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Supreme Court Of India judgments, 2004

1,113 judgments · page 14 of 56

Supreme Court27 Sept 2004Disposed Of

Executive Engineer ZP Engg. Divn. and Another Vs Digambara Rao etc. etc.

Supreme Court Of India · (2004) 4 AWC 3218 Supp : (2004) 4 JCR 118 : (2004) 8 JT 436 : (2004) 7 KarLJ 603 : (2005) 1 LLJ 1 : (2004) 8 SCALE 313 : (2004) 8 SCC 262 : (2004) SCC(L&S) 1097 : (2005) 1 SLJ 364

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 142Industrial Disputes Act, 1947 — Section 25F
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Supreme Court27 Sept 2004Dismissed

Chandigarh Administration and Others Vs Namit Kumar and Others

Supreme Court Of India · (2004) 3 ACC 873 : (2006) ACJ 696 : (2004) AIRSCW 7232 : (2004) 8 JT 599 : (2005) 139 PLR 196 : (2004) 8 SCALE 283 : (2004) 8 SCC 446 : (2004) 7 Supreme 425

Central Motor Vehicles Rules, 1989 — Rule 100(2)Chhattisgarh Motor Vehicles Rules, 1990 — Rule 193Motor Vehicles Act, 1939 — Section 85A
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Supreme Court27 Sept 2004Allowed

M.P. Electricity Board Vs Hariram etc.

Supreme Court Of India · (2004) 4 AWC 3229 Supp : (2004) 8 JT 98 : (2004) 3 LLJ 1144 : (2004) 8 SCALE 320 : (2004) 8 SCC 246 : (2004) SCC(L&S) 1092 : (2005) 1 UC 284

Madhya Pradesh Industrial Relations Act, 1960 — Section 31, 61
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Supreme Court27 Sept 2004Dismissed

State of Punjab Vs Jagir Singh

Supreme Court Of India · (2004) 6 ALD 124 : (2004) 8 JT 409 : (2004) 3 LLJ 1148 : (2004) 8 SCALE 303 : (2004) 8 SCC 129 : (2004) SCC(L&S) 1109

Constitution of India, 1950 — Article 309Industrial Disputes Act, 1947 — Section 10(1), 25FPunjab Civil Services Rules, 1953 — Rule 3.25, 5, 8
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Supreme Court24 Sept 2004Partly Allowed

Nandi Investments and Enterprises Vs L.M. Saravamangala

Supreme Court Of India · (2004) AIRSCW 6566 : (2004) AIRSCW 5490 : (2004) AIRSCW 5434 : (2004) 6 ALD 72 : (2004) 4 AWC 3374 Supp : (2004) 4 BC 359 : (2004) 8 JT 577 : (2004) 8 SCALE 150 : (2005) 9 SCC 754 : (2004) 8 Supreme 659 : (2004) 8 Supreme 111 : (2004) 7 Supreme 104

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Supreme Court24 Sept 2004Allowed

United India Insurance Co. Ltd. Vs Harchand Rai Chandan Lal

Supreme Court Of India · (2005) ACJ 570 : (2004) AIRSCW 5481 : (2004) 6 ALD 112 : (2004) 5 ALLMR 1217 : (2004) 4 AWC 3389 Supp : (2004) 52 BLJR 2016 : (2004) 4 CompLJ 443 : (2004) 4 CPJ 15 : (2004) 4 JCR 101 : (2004) 8 JT 8 : (2004) 3 KLT 560 : (2005) 1 LW 82 : (2004) 8 SCALE 161

Penal Code, 1860 (IPC) — Section 380
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Supreme Court24 Sept 2004Dismissed

Dhanraj Vs New India Assurance Co. Ltd. and Another

Supreme Court Of India · (2004) 3 ACC 300 : (2005) ACJ 1 : (2005) 1 ALD 51 : (2004) 5 ALLMR 1195 : (2004) 4 AWC 3213 Supp : (2004) 4 CTC 716 : (2004) 8 JT 604 : (2005) 1 LW 112 : (2004) 4 MPHT 299 : (2004) 4 RLW 594 : (2004) 8 SCALE 229 : (2004) 8 SCC 553 : (2005) 1 UJ 176

Motor Vehicles Act, 1988 — Section 147, 147(1), 147(2)
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