CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments, 2007

1,482 judgments · page 42 of 75

Supreme Court15 May 2007Dismissed

Oriental Insurance Co. Ltd. Vs Brij Mohan and Others

Supreme Court Of India · AIR 2007 SC 1971 : (2007) AIRSCW 3734 : (2007) 5 ALD 70 : (2007) 3 AWC 2471 Supp : (2007) 7 JT 472 : (2007) 3 KLT 123 : (2008) 1 LW 858 : (2007) 5 MLJ 312 : (2007) 148 PLR 88 : (2007) 4 RLW 3013 : (2007) 7 SCALE 753 : (2007) 7 SCC 56 : (2007) 6 SCR 843

Constitution of India, 1950 — Article 136, 142Motor Vehicles Act, 1988 — Section 147, 147(1), 149, 2(14), 2(44)
Read judgment
Supreme Court15 May 2007Allowed

Asit Bhattacharjee Vs Hanuman Prasad Ojha and Others

Supreme Court Of India · (2007) 3 ACR 2954 : (2007) 2 ALD(Cri) 302 : (2007) 104 CLT 488 : (2007) CriLJ 3181 : (2008) 1 GLR 1 : (2007) 8 JT 138 : (2007) 4 RLW 3074 : (2007) 7 SCALE 241 : (2007) 5 SCC 786 : (2007) 6 SCR 939

Constitution of India, 1950 — Article 136, 142, 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 156(1), 156(3), 162Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465, 467
Read judgment
Supreme Court15 May 2007Dismissed

S. Sethuraman Vs R. Venkataraman and Others

Supreme Court Of India · AIR 2007 SC 2499 : (2007) AIRSCW 4445 : (2007) 7 JT 82 : (2008) 1 LW 763 : (2007) 5 MLJ 449 : (2007) 7 SCALE 301 : (2007) 6 SCC 382 : (2007) 2 SCC(L&S) 471 : (2007) 6 SCR 922

Constitution of India, 1950 — Article 226Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 14ATamil Nadu Recognised Private Schools (Regulation) Rules, 1974 — Rule 15, 15(4)
Read judgment
Supreme Court15 May 2007Allowed

Benga Behera and Another Vs Braja Kishore Nanda and Others

Supreme Court Of India · (2007) AIRSCW 3741 : (2007) 5 ALD 97 : (2007) 104 CLT 552 : (2007) 8 JT 86 : (2008) 1 LW 241 : (2007) 5 MLJ 159 : (2008) 104 RD 61 : (2007) 7 SCALE 228 : (2007) 9 SCC 728 : (2007) 6 SCR 853

Evidence Act, 1872 — Section 63, 65, 68, 69, 70Registration Act, 1908 — Section 52, 58Succession Act, 1925 — Section 278, 63
Read judgment
Supreme Court15 May 2007Allowed

Hardesh Ores Pvt. Ltd. Vs Hede and Company

Supreme Court Of India · (2007) 4 ALD 89 : (2007) 5 ALT 1 : (2007) 7 JT 150 : (2007) 5 MhLj 577 : (2007) 5 MLJ 187 : (2008) MPLJ 30 : (2007) 2 OLR 613 : (2007) 103 RD 371 : (2007) 7 SCALE 348 : (2007) 5 SCC 614 : (2007) 6 SCR 608

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11Limitation Act, 1963 — Article 113, 54, 58Registration Act, 1908 — Section 17, 49
Read judgment
Supreme Court15 May 2007Allowed

S.B. Bhattacharjee Vs S.D. Majumdar and Others

Supreme Court Of India · (2007) 7 JT 381 : (2007) 7 SCALE 190 : (2007) 10 SCC 513 : (2008) 1 SCC(L&S) 21 : (2007) 6 SCR 743 : (2008) 1 SLJ 139

Constitution of India, 1950 — Article 16, 309Evidence Act, 1872 — Section 106Income Tax Act, 1961 — Section 251(1), 255(5)
Read judgment
Supreme Court15 May 2007Disposed Of

Management, Pandiyan Roadways Corp. Ltd. Vs N. Balakrishnan

Supreme Court Of India · (2007) 4 ALLMR 770 : (2007) 114 FLR 613 : (2007) 7 JT 510 : (2007) 2 LLJ 1046 : (2007) 6 MLJ 1675 : (2007) 7 SCALE 758 : (2007) 9 SCC 755 : (2007) 6 SCR 873

Apprenticeship Rules, 1992 — Rule 4BConstitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 33(2), 4(4)
Read judgment
Supreme Court15 May 2007Dismissed

R.V. Dev @ R. Vasudevan Nair Vs Chief Secretary, Govt. of Kerala and Others

Supreme Court Of India · AIR 2007 SC 2698 : (2007) AIRSCW 4876 : (2007) 5 ALD 52 : (2007) 4 ALT 35 : (2007) 104 CLT 576 : (2007) 4 JCR 37 : (2007) 7 JT 506 : (2007) 3 KLT 12 : (2008) 1 LW 128 : (2007) 5 MLJ 427 : (2007) 103 RD 437 : (2007) 7 SCALE 777 : (2007) 5 SCC 698 : (2007)

Civil Procedure Code, 1882 — Order 33 Rule 10, Order 33 Rule 11, 151, 152, 411
Read judgment
Supreme Court15 May 2007Dismissed

Oriental Insurance Co. Ltd. Vs Premlata Shukla and Others

Supreme Court Of India · (2007) 4 ALD 85 : (2007) 3 AWC 2476 Supp : (2007) 8 JT 575 : (2008) 1 LW 864 : (2007) 6 MLJ 669 : (2007) 3 MPHT 225 : (2007) 148 PLR 93 : (2007) 4 RLW 3394 : (2007) 7 SCALE 725 : (2007) 13 SCC 476 : (2007) 6 SCR 780

Motor Vehicles Act, 1988 — Section 140, 147(2), 166Penal Code, 1860 (IPC) — Section 304A
Read judgment