COURT ARCHIVE

Supreme Court Of India judgments, 2001

1,295 judgments · page 55 of 65

Supreme Court13 Feb 2001Dismissed

Indian Banks Association Vs Workmen of Syndicate Bank and Others etc. etc.

Supreme Court Of India · AIR 2001 SC 946 : (2001) AIRSCW 749 : (2001) 88 FLR 1097 : (2001) 2 JT 542 : (2001) 1 LLJ 1045 : (2001) 2 SCALE 25 : (2001) SCC(L&S) 504 : (2001) 1 SCR 1011 : (2001) 2 Supreme 119 : (2001) 2 UJ 810 : (2001) 2 UPLBEC 1511

Industrial Disputes Act, 1947 — Section 2(rr), 10(1)(d), 7ABanking Regulation Act, 1949 — Section 2(s), 10Constitution of India, 1950 — Article 226

Supreme Court13 Feb 2001Dismissed

Star Construction and Transport Co. and Others Vs The India Cements Ltd.

Supreme Court Of India · (2001) AIRSCW 742 : (2001) 2 JT 500 : (2001) 2 MLJ 174 : (2001) 2 SCALE 33 : (2001) 3 SCC 351 : (2001) 1 SCR 1000 : (2001) 2 Supreme 41 : (2001) 1 UJ 755

Code of Civil Procedure, 1908 — Order 23 Rule 3Arbitration Act, 1940 — Section 14(2), 17(1)

Supreme Court13 Feb 2001DIsmissed

B.S. Sundari and Others Vs State of Tamil

Supreme Court Of India · (2001) 2 ACR 1474 : (2001) 5 JT 254

Indian Penal Code, 1860 — Section 120B, 409Prevention of Corruption Act, 1988 — Section 5Criminal Law (Amendment) Ordinance, 1944 — Section 12, 13, 13(3)

Supreme Court13 Feb 2001Allowed

Maharashtra Housing and Area Development Authority and Another Vs Rahul Kumar and Another

Supreme Court Of India · (2001) 3 AWC 2037 : (2001) 5 JT 275

Constitution of India, 1950 — Article 226

Supreme Court13 Feb 2001Disposed Off

BHEL Vs Kamal Kar Matar and Others

Supreme Court Of India · (2002) 1 ACR 19 : AIR 2001 SC 2944 : (2001) AIRSCW 4411 : (2001) 2 ALD(Cri) 907 : (2001) 2 ALT(Cri) 362 : (2002) 1 GLR 248 : (2001) 9 JT 282 : (2002) 1 RLW 149 : (2001) 7 SCALE 440 : (2002) 1 SCC 22 : (2001) 8 Supreme 23 : (2002) 1 UJ 237

Supreme Court13 Feb 2001Disposed Off

Union of India and Others Vs Mahesh K. Nag and Another etc.

Supreme Court Of India · (2001) 89 FLR 85 : (2001) 2 JT 612 : (2001) 2 SCALE 40 : (2001) 3 SCC 97 : (2001) SCC(L&S) 1068 : (2001) 2 UPLBEC 1546

Supreme Court12 Feb 2001Allowed

Meera Shripat Admane Vs Chief Officer, Sangamner Municipal Council and Others

Supreme Court Of India · (2002) 10 SCC 97

Indian Penal Code, 1860 — Section 166

Supreme Court12 Feb 2001Disposed Off

Tulsi Constructions Vs Oil and Natural Gas Corpn. Ltd. and Another

Supreme Court Of India · AIR 2001 SC 2818 : (2001) AIRSCW 2890 : (2001) 6 JT 582 : (2002) 2 LW 282 : (2001) 5 SCALE 95 : (2001) 7 SCC 94 : (2001) 6 Supreme 35 : (2001) 2 UC 363 : (2001) 2 UJ 1506

Supreme Court12 Feb 2001Dismissed

Prem Prakash Tiwari Vs Union of India (UOI) and Others

Supreme Court Of India · (2001) 1 LLJ 1592

Supreme Court12 Feb 2001Allowed

State of Karnataka Vs Appaji Ningappa Patil

Supreme Court Of India · (2001) 2 ACR 1600 : (2001) 2 ALD(Cri) 245 : (2001) 5 JT 566

Indian Penal Code, 1860 — Section 409, 420, 465Code of Criminal Procedure, 1973 — Section 378, 378(1)

