CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments, 2007

1,482 judgments · page 38 of 75

Supreme Court28 May 2007Allowed

B. Arvind Kumar Vs Government of India and Others

Supreme Court Of India · (2007) 4 ALD 77 : (2007) 4 JCR 1 : (2007) 8 JT 602 : (2007) 5 KarLJ 243 : (2007) 6 MLJ 329 : (2007) 8 SCALE 520 : (2007) 5 SCC 745 : (2007) 2 UJ 823

Civil Procedure Code, 1908 (CPC) — Section 80Registration Act, 1908 — Section 17(1), 17(2)Transfer of Property Act, 1882 — Section 105
Read judgment
Supreme Court28 May 2007Allowed

Byvarapu Raju Vs State of Andhra Pradesh and Another

Supreme Court Of India · (2007) 3 ACR 2774 : AIR 2007 SC 1904 : (2007) AIRSCW 3414 : (2007) CriLJ 3204 : (2007) 8 JT 177 : (2007) 4 RLW 3071 : (2007) 8 SCALE 95 : (2007) 11 SCC 218 : (2007) 7 SCR 815 : (2007) 4 Supreme 581 : (2007) 4 UC 461 : (2007) 2 UJ 739

Penal Code, 1860 (IPC) — Section 201, 300, 302, 304, 34
Read judgment
Supreme Court25 May 2007Dismissed

Mr. C. Gupta Vs Glaxo Smith Klin Pharmaceutical Limited

Supreme Court Of India · (2007) 6 ALLMR 422 : (2007) 114 FLR 585 : (2007) 8 JT 480 : (2007) 6 MhLj 73 : (2007) 8 SCALE 467 : (2007) 7 SCC 171 : (2007) 2 SCC(L&S) 605 : (2007) 7 SCR 800

Constitution of India, 1950 — Article 14, 142, 20(1), 21Contract Act, 1872 — Section 23Industrial Disputes (Amendment) Act, 1984 — Section 1(1)
Read judgment
Supreme Court24 May 2007Allowed

Commissioner of Customs, Kolkata Vs Peerless Consultancy Services Pvt. Ltd.

Supreme Court Of India · (2007) 119 ECC 77 : (2007) ECR 77 : (2007) 213 ELT 481 : (2007) 3 JCR 185 : (2007) 8 JT 505 : (2007) 8 SCALE 386 : (2007) 5 SCC 735 : (2007) 7 SCR 783

Customs Act, 1962 — Section 11, 113(d), 114Foreign Trade (Development and Regulation) Act, 1992 — Section 3(3)Foreign Trade (Regulation) Rules, 1993 — Rule 11, 14
Read judgment
Supreme Court24 May 2007Allowed

Commissioner of Custom, New Delhi Vs Brooks International and Others

Supreme Court Of India · (2007) 119 ECC 1 : (2007) 213 ELT 161 : (2007) 8 JT 514 : (2007) 8 SCALE 373 : (2007) 10 SCC 396 : (2007) 7 SCR 791

Customs Act, 1962 — Section 11, 14, 2, 2(33), 2(41), 46, 50, 76, 76(1)(b), 111, 111(d), 113, 113(1)(d), 113(d)Foreign Exchange Regulation Act, 1973 — Section 18Foreign Trade Development And Regulation Act, 1992 — Section 11(1)
Read judgment
Supreme Court23 May 2007Disposed Of

Ajnala Coop. Sugar Mills Ltd. Vs Sukhraj Singh

Supreme Court Of India · (2007) AIRSCW 6529 : (2007) 8 JT 503 : (2007) 2 LLJ 1060 : (2007) 148 PLR 188 : (2007) 8 SCALE 393 : (2009) 17 SCC 326 : (2011) 2 SCC(L&S) 341 : (2007) 7 SCR 779 : (2007) 2 UJ 774

Industrial Disputes Act, 1947 — Section 2, 25F
Read judgment
Supreme Court22 May 2007Dismissed

State of Tripura and Others Vs Bina Choudhary and Others

Supreme Court Of India · AIR 2007 SC 2169 : (2007) AIRSCW 3821 : (2008) 1 ALT 2 : (2007) 4 AWC 3321 Supp : (2008) 2 GLT 44 : (2007) 8 JT 519 : (2007) 8 SCALE 378 : (2007) 7 SCC 52 : (2007) 8 SCR 752 : (2007) 4 Supreme 408

Tripura Indian Forest (Tripura Second Amendment) Act, 1986 — Section 52A
Read judgment
Supreme Court22 May 2007Disposed Of

Zaminder Dharmik and Shekshnik Nyas Vs Siddhanath (dead) by Lrs.

