COURT ARCHIVE

Supreme Court Of India judgments, 2007

1,482 judgments · page 34 of 75

Supreme Court11 Jul 2007Allowed

Punjab National Bank Vs Sahujain Charitable Society and Others

Supreme Court Of India · AIR 2007 SC 2651 : (2007) AIRSCW 4789 : (2007) 5 ALLMR 456 : (2007) 9 JT 223 : (2007) 6 MhLj 1 : (2007) 6 MLJ 1749 : (2007) MPLJ 345 : (2007) 148 PLR 204 : (2007) 9 SCALE 169 : (2007) 7 SCC 83 : (2007) 8 SCR 255 : (2007) 5 Supreme 828

Constitution of India, 1950 — Article 142Partition Act, 1893 — Section 3

Supreme Court11 Jul 2007Dismissed

Anil Jain Vs Commissioner of Income Tax

Supreme Court Of India · (2007) 212 CTR 347 : (2007) 294 ITR 435

Supreme Court11 Jul 2007Allowed

DLF Power Ltd. Vs Central Coalfields Ltd. and Another

Supreme Court Of India · (2008) 3 ALT 9 : (2007) 4 PLJR 114 : (2007) 9 SCALE 141 : (2007) 10 SCC 588 : (2007) 8 SCR 266

Supreme Court11 Jul 2007Allowed

Karnataka Industrial Areas Development Board Vs Nandi Cold Storage Pvt. Ltd.

Supreme Court Of India · AIR 2007 SC 2694 : (2007) AIRSCW 4871 : (2007) 5 ALT 8 : (2007) 4 AWC 3436 Supp : (2007) 3 CPJ 1 : (2007) 5 KarLJ 662 : (2007) 6 MLJ 1093 : (2007) 4 PLJR 112 : (2007) 9 SCALE 138 : (2007) 10 SCC 481 : (2007) 8 SCR 270 : (2007) 3 UC 1641

Supreme Court11 Jul 2007Dismissed

Ram Sunder Ram Vs Union of India (UOI) and Others

Supreme Court Of India · (2007) 9 JT 159 : (2007) 9 SCALE 197 : (2007) 13 SCC 255 : (2008) 2 SCC(L&S) 603 : (2007) 8 SCR 292 : (2008) 2 SLJ 23

Army Act, 1950 — Section 191, 20, 22, 23, 63Army Rules, 1954 — Rule 12, 13, 13(3), 177

Supreme Court10 Jul 2007Dismissed

National Council For Civil Liberties Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 2007 SC 2631 : (2007) AIRSCW 4748 : (2007) 5 ALLMR 446 : (2007) 9 JT 201 : (2007) 9 SCALE 80 : (2007) 6 SCC 506 : (2007) 8 SCR 198 : (2007) 5 Supreme 442

Constitution of India, 1950 — Article 14, 21, 226, 32, 37Foreign Contribution (Regulation) Act, 1976 — Section 14Penal Code, 1860 (IPC) — Section 121, 121A

Supreme Court10 Jul 2007Disposed Of

Adhunik Steels Ltd. Vs Orissa Manganese and Minerals Pvt. Ltd.

Supreme Court Of India · AIR 2007 SC 2563 : (2007) AIRSCW 6999 : (2007) AIRSCW 4558 : (2007) 3 ARBLR 65 : (2007) 3 CompLJ 316 : (2007) 4 CTC 340 : (2007) 9 JT 147 : (2007) 6 MhLj 502 : (2007) 6 MLJ 80 : (2007) MPLJ 436 : (2007) 9 SCALE 126 : (2007) 7 SCC 125 : (2007) 8 SCR 213 :

Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 28, 37(1), 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 94Mineral Concession Rules, 1960 — Rule 37

Supreme Court10 Jul 2007Allowed

Abdul Rashid Abdul Rahiman Patel and Others Vs State of Maharashtra

Supreme Court Of India · (2007) 3 ACR 3027 : (2008) 1 ALT(Cri) 222 : (2007) 9 JT 194 : (2007) 9 SCALE 72 : (2007) 9 SCC 1 : (2007) 4 UC 175

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

Supreme Court10 Jul 2007Dismissed

R.N. Jadi and Brothers and Others Vs Subhashchandra

Supreme Court Of India · AIR 2007 SC 2571 : (2007) AIRSCW 4568 : (2007) 5 ALT 25 : (2007) 4 AWC 3430 Supp : (2008) 3 BomCR 386 : (2007) 4 CTC 326 : (2007) 4 JCR 7 : (2007) 9 JT 165 : (2007) 6 KarLJ 161 : (2007) 6 MLJ 59 : (2007) 2 OLR 498 : (2007) 9 SCALE 202 : (2007) 6 SCC 420 :

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 1, Order 7 Rule 14, Order 7 Rule 14(3), Order 8 Rule 1, 122

Supreme Court10 Jul 2007Dismissed

New India Assurance Company Ltd. Vs Smt. Shanti Pathak and Others

Supreme Court Of India · (2007) ACJ 2188 : AIR 2007 SC 2649 : (2007) AIRSCW 4779 : (2007) 5 ALLMR 423 : (2007) 4 AWC 3369 Supp : (2007) 6 MLJ 707 : (2007) 4 PLJR 110 : (2008) 149 PLR 784 : (2007) 9 SCALE 216 : (2007) 10 SCC 1 : (2007) 8 SCR 237 : (2007) 5 Supreme 460

