Supreme Court14 Dec 2006Disposed Of
G. Susheela (D) thr. L.Rs. Vs M. Rajyalakshmi and Another
Supreme Court Of India · (2007) 2 AWC 1235 Supp : (2007) 102 RD 488 : (2006) 13 SCALE 390
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Supreme Court Of India judgments, 2006
1,179 judgments · page 2 of 59
Supreme Court14 Dec 2006Allowed
Kachwala Gems, Jaipur Vs Joint Commissioner of Income Tax, Jaipur
Supreme Court Of India · AIR 2007 SC 487 : (2006) 206 CTR 585 : (2007) 288 ITR 10 : (2007) 1 JKJ 8 : (2006) 14 SCALE 78 : (2007) 12 SCC 761 : (2006) 10 SCR 992 Supp : (2006) 3 ShimLC 414 : (2007) 158 TAXMAN 71
Income Tax Act, 1961 — Section 144, 145(3)
Supreme Court14 Dec 2006
Sahara India (Firm) Vs Commissioner of Income Tax and Another
Supreme Court Of India · (2007) 209 CTR 20 : (2007) 289 ITR 473 : (2007) 161 TAXMAN 216
Income Tax Act, 1961 — Section 142(2A), 158BC
Supreme Court14 Dec 2006Dismissed
P.P. Abdulla and Another Vs The Competent Authority and Others
Supreme Court Of India · (2007) 1 ACR 414 : (2007) 1 ALT(Cri) 188 : (2007) CriLJ 1449 : (2007) 207 ELT 163 : (2007) 1 JKJ 10 : (2006) 14 SCALE 67 : (2007) 2 SCC 510 : (2006) 10 SCR 983 Supp
Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 18, 6(1), 7(1)
Supreme Court14 Dec 2006Dismissed
Murari Thakur and Another Vs State of Bihar
Supreme Court Of India · (2007) 1 ACR 495 : AIR 2007 SC 1129 : (2007) AIRSCW 1102 : (2007) 2 KLJ 311 : (2007) 2 PLJR 3 : (2006) 14 SCALE 72 : (2006) 10 SCR 988 Supp : (2007) 1 Supreme 606
Supreme Court14 Dec 2006Allowed
The Superintendent of Post Offices and Others Vs R. Valasina Babu
Supreme Court Of India · (2007) AIRSCW 6764 : (2007) AIRSCW 1099 : (2007) 3 CTC 204 : (2007) 112 FLR 914 : (2007) 1 LLJ 1039 : (2007) 2 SCALE 115 : (2007) 2 SCC 335 : (2006) SCR 1094 Supp : (2007) 1 Supreme 738 : (2007) 1 UJ 265
Constitution of India, 1950 — Article 14, 16
Supreme Court13 Dec 2006Dismissed
Patel Joitaram Kalidas and Others Vs Spl. Land Acquisition Officer and Another
Supreme Court Of India · (2007) 1 CTC 538 : (2007) 2 GLR 1773 : (2007) 3 JCR 92 : (2007) 1 JT 424 : (2007) 3 MhLj 3 : (2007) MPLJ 321 : (2007) MPLJ 221 : (2007) 2 RLW 947 : (2006) 13 SCALE 421 : (2007) 2 SCC 341 : (2006) 10 SCR 922 Supp
Constitution of India, 1950 — Article 136Land Acquisition Act, 1894 — Section 18, 23(1), 23(1A), 23(2), 26
Supreme Court13 Dec 2006Dismissed
S. Appadurai Nadar and Another Vs A. Chockalinga Nadar and Another
Supreme Court Of India · (2007) 2 AWC 1237 Supp : (2007) 1 CTC 636 : (2006) 14 SCALE 36
Supreme Court13 Dec 2006Dismissed
Southern Petrochemicals Industries Corporation Ltd. Vs Administrator of Specified Undertaking of Unit Trust of India and Others
Supreme Court Of India · AIR 2007 SC 533 : (2007) 2 BC 83 : (2007) 135 CompCas 474 : (2007) 1 CTC 425 : (2007) 2 SCC 282 : (2007) 75 SCL 467 : (2006) SCR 932 Supp
Banking Regulation Act, 1949 — Section 6Companies Act, 1956 — Section 17, 4A, 4A(1), 5(1)Constitution of India, 1950 — Article 14
Supreme Court13 Dec 2006Allowed
Sujata Uday Patil Vs Uday Madhukar Patil
Supreme Court Of India · (2007) 2 ALD 45 : (2007) 3 ALLMR 319 : (2007) 3 ALT 43 : (2007) 2 AWC 1421 Supp : (2007) 5 CTC 266 : (2007) 1 DMC 6 : (2007) 2 JCR 229 : (2006) 13 SCC 272 : (2006) SCR 955 Supp : (2007) 1 UJ 34
Criminal Procedure Code, 1973 (CrPC) — Section 125Divorce Act, 1869 — Section 10Hindu Adoptions and Maintenance Act, 1956 — Section 18
Supreme Court13 Dec 2006Allowed
Meera Chauhan Vs Harsh Bishnoi and Another