Supreme Court Of India · (2007) 4 AWC 3324 Supp : (2007) 8 JT 644 : (2007) 8 SCALE 477 : (2007) 9 SCC 9 : (2007) 8 SCR 758

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 13 Rule 10, Order 6 Rule 17, 100Madhya Pradesh Land Revenue Code, 1959 — Section 165(6), 248, 250, 57, 57
Read judgment
Supreme Court21 May 2007Disposed Of

Garrison Engineer (Utility), Bhatinda Vs Shri Narinder Singh

Supreme Court Of India · (2007) AIRSCW 6798 : (2007) AIRSCW 6227 : (2008) 1 ALLMR 435 : (2008) 1 ALT 10 : (2007) 114 FLR 399 : (2007) 8 JT 579 : (2007) 2 LLJ 1059 : (2007) 4 PLJR 87 : (2007) 8 SCALE 368 : (2007) 11 SCC 35 : (2008) 1 SCC(L&S) 670 : (2007) 7 SCR 744 : (2007) 6 Supr

Industrial Disputes Act, 1947 — Section 25F
Read judgment
Supreme Court18 May 2007Disposed Of

Ramesh Chandra Sharma Vs Punjab National Bank and Another

Supreme Court Of India · (2007) 114 FLR 477 : (2007) 8 JT 588 : (2007) 3 LLJ 245 : (2007) 8 SCALE 240 : (2007) 9 SCC 15 : (2008) 1 SCC(L&S) 337 : (2007) 7 SCR 585 : (2008) 1 SLJ 272

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 12, 19, 19(2)Constitution of India, 1950 — Article 311(2)Orissa State Financial Corporation Employees Provident Fund Regulations, 1959 &mdas
Read judgment
Supreme Court18 May 2007Allowed

Commissioner of Income Tax, New Delhi Vs Oriental Fire and General Insurance Co. Ltd.

Supreme Court Of India · AIR 2007 SC 2248 : (2007) AIRSCW 7025 : (2007) AIRSCW 3925 : (2007) 2 BLJR 1643 : (2007) 210 CTR 162 : (2007) 291 ITR 370 : (2007) 8 JT 349 : (2007) 8 SCALE 170 : (2007) 6 SCC 496 : (2007) 7 SCR 462 : (2007) 4 Supreme 483

Income Tax Act, 1961 — Section 10, 256, 28, 29, 30Income Tax Rules, 1962 — Rule 1, 5, 6Insurance Act, 1938 — Section 11, 36(1)
Read judgment
Supreme Court18 May 2007Allowed

Heinz Italia and Another Vs Dabur India Ltd.

Supreme Court Of India · (2007) 4 ALLMR 777 : (2007) 3 AWC 3155 Supp : (2007) 104 CLT 719 : (2007) 4 CTC 810 : (2007) 6 MhLj 7 : (2007) 35 PTC 1 : (2007) 7 SCALE 608 : (2007) 6 SCC 1

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Copyright Act, 1957 — Section 63Trade and Merchandise Marks Act, 1958 — Section 106, 29
Read judgment
Supreme Court18 May 2007

Smt. Ass Kaur (Deceased) by L.Rs. Vs Kartar Singh (Dead) by L.Rs. and Others

Supreme Court Of India · AIR 2007 SC 2369 : (2007) AIRSCW 4219 : (2008) 1 ALD 28 : (2007) 5 ALLMR 909 : (2007) 4 AWC 3293 Supp : (2007) 9 JT 118 : (2007) 148 PLR 197 : (2007) 8 SCALE 502 : (2007) 5 SCC 561 : (2007) 7 SCR 670 : (2007) 4 Supreme 501 : (2007) 3 UC 1668

Evidence Act, 1872 — Section 57Hindu Succession Act, 1956 — Section 4, 8Punjab Laws Act, 1872 — Section 5, 7
Read judgment
Supreme Court18 May 2007Dismissed

Rizwan Akbar Hussain Syyed Vs Mehmood Hussain and Another

Supreme Court Of India · (2007) 2 ACR 2059 : (2007) CriLJ 3255 : (2007) 3 CTC 696 : (2007) 7 JT 561 : (2008) 1 PLJR 233 : (2007) 7 SCALE 377 : (2007) 10 SCC 368 : (2007) 7 SCR 246

Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 307, 324, 34
Read judgment