Motor Vehicles Act, 1988 — Section 173

Supreme Court10 Jul 2007Dismissed

Controller of Defence Accounts, Dehradun and Others Vs Dhani Ram and Others

Supreme Court Of India · AIR 2007 SC 2650 : (2007) AIRSCW 4786 : (2007) 114 FLR 727 : (2007) 10 SCC 462 : (2008) 1 SCC(L&S) 1101 : (2007) 8 SCR 233 : (2008) 2 SLJ 21 : (2007) 5 Supreme 763

Supreme Court10 Jul 2007Dismissed

Andhra Bank Vs ABN Amro Bank N.V. and Others

Supreme Court Of India · AIR 2007 SC 2511 : (2007) AIRSCW 4466 : (2007) 5 ALD 37 : (2008) 1 BomCR 836 : (2007) 139 CompCas 111 : (2007) 3 CompLJ 185 : (2007) 4 JCR 111 : (2007) 9 JT 244 : (2007) 6 MLJ 313 : (2007) 2 OLR 544 : (2007) 9 SCALE 96 : (2007) 6 SCC 167 : (2007) 77 SCL 2

Contract Act, 1872 — Section 230

Supreme Court09 Jul 2007Allowed

Commissioner of Customs, Calcutta Vs South India Television (P) Ltd.

Supreme Court Of India · (2007) AIRSCW 5925 : (2007) 3 CALLT 62 : (2007) 120 ECC 1 : (2007) ECR 1 : (2007) 9 SCALE 142 : (2007) 6 SCC 373 : (2007) 8 SCR 95 : (2007) 6 Supreme 217

Customs Act, 1962 — Section 14, 14(1), 14(1A), 2(41), 46Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 — Rule 4, 4(1), 5, 6, 6

Supreme Court09 Jul 2007Allowed

Commissioner of Income Tax, Kerala Vs Tara Agencies

Supreme Court Of India · (2007) 210 CTR 454 : (2007) 214 ELT 491 : (2007) 292 ITR 444 : (2007) 9 JT 65 : (2007) 3 KLT 624 : (2007) 9 SCALE 100 : (2007) 6 SCC 429 : (2007) 8 SCR 136

Bombay Sales Tax Act, 1953 — Section 7, 8Central Excises and Salt Act, 1944 — Section 2Central Sales Tax Act, 1956 — Section 8(3)

Supreme Court09 Jul 2007Disposed Of

Chairman and M.D., K.S.R.T.C. Vs K.O. Varghese and Others

Supreme Court Of India · (2007) 9 JT 82 : (2007) 3 KLT 292 : (2007) 9 SCALE 115 : (2007) 8 SCC 231 : (2007) 2 SCC(L&S) 862 : (2007) 8 SCR 164 : (2008) 1 SLJ 447 : (2007) 2 UJ 812

Road Transport Corporations Act, 1950 — Section 14(2), 34, 34(1)

Supreme Court09 Jul 2007Allowed

A.P. Products Vs State of Andhra Pradesh and Others

Supreme Court Of India · (2007) 5 ALD 21 : (2008) 2 ALT 2 : (2007) 214 ELT 485 : (2007) 9 JT 58 : (2007) 9 SCALE 66 : (2007) 6 SCC 365 : (2007) 8 SCR 126 : (2007) 8 VST 373

Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 6Central Sales Tax Act, 1956 — Section 14(1)Spices Board Act, 1986 — Section 2

Supreme Court09 Jul 2007Dismissed

Kishor Kirtilal Mehta and Others Vs Lilavati Kirtilal Mehta Medical Trust and Others

Supreme Court Of India · (2007) 6 ALLMR 925 : (2007) 4 JCR 46 : (2007) 5 MLJ 870 : (2007) 9 SCALE 36 : (2007) 10 SCC 21 : (2007) 8 SCR 86

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 6 Rule 17, 105(1), 115Constitution of India, 1950 — Article 136, 227

Supreme Court09 Jul 2007Dismissed

Ramchandra Sakharam Mahajan Vs Damodar Trimbak Tanksale (D) and Others Ramchandra Vs Rajendra Shrikrishna Deshmukh and Others

Supreme Court Of India · AIR 2007 SC 2577 : (2007) AIRSCW 4583 : (2008) 2 ALT 17 : (2007) 4 AWC 3169 Supp : (2007) 4 JCR 9 : (2007) 9 JT 439 : (2007) 6 MhLj 609 : (2007) MPLJ 419 : (2007) 2 OLR 585 : (2008) 1 PLJR 235 : (2007) 9 SCALE 28 : (2007) 6 SCC 737 : (2007) 8 SCR 178

Supreme Court09 Jul 2007Dismissed

People''s Union for Civil Liberties Vs Union of India (UOI) and Others

Supreme Court Of India · (2008) 3 ALT 8 : (2007) 3 PLJR 235 : (2007) 9 SCALE 25 : (2007) 12 SCC 135 : (2007) 8 SCR 159

Supreme Court09 Jul 2007Allowed

State of Karnataka Vs Khatu @ Hanumantharaya

Supreme Court Of India · (2007) 3 ACR 3041 : AIR 2007 SC 3011 : (2007) AIRSCW 5465 : (2008) 1 ALT(Cri) 220 : (2007) CriLJ 4309 : (2007) 9 SCALE 43 : (2007) 6 SCC 12 : (2007) 8 SCR 189 : (2007) 7 Supreme 416

Penal Code, 1860 (IPC) — Section 302, 304