Supreme Court12 Nov 2007Dismissed

State of U.P. Vs Atar Singh and Others

Supreme Court Of India · (2008) 1 ACR 1100 : AIR 2008 SC 411 : (2007) 12 JT 445 : (2008) 39 OCR 76 : (2007) 13 SCALE 30 : (2007) 11 SCR 1018

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323Uttar Pradesh Police Regulations, 1948 — Rule 115
Supreme Court12 Nov 2007Dismissed

Antram Vs State of Maharashtra

Supreme Court Of India · (2008) 1 ACR 1146 : AIR 2008 SC 409 : (2007) 12 JT 526 : (2008) 39 OCR 83 : (2007) 13 SCALE 15 : (2007) 13 SCC 356 : (2007) 11 SCR 980

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 302, 304, 307
Supreme Court12 Nov 2007Disposed Of

Canon Steels P. Ltd. Vs Commissioner of Customs

Supreme Court Of India · (2008) 1 CTC 92 : (2007) 123 ECC 1 : (2007) 149 ECR 1 : (2007) 218 ELT 161 : (2007) 13 JT 188 : (2008) 2 MLJ 572 : (2007) 13 SCALE 77 : (2007) 11 SCR 1053 : (2009) 15 STR 97

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 130
Supreme Court12 Nov 2007Disposed Of

M.P. State Electricity Board and Another Vs Grasim Industries Ltd.

Supreme Court Of India · AIR 2008 SC 433 : (2007) AIRSCW 5608 : (2008) 1 ALLMR 468 : (2008) 1 AWC 502 Supp : (2007) 13 JT 232 : (2007) 13 SCALE 46 : (2007) 11 SCC 187 : (2007) 11 SCR 1060 : (2007) 6 Supreme 169

Constitution of India, 1950 — Article 12Electricity (Supply) Act, 1948 — Section 26, 49, 79Electricity Rules, 1956 — Rule 27
Supreme Court12 Nov 2007Dismissed

Sitaram Sao @ Mungeri Vs State of Jharkhand

Supreme Court Of India · (2008) 1 ACR 1133 : AIR 2008 SC 391 : (2008) 1 ALD(Cri) 131 : (2008) 56 BLJR 242 : (2007) 13 JT 157 : (2008) 39 OCR 436 : (2007) 13 SCALE 51 : (2007) 11 SCR 997

Criminal Procedure Code, 1973 (CrPC) — Section 306Evidence Act, 1872 — Section 114, 133Penal Code, 1860 (IPC) — Section 120B, 364, 396, 412
Supreme Court12 Nov 2007Allowed

Naresh Giri Vs State of M.P.

Supreme Court Of India · (2008) ACJ 300 : (2008) 1 ACR 1148 : AIR 2007 SC 7104 : (2008) 1 ALD(Cri) 145 : (2008) 3 ALT(Cri) 68 : (2008) CLT 702 : (2008) 1 JLJ 1 : (2007) 12 JT 433 : (2007) 4 KLT 1115 : (2008) 39 OCR 430 : (2007) 4 RLW 3485 : (2007) 13 SCALE 7 : (2007) 11 SCR 987

Penal Code, 1860 (IPC) — Section 279, 28, 299, 300, 302
Supreme Court12 Nov 2007Allowed

Union of India (UOI) and Another Vs Adani Exports Ltd. and Another

Supreme Court Of India · (2007) 123 ECC 5 : (2007) 149 ECR 5 : (2007) 218 ELT 164 : (2007) 13 JT 143 : (2007) 13 SCALE 4 : (2007) 13 SCC 207 : (2007) 80 SCL 250 : (2007) 12 SCR 974 : (2009) 13 STR 81

Customs Act, 1962 — Section 129EForeign Exchange Management Act, 1999 — Section 49(3), 49(4)Foreign Exchange Regulation Act, 1973 — Section 50
Supreme Court12 Nov 2007Dismissed

The Regional Manager, APSRTC Vs N. Satyanarayana and Others

Supreme Court Of India · (2008) 1 ALLMR 433 : (2008) 1 CLT 506 : (2007) 115 FLR 1007 : (2008) 3 JKJ 76 : (2007) 13 JT 191 : (2008) 1 LLJ 704 : (2007) 13 SCALE 12 : (2008) 1 SCC 210 : (2008) 1 SCC(L&S) 161 : (2007) 11 SCR 1013 : (2008) 3 SLJ 159

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25B
Supreme Court12 Nov 2007Disposed Of

Larsen and Toubro Ltd. Vs Fertilizer and Chemicals Travancore Ltd.

