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COURT ARCHIVE

Supreme Court Of India judgments, 2002

1,229 judgments · page 9 of 62

Supreme Court20 Nov 2002Allowed

Ram Pratap Yadav Vs Mitra Sen Yadav and Another

Supreme Court Of India · (2003) 2 ACR 1711 : (2003) 1 ALD(Cri) 77 : (2003) 2 ALT 17 : (2003) 1 ALT(Cri) 108 : (2003) 23 GLH 185 : (2003) 1 GLR 514 : (2002) 9 JT 406 : (2003) 1 SCC 15 : (2003) 1 UJ 12

Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 302, 409, 419, 420, 467
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Supreme Court20 Nov 2002Dismissed

Lakshmi Ram Bhuyan Vs Hari Prasad Bhuyan and Others

Supreme Court Of India · AIR 2003 SC 351 : (2003) 1 ALLMR 768 : (2003) 1 AWC 348 Supp : (2003) 2 CALLT 34 : (2003) 1 CGLJ 78 : (2002) 9 JT 542 : (2003) 1 SCC 197 : (2003) 2 WLN 714

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10, Order 20 Rule 11, Order 20 Rule 12, Order 20 Rule 13, Order 20 Rule 14
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Supreme Court15 Nov 2002Disposed Of

Bar Council of Andhra Pradesh Vs Kurapati Satyanarayana

Supreme Court Of India · AIR 2003 SC 175 : (2003) 1 ALD 71 : (2003) 1 ALT(Cri) 111 : (2003) 1 JCR 176 : (2002) 9 JT 360 : (2003) 1 OLR 210 : (2003) 1 SCC 102 : (2003) 1 UC 149 : (2003) 1 UJ 128 : (2003) 1 UPLBEC 121

Advocates Act, 1961 — Section 38
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Supreme Court14 Nov 2002Disposed Of

Lallan Rai and Others Vs State of Bihar

Supreme Court Of India · (2003) 2 ACR 1440 : AIR 2003 SC 333 : (2003) 95 CLT 553 : (2003) CriLJ 465 : (2003) 1 JCR 129 : (2002) 9 JT 334 : (2003) 1 SCC 268

Criminal Procedure Code, 1973 (CrPC) — Section 232(2), 313, 464, 535, 537(6)Penal Code, 1860 (IPC) — Section 34, 149, 302, 307, 324, 325
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