Uka Ram Vs State of Rajasthan
Supreme Court Of India · (2001) 2 ACR 1277 : AIR 2001 SC 1814 : (2001) AIRSCW 1478 : (2001) 1 ALD(Cri) 734 : (2001) ALLMR(Cri) 1215 : (2001) 2 ALT(Cri) 29 : (2001) CriLJ 1821 : (2001) 2 Crimes 188 : (2001) 1 DMC 727 : (2001) 4 JT 472 : (2001) MPLJ 16 : (2001) 2 RLW 216 : (2001) 3
