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Supreme Court Of India judgments, 2009

1,919 judgments · page 2 of 96

Supreme Court15 Dec 2009Dismissed

Union of India (UOI) and Others Vs Narendra Gupta and Others

Supreme Court Of India · (2010) 10 AWC 2084 Supp : (2010) 124 FLR 296 : (2009) 15 JT 239 : (2009) 14 SCALE 590 : (2010) 2 SCC 247 : (2010) 1 SCC(L&S) 604 : (2010) 2 SLJ 394 : (2010) 1 SLR 108

Constitution of India, 1950 — Article 226, 309Defence Research and Development Service Rules, 1979 — Rule 1(2), 2(9), 5
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Supreme Court15 Dec 2009Allowed

Union of India (UOI) and Others Vs Dipak Mali

Supreme Court Of India · AIR 2010 SC 336 : (2010) AIRSCW 158 : (2010) 1 ALLMR 989 : (2010) 10 AWC 1730 Supp : (2010) 125 FLR 390 : (2009) 15 JT 388 : (2009) 14 SCALE 692 : (2010) 2 SCC 222 : (2010) 1 SCC(L&S) 593 : (2009) 1 SCR 564 : (2010) 2 SLJ 288 : (2010) 1 SLR 293 : (2009) 8

Administrative Tribunals Act, 1985 — Section 19(3), 19(4)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10, 10(1), 10(2), 10(5), 10(6)
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Supreme Court15 Dec 2009Dismissed

Haryana Financial Corporation and Another Vs Rajesh Gupta

Supreme Court Of India · AIR 2010 SC 338 : (2010) 1 AWC 821 Supp : (2009) 15 JT 260 : (2010) 157 PLR 390 : (2009) 14 SCALE 569 : (2010) 1 SCC 655 : (2009) 16 SCR 456 : (2010) 1 UC 604

State Financial Corporations Act, 1951 — Section 29Transfer of Property Act, 1882 — Section 55, 55(1)
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Supreme Court15 Dec 2009Allowed

Allahabad Bank and Another Vs All India Allahabad Bank Retired Emps. Assn. All India Allahabad Bank Retired Emps. Assn. Vs Allahabad Bank and Another Allahabad Bank Retirees Assn. @APPELLANT @has

Supreme Court Of India · (2010) 1 ALLMR 941 : (2010) 1 AWC 931 Supp : (2010) 124 FLR 192 : (2009) 15 JT 394 : (2010) 1 LLJ 593 : (2010) 1 MLJ 1472 : (2009) 14 SCALE 577 : (2010) 2 SCC 44 : (2010) 2 SLJ 379 : (2010) 1 SLR 22 : (2009) 2 UJ 1104

Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 2, 3, 4(1), 4(5), 5
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Supreme Court14 Dec 2009Allowed

Suresh Kumar Bansal Vs Krishna Bansal and Another

Supreme Court Of India · AIR 2010 SC 344 : (2010) 1 ALD 146 : (2010) 1 ALLMR 961 : (2010) 1 AWC 816 Supp : (2010) 2 GLR 1609 : (2009) 15 JT 246 : (2010) 3 MhLj 376 : (2010) MPLJ 304 : (2010) 2 RLW 1322 : (2009) 14 SCALE 556 : (2010) 2 SCC 162 : (2009) 1 SCR 419 : (2010) 1 UC 590

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 2(11)Constitution of India, 1950 — Article 227
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Supreme Court11 Dec 2009Dismissed

R. Kolandaivelu and Others Vs The Govt. of Tamil Nadu and Another

Supreme Court Of India · AIR 2010 SC 413 : (2010) AIRSCW 16 : (2010) 1 AWC 806 Supp : (2009) 15 JT 406 : (2010) 3 MhLj 399 : (2010) 2 MLJ 401 : (2010) MPLJ 259 : (2009) 14 SCALE 524 : (2010) 2 SCC 97 : (2009) 16 SCR 381 : (2009) 8 Supreme 441

Land Acquisition Act, 1894 — Section 11, 11A, 17, 4, 4(1)
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Supreme Court10 Dec 2009Allowed

Kailash Nath Vs State of U.P.

Supreme Court Of India · (2010) 2 ACR 2037 : (2010) CriLJ 2822 : (2010) 3 SCALE 612 : (2010) 12 SCC 548 : (2011) 1 SCC(Cri) 587 : (2010) 2 UC 891

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
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Supreme Court10 Dec 2009Disposed Of

Ramraj @ Nanhoo @ Bihnu Vs State of Chhattisgarh

Supreme Court Of India · (2010) 1 ACR 596 : AIR 2010 SC 420 : (2010) 1 ALT(Cri) 237 : (2010) CriLJ 2062 : (2009) 15 JT 170 : (2009) 14 SCALE 533 : (2010) 1 SCC 573 : (2009) 1 SCR 367 : (2010) 1 UJ 175

Constitution of India, 1950 — Article 161, 21, 32, 72Criminal Procedure (Amendment) Act, 1978 — Section 433ACriminal Procedure Code, 1973 (CrPC) — Section 401, 432, 433, 433A, 45
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Supreme Court10 Dec 2009Dismissed

Dilip Premnarayan Tiwari and Another Vs State of Maharashtra

Supreme Court Of India · (2010) 1 ACR 435 : AIR 2010 SC 361 : (2010) CriLJ 905 : (2010) 1 Crimes 3 : (2009) 15 JT 1 : (2010) 1 PLJR 150 : (2009) 14 SCALE 489 : (2010) 1 SCC 775 : (2009) 16 SCR 322 : (2009) 3 UC 1788 : (2010) 1 UJ 206

Criminal Procedure Code, 1973 (CrPC) — Section 294(2), 391Penal Code, 1860 (IPC) — Section 120B, 302, 307, 34, 452
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Supreme Court09 Dec 2009Dismissed

Nand Kishore Ojha Vs Anjani Kumar Singh

Supreme Court Of India · AIR 2010 SC 355 : (2010) 10 AWC 2073 Supp : (2009) 15 JT 178 : (2010) 1 PLJR 70 : (2009) 14 SCALE 482 : (2009) 16 SCR 306

Constitution of India, 1950 — Article 243B, 243C, 243D, 243E, 243F
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Supreme Court09 Dec 2009Dismissed

Shilpa Aggarwal Vs Aviral Mittal and Another

Supreme Court Of India · (2010) 1 ACR 891 : (2010) AIRSCW 121 : (2010) 2 ALT 56 : (2010) CriLJ 844 : (2009) 15 JT 188 : (2009) 14 SCALE 511 : (2010) 1 SCC 591 : (2009) 1 SCR 287 : (2010) 1 UJ 76

Hindu Minority and Guardianship Act, 1956 — Section 6
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Supreme Court08 Dec 2009Dismissed

Laxmi Kant Bajpai Vs Hazi Yaqoob and Others

Supreme Court Of India · (2010) 1 ALLMR 469 : (2009) 15 JT 315 : (2009) 14 SCALE 447 : (2010) 4 SCC 81 : (2009) 16 SCR 526 : (2010) 1 UJ 149

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 173, 226, 324, 325, 327Delimitation Act, 1972 — Section 10(1), 11(1)
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