Shailendra Pratap and Another Vs State of Uttar Pradesh
Supreme Court Of India · AIR 2003 SC 1104 : (2003) AIRSCW 638 : (2003) 3 ALT 18 : (2003) CriLJ 1270 : (2003) 2 JCR 152 : (2003) 1 JT 85 : (2003) 2 PLJR 79 : (2003) 1 SCALE 50 : (2003) 1 SCC 761
COURT ARCHIVE
1,126 judgments · page 57 of 57
Supreme Court Of India · AIR 2003 SC 1104 : (2003) AIRSCW 638 : (2003) 3 ALT 18 : (2003) CriLJ 1270 : (2003) 2 JCR 152 : (2003) 1 JT 85 : (2003) 2 PLJR 79 : (2003) 1 SCALE 50 : (2003) 1 SCC 761
Supreme Court Of India · AIR 2003 SC 854 : (2003) AIRSCW 308 : (2003) 51 BLJR 440 : (2003) CriLJ 914 : (2003) 1 JT 1 : (2003) 1 SCALE 14 : (2003) 2 SCC 401 : (2003) 1 SCR 1 : (2003) 1 Supreme 146 : (2003) 1 UC 699
Supreme Court Of India · AIR 2003 SC 809 : (2003) AIRSCW 241 : (2003) 1 ALD(Cri) 445 : (2003) 1 ALT(Cri) 340 : (2003) 1 CGLJ 298 : (2003) CriLJ 900 : (2003) 1 DMC 201 : (2003) 1 JT 34 : (2003) 1 SCALE 30 : (2003) 2 SCC 188 : (2003) 1 SCR 21 : (2003) 1 Supreme 133 : (2003) 1 UC 62
Supreme Court Of India · (2003) 2 ACR 1106 : AIR 2003 SC 1110 : (2003) AIRSCW 647 : (2003) CriLJ 1277 : (2003) 2 JT 95 : (2003) 1 SCALE 7 : (2003) 2 SCC 257 : (2003) 1 SCR 10 : (2003) 1 Supreme 182 : (2003) 1 UJ 602
Supreme Court Of India · AIR 2003 SC 2097 : (2003) AIRSCW 96 : (2003) CriLJ 878 : (2003) 1 JT 8 : (2003) 1 MPHT 337 : (2003) 1 SCALE 27 : (2002) 10 SCC 375 : (2003) 1 Supreme 190 : (2003) 1 UC 569
Supreme Court Of India · AIR 2003 SC 2098 : (2003) AIRSCW 98 : (2003) CriLJ 880 : (2003) 1 JLJ 300 : (2003) 1 JT 10 : (2003) 2 PLJR 20 : (2003) 1 SCALE 20 : (2003) 9 SCC 45 : (2003) 1 Supreme 306