Supreme Court Of India · (2007) 1 ADJ 216 : (2007) 1 AWC 469 Supp : (2007) 1 CTC 89 : (2007) 3 JCR 155 : (2007) 1 JT 458 : (2006) 13 SCALE 581 : (2006) 10 SCR 965 Supp : (2007) 1 UC 414
Civil Procedure Code, 1908 (CPC) — Section 151Specific Relief Act, 1963 — Section 6
Supreme Court13 Dec 2006Allowed
People''s Union for Civil Liberties Vs Union of India (UOI) and Others
Supreme Court Of India · (2006) 13 SCALE 399 : (2007) 1 SCC 719 : (2006) 10 SCR 907 Supp
Supreme Court12 Dec 2006Disposed Of
Bablu @ Mubarik Hussain Vs State of Rajasthan
Supreme Court Of India · (2007) 1 ACR 338 : AIR 2007 SC 697 : (2007) 1 ALD(Cri) 717 : (2007) CriLJ 1160 : (2006) 14 SCALE 15 : (2006) 10 SCR 835 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 354(3), 360, 361, 366, 367(5)Penal Code, 1860 (IPC) — Section 149, 302, 85
Supreme Court12 Dec 2006Dismissed
Commnr. of Central Excise, Indore Vs Virdi Brothers and Others
Supreme Court Of India · (2007) 207 ELT 321 : (2006) 14 SCALE 115 : (2006) 10 SCR 830 Supp
Central Excises and Salt Act, 1944 — Section 37B
Supreme Court12 Dec 2006Allowed
Uttaranchal Forest Development Corpn. and Another Vs Jabar Singh and Others
Supreme Court Of India · (2006) AIRSCW 434 : (2007) 113 FLR 1 : (2007) 2 LLJ 95 : (2007) 3 MhLj 354 : (2006) 13 SCALE 558 : (2007) 2 SCC 112 : (2007) 1 SCC(L&S) 750 : (2007) 2 SCL 423 : (2006) SCR 852 Supp : (2007) 2 SLJ 423 : (2006) 1 Supreme 384
Constitution of India, 1950 — Article 136, 226, 32Employees State Insurance Act, 1948 — Section 2, 2(12)Factories Act, 1948 — Section 2, 2(1)
Supreme Court12 Dec 2006Allowed
Shreedhar Govind Kamerkar Vs Yesahwant Govind Kamerkar and Another
Supreme Court Of India · (2007) 3 BomCR 1010 : (2006) 14 SCALE 174 : (2006) 13 SCC 481 : (2006) SCR 751 Supp : (2007) 1 UJ 54
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15Constitution of India, 1950 — Article 136Contract Act, 1872 — Section 23
Supreme Court12 Dec 2006Dismissed
Doiwala Sehkari Shram Samvida Samiti Ltd. Vs State of Uttaranchal and Others
Supreme Court Of India · (2006) 10 SCR 807 Supp
Constitution of India, 1950 — Article 14, 19(6), 348Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 15, 17, 17A(2), 18Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 27, 72, 77, 78
Supreme Court12 Dec 2006Dismissed
The Deputy Director, Land Acquisition Vs Malla Atchinaidu and Others
Supreme Court Of India · AIR 2007 SC 740 : (2007) 4 ALT 3 : (2007) 3 JT 18 : (2007) 1 LW 84 : (2006) 12 SCC 87 : (2006) 10 SCR 885 Supp
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 115, 151, 152Evidence Act, 1872 — Section 21Land Acquisition Act, 1968 — Section 13A, 17(4), 18, 23(1), 23(2)
Supreme Court12 Dec 2006Allowed
Hasham Abbas Sayyad Vs Usman Abbas Sayyad and Others
Supreme Court Of India · (2007) 2 ALD 59 : (2007) 2 AWC 1426 Supp : (2007) 2 JCR 15 : (2007) 1 JT 616 : (2007) 3 MhLj 56 : (2007) MPLJ 294 : (2007) 2 RLW 952 : (2006) 14 SCALE 131 : (2007) 2 SCC 355 : (2006) 10 SCR 740 Supp
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 20 Rule 7, Order 26 Rule 13, Order 26 Rule 14, Order 26 Rule 18(2)Constitution of India, 1950 — Article 142Limitation Act, 1963 — Article 136
Supreme Court12 Dec 2006Dismissed
Ajay Goswami Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 2007 SC 493 : (2007) AIRSCW 15 : (2007) 2 ALD 70 : (2007) 1 LW 173 : (2006) 14 SCALE 317 : (2007) 1 SCC 143 : (2006) 10 SCR 770 Supp
Constitution Of India, 1950 — Article 15(3), 19(1)(a), 19(1)(g), 19(2), 19(6), 21, 24, 25, 32, 37, 39(e), 39(f), 45, 141, 142Indecent Representation Of Women (Prohibition) Act, 1986 — Section 1(3), 3, 4, 6Indian Penal Code, 1860 — Section 292, 293