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Supreme Court Of India judgments, 2007

1,482 judgments · page 62 of 75

Supreme Court01 Mar 2007Disposed Of

MIL India Ltd. Vs Commissioner of Central Excise, Noida

Supreme Court Of India · (2007) AIRSCW 6537 : (2007) AIRSCW 5874 : (2007) 116 ECC 118 : (2007) 142 ECR 118 : (2007) 210 ELT 188 : (2007) 4 SCALE 31 : (2007) 3 SCC 533 : (2007) 3 SCR 476

Central Excises and Salt Act, 1944 — Section 35A, 35B, 35G
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Supreme Court28 Feb 2007Dismissed

National Thermal Power Corporation Ltd. Vs Siemens Atkeingesellschaft

Supreme Court Of India · AIR 2007 SC 1491 : (2007) AIRSCW 1985 : (2007) 1 ARBLR 377 : (2007) 3 AWC 2232 Supp : (2007) 138 CompCas 1 : (2007) 5 CompLJ 83 : (2007) 138 DLT 435 : (2007) 4 JT 202 : (2007) 3 SCALE 657 : (2007) 4 SCC 451 : (2007) 3 SCR 399 : (2007) 2 Supreme 987

Arbitration and Conciliation Act, 1996 — Section 11(5), 11(6), 16, 16(2), 16(3)
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Supreme Court28 Feb 2007Dismissed

Union of India (UOI) and Others Vs P.K. Kuttappan

Supreme Court Of India · (2007) 4 ALT 10 : (2007) 113 FLR 197 : (2007) 2 LLJ 543 : (2007) 3 SCALE 701 : (2007) 10 SCC 721 : (2008) 1 SCC(L&S) 713 : (2007) 4 SCR 433

P and T ED Agents (Conduct and Service) Rules, 1964 — Rule 17
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Supreme Court28 Feb 2007Dismissed

State of Arunachal Pradesh Vs Damani Construction

Supreme Court Of India · (2007) AIRSCW 6240 : (2008) 1 ALD 8 : (2007) 1 ARBLR 399 : (2007) 3 AWC 2266 Supp : (2007) 2 CALLT 31 : (2008) 2 GLT 33 : (2007) 4 JT 118 : (2007) 3 SCALE 576 : (2007) 10 SCC 742 : (2007) 3 SCR 416 : (2007) 5 Supreme 259

Arbitration and Conciliation Act, 1996 — Section 11(6), 33, 33(1), 34, 34(3)Limitation Act, 1963 — Section 5
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Supreme Court27 Feb 2007Allowed

Maharashtra State Road Transport Corp. Vs Premlal

Supreme Court Of India · (2007) 113 FLR 451 : (2007) 8 JT 430 : (2007) 2 LLJ 234 : (2007) 3 SCALE 676 : (2007) 9 SCC 141 : (2007) 2 SCC(L&S) 404 : (2007) 3 SCR 309 : (2008) 3 SLJ 113

Road Transport Corporations Act, 1950 — Section 45
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Supreme Court27 Feb 2007Allowed

Lalsai Khunte Vs Nirmal Sinha and Others

Supreme Court Of India · (2007) 3 AWC 3078 : (2007) 3 SCALE 688 : (2007) 9 SCC 330 : (2007) 3 SCR 328

Companies Act, 1956 — Section 267Criminal Procedure Code, 1973 (CrPC) — Section 374, 389, 389(1), 401, 482Penal Code, 1860 (IPC) — Section 34, 420, 468, 471
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Supreme Court27 Feb 2007Dismissed

K. Madalaimuthu and Another Vs State of Tamilnadu and Others

Supreme Court Of India · AIR 2007 SC 2665 : (2008) 3 ALT 22 : (2007) 3 AWC 2269 Supp : (2007) 4 LW 254 : (2007) 2 PLJR 161 : (2007) 3 SCALE 738 : (2007) 13 SCC 204 : (2008) 2 SCC(L&S) 594 : (2007) 3 SCR 394 : (2007) 1 SLJ 98

Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 48
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Supreme Court27 Feb 2007Dismissed

B.C. Shivashankara Vs B.R. Nagaraj

Supreme Court Of India · (2007) 3 AWC 2229 Supp : (2007) 2 CTC 845 : (2007) 2 JCR 308 : (2007) 2 KarLJ 48 : (2007) 4 LW 230 : (2007) 4 MLJ 215 : (2007) 103 RD 237 : (2007) 3 SCALE 694 : (2007) 3 SCR 389

Civil Procedure Code, 1908 (CPC) — Section 100, 100(3), 100(4), 100(5)
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Supreme Court27 Feb 2007Dismissed

Smt. Kiran Singh Vs Union of India (UOI) and Others

Supreme Court Of India · (2007) 113 FLR 438 : (2007) 4 JT 129 : (2007) 4 MLJ 553 : (2007) 3 SCALE 706 : (2007) 9 SCC 716 : (2007) 2 SCC(L&S) 733 : (2007) 3 SCR 382 : (2008) 3 SLJ 135 : (2007) 2 UPLBEC 1143

Constitution of India, 1950 — Article 136
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Supreme Court27 Feb 2007Allowed

Probodh Purkait Vs State of West Bengal and Others

Supreme Court Of India · (2007) 2 ACR 2037 : (2007) CriLJ 2003 : (2007) 5 JT 190 : (2007) 3 SCALE 634 : (2007) 9 SCC 172 : (2007) 3 SCR 354

Criminal Procedure Code, 1973 (CrPC) — Section 232Penal Code, 1860 (IPC) — Section 148, 149, 302, 323
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Supreme Court27 Feb 2007Dismissed

T. Vengama Naidu Vs T. Dora Swamy Naidu and Others

Supreme Court Of India · (2007) 2 ACR 2034 : (2007) 4 JT 240 : (2007) NCC 497 : (2007) 3 SCALE 537 : (2007) 12 SCC 93 : (2007) 4 SCR 348

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 34, 420, 423, 447, 464
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Supreme Court27 Feb 2007Allowed

State of Rajasthan Vs Netrapal and Others

Supreme Court Of India · (2007) 2 ACR 2030 : (2007) 1 ALD(Cri) 739 : (2007) CriLJ 1783 : (2007) 5 JT 196 : (2007) 3 SCALE 669 : (2007) 4 SCC 45 : (2007) 3 SCR 301

Arms Act, 1959 — Section 25, 25(1), 3Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 395, 396, 397
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