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Supreme Court Of India judgments, 2008

1,904 judgments · page 3 of 96

Supreme Court18 Dec 2008Dismissed

Panchi Devi Vs State of Rajasthan and Others

Supreme Court Of India · (2009) 120 FLR 771 : (2009) 1 SCALE 306 : (2009) 2 SCC 589 : (2009) 1 SCC(L&S) 408 : (2009) 2 SLJ 282 : (2009) 2 SLR 455

Constitution of India, 1950 — Article 14Rajasthan Public Works Department (Buildings and Roads) Including Gardens, Irrigation, Water-Works and Ayurvedic Departments, Work-charged Employees Service Rules, 1964 — Rule 22, 22(6), 22A
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Supreme Court17 Dec 2008Dismissed

Avinash Kumar Chauhan Vs Vijay Krishna Mishra

Supreme Court Of India · (2009) 1 ALD 109 : (2009) 2 ALT 19 : (2009) 2 AWC 1272 Supp : (2009) 6 BomCR 334 : (2009) 2 GLR 1202 : (2009) 1 JT 656 : (2009) 4 MhLj 349 : (2009) 3 MLJ 409 : (2009) 3 MPHT 6 : (2009) 1 MPJR 113 : (2009) MPLJ 289 : (2009) 106 RD 57 : (2009) 1 SCALE 80 :

Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17, 49Special Economic Zones Act, 2005 — Section 2
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Supreme Court17 Dec 2008Dismissed

C. Balachandran and Others Vs State of Kerala and Others

Supreme Court Of India · (2009) 120 FLR 834 : (2009) 4 KLT 79 : (2009) 3 LLJ 1 : (2009) 1 SCALE 195 : (2009) 3 SCC 179 : (2009) 1 SCC(L&S) 610 : (2009) 3 SLJ 338 : (2009) 3 SLR 398

Constitution of India, 1950 — Article 14, 142, 16Kerala State and Subordinate Services Rules, 1958 — Rule 9(a)(i)Kerala Water Supply and Sewerages Act, 1986 — Section 69
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Supreme Court17 Dec 2008Allowed

Vijay Industries Vs NATL Technologies Limited

Supreme Court Of India · AIR 2009 SC 1695 : (2009) AIRSCW 1229 : (2009) 147 CompCas 490 : (2009) 2 CompLJ 175 : (2009) 2 JT 41 : (2009) 3 MLJ 943 : (2009) 1 SCALE 466 : (2009) 3 SCC 527 : (2009) 89 SCL 205 : (2009) 1 Supreme 280

Companies Act, 1956 — Section 433, 433(f), 434, 434(1), 439Constitution of India, 1950 — Article 142Income Tax Act, 1961 — Section 226(3)
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Supreme Court17 Dec 2008Dismissed

Union of India (UOI) and Others Vs Prakash Kumar Tandon

Supreme Court Of India · AIR 2009 SC 1375 : (2009) AIRSCW 809 : (2009) 121 FLR 542 : (2009) 1 JT 436 : (2009) 3 LLJ 198 : (2009) 2 MLJ 1132 : (2009) 3 MPJR 162 : (2009) 1 SCALE 175 : (2009) 2 SCC 541 : (2009) 1 SCC(L&S) 394 : (2009) 2 SLJ 285 : (2009) 2 UPLBEC 1268

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Supreme Court17 Dec 2008Allowed

Raghu Raj Singh Rousha Vs Shivam Sundaram Promoters (P) L and Another

Supreme Court Of India · (2009) 1 ACR 778 : (2009) 1 JT 61 : (2009) 1 OLR 510 : (2009) 1 PLJR 290 : (2008) 16 SCALE 369 : (2009) 2 SCC 363

Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 156(3), 190, 200, 202, 203, 204, 397, 399, 401Penal Code, 1860 (IPC) — Section 323, 382, 420, 465, 468, 471, 120B, 506, 34
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Supreme Court17 Dec 2008Dismissed

Alka Bose Vs Parmatma Devi and Others

Supreme Court Of India · AIR 2009 SC 1527 : (2009) AIRSCW 1030 : (2009) 2 AWC 1370 Supp : (2009) 2 LW 113 : (2009) 4 MhLj 1 : (2009) 2 MLJ 733 : (2009) MPLJ 128 : (2009) 2 PLJR 119 : (2008) 16 SCALE 281 : (2009) 2 SCC 582

Contract Act, 1872 — Section 10Specific Relief Act, 1963 — Section 16
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Supreme Court17 Dec 2008Allowed

Dhariwal Tobaco Products Ltd. and Others Vs Sate of Maharashtra and Another

Supreme Court Of India · (2009) 1 ACR 773 : AIR 2009 SC 1032 : (2009) 2 CGLJ 416 : (2009) CriLJ 974 : (2009) 1 OLR 297 : (2009) 1 PLJR 310 : (2008) 16 SCALE 240

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 136, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 115, 397, 397(1), 397(2), 482
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Supreme Court17 Dec 2008Disposed Of

Shanti Bhushan and Another Vs Union of India (UOI) and Another

Supreme Court Of India · (2009) 107 CLT 8 : (2009) 2 CTC 425 : (2009) 234 ELT 9 : (2008) 13 JT 118 : (2009) 2 LW 119 : (2009) 3 MLJ 144 : (2009) 1 OLR 276 : (2009) 1 PLJR 183 : (2008) 15 SCALE 647 : (2009) 1 SCC 657 : (2009) 2 SLJ 427 : (2009) 2 SLR 16

Constitution of India, 1950 — Article 124(2), 217, 217(1), 224, 224(1)Constitution of Jammu and Kashmir, 1956 — Section 95
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Supreme Court17 Dec 2008Allowed

U.R. Virupakshaiah Vs Sarvamma and Another

Supreme Court Of India · AIR 2009 SC 1481 : (2009) 1 AWC 882 Supp : (2009) 1 CTC 376 : (2009) 2 GLH 43 : (2009) 43 GLH 2 : (2009) 1 JT 244 : (2009) 4 KarLJ 378 : (2009) 4 MhLj 337 : (2009) 3 MLJ 306 : (2009) MPLJ 274 : (2009) 1 SCALE 89

Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 212(2), 213
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Supreme Court16 Dec 2008Allowed

Somesh Tiwari Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 2009 SC 1399 : (2009) AIRSCW 854 : (2009) 1 JT 96 : (2009) 3 MLJ 727 : (2009) 3 MPJR 145 : (2009) 1 SCALE 63 : (2009) 2 SCC 592 : (2009) 1 SCC(L&S) 411 : (2009) 3 SLR 506

Constitution of India, 1950 — Article 14, 15(1), 16(2), 226
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