Supreme Court Of India · AIR 2008 SC 465 : (2007) 4 ARBLR 186 : (2008) 1 CLT 520 : (2007) 13 JT 486 : (2008) 2 LW 87 : (2008) 2 MLJ 866 : (2007) 13 SCALE 170 : (2008) 1 SCC 252 : (2007) 11 SCR 1085

Arbitration Act, 1940 — Section 5Arbitration and Conciliation Act, 1996 — Section 11, 5Constitution of India, 1950 — Article 226
Supreme Court12 Nov 2007Allowed

Gali Venkataiah Vs State of Andhra Pradesh

Supreme Court Of India · (2008) 2 ACR 2092 : AIR 2008 SC 462 : (2008) 1 ALD(Cri) 157 : (2008) 1 ALT(Cri) 391 : (2008) CriLJ 690 : (2007) 12 JT 452 : (2008) 39 OCR 154 : (2007) 13 SCALE 37 : (2007) 11 SCR 1030

Penal Code, 1860 (IPC) — Section 300, 302, 304
Supreme Court12 Nov 2007Disposed Of

Jaswant Talkies Vs Commercial Taxes Officer, Bhilwara

Supreme Court Of India · AIR 2008 SC 468 : (2008) 1 CLT 497 : (2007) 13 JT 336 : (2007) 13 SCALE 165 : (2008) 1 SCC 188 : (2007) 11 SCR 1075

Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 10, 10(3), 6(1), 6(2)Rajasthan Sales Tax Act, 1994 — Section 13A, 13B, 13C, 13D, 13E
Supreme Court02 Nov 2007Dismissed

Management of Indian Bank and Another Vs G. Ramachandran and Others

Supreme Court Of India · AIR 2008 SC 959 : (2008) 2 CLT 642 : (2007) 13 JT 436 : (2008) 2 LLJ 321 : (2007) 3 SCALE 496 : (2008) 1 SCC 711 : (2008) 1 SCC(L&S) 301 : (2007) 11 SCR 967

Bank Employees Pension Regulations, 1995 — Regulation 14, 17, 21Bank Officers Service Regulations, 1979 — Regulation 37Central Civil Services (Pension) Rules, 1972 — Rule 21
Supreme Court02 Nov 2007Dismissed

Veena Kumari Tandon Vs Neelam Bhalla and Others

Supreme Court Of India · (2008) 1 ALLMR 404 : (2008) 1 BomCR 438 : (2007) 12 JT 500 : (2007) 13 SCALE 26 : (2007) 12 SCC 764 : (2007) 12 SCR 960

Maharashtra Co-operative Societies Act, 1960 — Section 152A, 27, 27(2), 27(3), 27(4)
Supreme Court02 Nov 2007Disposed Of

Savitri Goenka Vs Kusum Lata Damant and Others

Supreme Court Of India · (2007) AIRSCW 6981 : (2008) 1 ALT(Cri) 456 : (2008) CriLJ 441 : (2007) 13 JT 220 : (2008) 39 OCR 91 : (2008) 1 OLR 196 : (2008) 1 PLJR 94 : (2007) 12 SCALE 799 : (2007) 14 SCC 373 : (2007) 11 SCR 918 : (2007) 7 Supreme 480

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 482
Supreme Court02 Nov 2007Dismissed

State of Haryana Vs Mahender Singh and Others

Supreme Court Of India · (2008) CriLJ 444 : (2008) 39 OCR 130 : (2007) 12 SCALE 669 : (2007) 13 SCC 606 : (2007) 11 SCR 932

Constitution of India, 1950 — Article 14, 161, 20(1), 21, 32Criminal Procedure (Amendment) Act, 1978 — Section 432, 433, 433ACriminal Procedure Code, 1973 (CrPC) — Section 401, 433A
Supreme Court02 Nov 2007Dismissed

Whirlpool of India Ltd. Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 2008 SC 397 : (2008) 1 ALD 105 : (2007) 123 ECC 93 : (2007) 149 ECR 93 : (2007) 218 ELT 167 : (2007) 13 JT 148 : (2007) 12 SCALE 754 : (2007) 14 SCC 468 : (2007) 12 SCR 869

Central Excises and Salt Act, 1944 — Section 4, 4A, 4A(1), 4A(2)Standards of Weights and Measures (Packaged Commodities) Rules, 1977 — Rule 2, 3, 6Standards of Weights and Measures Act, 1976 — Section 2