELT 385 : (2009) 2 GLH 794 : (2009) 9 JT 438 : (2009) 9 SCALE 241 : (2009) 10 SCR 714 : (2009) 21 STT 429 : (2009) 6 UJ 2693

Central Excises and Salt Act, 1944 — Section 11(1A), 11A, 11A(1), 11A(2), 11A(2B)
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Supreme Court06 Jul 2009Allowed

Indrasan Vs State of U.P.

Supreme Court Of India · (2009) 2 ACR 2214 : AIR 2009 SC 2760 : (2009) AIRSCW 5203 : (2009) 8 JT 680 : (2010) 1 NCC 183 : (2009) 44 OCR 106 : (2009) 4 RLW 3498 : (2009) 9 SCALE 58 : (2009) 14 SCC 532 : (2009) 9 SCR 1127 : (2009) 5 Supreme 198

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
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Supreme Court06 Jul 2009Allowed

Ramvir and Others Vs State of U.P.

Supreme Court Of India · (2009) 2 ACR 2211 : AIR 2009 SC 3185 : (2009) AIRSCW 5109 : (2009) CriLJ 4155 : (2009) 8 JT 685 : (2009) 9 SCALE 65 : (2009) 15 SCC 254 : (2009) 10 SCR 704 : (2009) 5 Supreme 438

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court06 Jul 2009Dismissed

Pandharinath Vs State of Maharashtra

Supreme Court Of India · (2009) 3 ACR 2701 : AIR 2010 SC 1453 : (2010) AIRSCW 653 : (2009) 57 BLJR 2916 : (2009) 8 JT 688 : (2009) 2 LW(Cri) 1361 : (2009) 44 OCR 110 : (2009) 4 PLJR 45 : (2009) 2 RLW 2290 : (2009) 9 SCALE 62 : (2009) 14 SCC 537 : (2009) 10 SCR 731 : (2009) 5 Supr

Criminal Procedure Code, 1973 (CrPC) — Section 222Penal Code, 1860 (IPC) — Section 376, 511
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Supreme Court06 Jul 2009Dismissed

Mahesh Chandra Gupta Vs Union of India (UOI) and Others

Supreme Court Of India · (2009) 5 ALD 18 : (2009) 9 JT 199 : (2009) 9 SCALE 206 : (2009) 8 SCC 273 : (2009) 10 SCR 921 : (2009) 3 SLJ 385 : (2009) 7 UJ 3083

Advocates Act, 1961 — Section 16, 17, 29, 30, 35Bar Councils Act, 1926 — Section 1(2), 10, 11, 12, 13Constitution of India, 1950 — Article 124, 124(3), 136, 138, 138(2)
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Supreme Court17 Jun 2009Allowed

Ongole Ravikanth Vs State of A.P.

Supreme Court Of India · (2009) 3 ACR 2704 : (2010) 1 ALT(Cri) 135 : (2009) 57 BLJR 2910 : (2009) CriLJ 3944 : (2009) 2 DMC 1 : (2009) 7 JT 88 : (2009) 8 SCALE 824 : (2009) 13 SCC 647 : (2009) 10 SCR 155 : (2009) 2 UC 1117 : (2009) 7 UJ 3399

Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 498A
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Supreme Court11 Jun 2009Dismissed

Union of India (UOI) Vs Shah Alam and Another

Supreme Court Of India · (2009) 2 ACR 2364 : AIR 2010 SC 1785 : (2009) 2 ALD(Cri) 393 : (2009) 57 BLJR 2921 : (2009) 8 JT 1 : (2009) 3 PLJR 142 : (2009) 16 SCC 644 : (2009) 10 SCR 1118 : (2009) 2 UC 1100 : (2009) 7 UJ 3427

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 29, 50, 8
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Supreme Court29 May 2009Dismissed

Ramdas Vs Sitabai and Others

Supreme Court Of India · AIR 2009 SC 2735 : (2009) AIRSCW 4365 : (2009) AWC 3665 Supp : (2009) 5 BomCR 290 : (2009) 8 JT 224 : (2009) 5 KCCR 3321 : (2009) 6 MhLj 886 : (2009) MPLJ 597 : (2009) 8 SCALE 654 : (2009) 7 SCC 444 : (2009) 9 SCR 1106 : (2009) 4 Supreme 698

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Supreme Court29 May 2009Allowed

Sikka Papers Limited Vs National Insurance Company Ltd. and Others

Supreme Court Of India · (2010) ACJ 291 : AIR 2009 SC 2834 : (2009) AIRSCW 4353 : (2009) 3 AWC 3055 Supp : (2009) 3 CALLT 83 : (2009) 3 CompLJ 395 : (2009) 7 JT 465 : (2009) 8 SCALE 593 : (2009) 7 SCC 777 : (2009) 9 SCR 1088 : (2010) 1 ShimLC 205 : (2009) 4 Supreme 733 : (2010) 1

Consumer Protection Act, 1986 — Section 23Insurance Act, 1938 — Section 64UM(2)
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Supreme Court29 May 2009Dismissed

Govindaraju Vs State of Karnataka

Supreme Court Of India · (2009) AIRSCW 3970 : (2009) CLT 1385 : (2009) CriLJ 3457 : (2009) 7 JT 521 : (2009) 5 KarLJ 428 : (2009) 8 SCALE 607 : (2009) 14 SCC 236 : (2009) 9 SCR 1074 : (2009) 4 Supreme 625

Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 302, 304B, 34
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Supreme Court29 May 2009Allowed

Manju Ram Kalita Vs State of Assam

Supreme Court Of India · (2009) 3 ALT(Cri) 316 : (2009) 2 DMC 471 : (2010) 2 GLT 27 : (2009) 7 JT 485 : (2009) 8 SCALE 794 : (2009) 13 SCC 330 : (2009) 9 SCR 902

Criminal Procedure Code, 1973 (CrPC) — Section 468Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 306, 494, 498A
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Supreme Court29 May 2009Allowed

Bhairon Singh Vs State of Madhya Pradesh

Supreme Court Of India · AIR 2009 SC 2603 : (2009) AIRSCW 4526 : (2009) CriLJ 3738 : (2009) 2 DMC 34 : (2009) 3 JLJ 364 : (2009) 7 JT 495 : (2009) 43 OCR 954 : (2009) 8 SCALE 634 : (2009) 13 SCC 80 : (2009) 9 SCR 875 : (2009) 5 Supreme 153 : (2009) 2 UC 1124

Dowry Prohibition Act, 1961 — Section 3Evidence Act, 1872 — Section 113A, 113B, 32(1), 6Penal Code, 1860 (IPC) — Section 304B, 306, 498A
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Supreme Court29 May 2009Disposed Of

Fateh Chand Vs State of Haryana

Supreme Court Of India · AIR 2009 SC 2729 : (2009) AIRSCW 4182 : (2009) CriLJ 3942 : (2009) 7 JT 491 : (2009) 8 SCALE 801 : (2009) 15 SCC 543

Penal Code, 1860 (IPC) — Section 364, 366, 376
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