Supreme Court09 Feb 2001Disposed Of

M/s. Vikrant Tyres Ltd. Vs The First Income Tax Officer, Mysore

Supreme Court Of India · (2001) AIRSCW 624 : (2001) 166 CTR 1 : (2001) 2 JT 455 : (2001) 1 SCALE 720 : (2001) 3 SCC 76 : (2002) 127 STC 5 : (2001) 1 Supreme 633

Income Tax Act, 1961 — Section 154, 155, 156, 220(2), 245D

Supreme Court09 Feb 2001Allowed

Vikrant Tyres Ltd. Vs First Income Tax Officer

Supreme Court Of India · (2001) 247 ITR 821

Income Tax Act, 1961 — Section 154, 155, 156, 156(1), 220, 220(2), 245D(4), 250, 254, 260, 262, 264Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1964 — Section 3, 3(2)

Supreme Court09 Feb 2001allowed

New Punjab Skin Co. Vs Union of India (UOI) and Others

Supreme Court Of India · (2001) 167 CTR 465

Income Tax Act, 1961 — Section 158BFA

Supreme Court09 Feb 2001Dismissed

V.L. Tresa Vs State of Kerala

Supreme Court Of India · (2001) 1 ACR 705 : AIR 2001 SC 953 : (2001) AIRSCW 716 : (2001) 1 ALD(Cri) 605 : (2001) ALLMR(Cri) 1009 : (2001) 1 ALT(Cri) 160 : (2001) CriLJ 1171 : (2001) 2 JT 515 : (2001) 1 KLT 781 : (2001) 2 SCALE 14 : (2001) 3 SCC 549 : (2001) 1 SCR 973 : (2001) 1 S

Indian Penal Code, 1860 — Section 201, 302, 313

Supreme Court09 Feb 2001Disposed Of

Siyaram Singh Vs State of M.P.

Supreme Court Of India · (2001) 02 SC CK 0001

Code of Criminal Procedure, 1973 — Section 482

Supreme Court08 Feb 2001

All India Judges Association and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 2002 SC 1752 : (2002) AIRSCW 1706 : (2001) AIRSCW 2543 : (2002) 3 ALD 39 : (2002) 4 ALT 41 : (2002) 2 AWC 395 Supp : (2002) 2 BLJR 1144 : (2002) 5 BomCR 242 : (2002) 93 FLR 628 : (2002) 3 GLR 2017 : (2002) 2 JCR 248 : (2002) 3 JT 503 : (2001) 2 SCALE

Constitution of India, 1950 — Article 233(2)

Supreme Court08 Feb 2001Allowed

Kamala Ganapathy Subramaniam and Another Vs Controller of Estate Duty

Supreme Court Of India · (2002) 253 ITR 692 : (2001) 2 MLJ 154

Estate Duty Act, 1953 — Section 10

Supreme Court08 Feb 2001Allowed

Commissioner of Wealth Tax Vs Late Lokendra Singh through Tehsildar, Ratlam

Supreme Court Of India · (2001) 166 CTR 508

Wealth Tax Act, 1957 — Section 5(1)(iii)

Supreme Court08 Feb 2001Dismissed

Abhinav Aggarwal and Another Vs Union of India and Others

Supreme Court Of India · AIR 2001 SC 961 : (2001) AIRSCW 729 : (2001) 2 JT 420 : (2001) 1 SCALE 681 : (2001) 3 SCC 425 : (2001) 1 SCR 939 : (2001) 1 Supreme 668 : (2001) 2 UPLBEC 1583

Constitution of India, 1950 — Article 14

Supreme Court08 Feb 2001Disposed Off

Santosh Hazari Vs Purushottam Tiwai (Dead) by Lrs.

Supreme Court Of India · (2001) AIRSCW 723 : (2001) 251 ITR 84 : (2001) 1 JLJ 401 : (2001) 2 JT 407 : (2001) 3 LW 308 : (2001) 2 MLJ 69 : (2001) 3 MPHT 71 : (2001) 92 RD 336 : (2001) 1 SCALE 712 : (2001) 3 SCC 179 : (2001) 1 SCR 948 : (2001) 1 Supreme 642

Code of Civil Procedure, 1908 — Section 109, 100, 100(4), 100(5), 110Constitution of India, 1950 — Article 133(1)(a)Limitation Act, 1963 — Article 65