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Supreme Court Of India judgments, 2001

1,295 judgments · page 37 of 65

Supreme Court01 May 2001Disposed Off

Gajraj Singh and Others Vs State of U.P. and Others

Supreme Court Of India · AIR 2001 SC 2370 : (2001) AIRSCW 2212 : (2001) 5 JT 140 : (2001) 3 SCALE 631 : (2001) 5 SCC 762 : (2001) 3 SCR 344 : (2001) 3 Supreme 598 : (2001) 2 UC 232

Motor Vehicles Act, 1988 — Section 100, 100(1), 100(2), 100(3), 100(4), 217(2)(e)Motor Vehicles Act, 1939 — Section 68C, 68DConstitution of India, 1950 — Article 14, 19(1)(g), 142(1)
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Supreme Court01 May 2001Dismissed

Delhi Judicial Services Assn. and Others Vs Delhi High Court and Others

Supreme Court Of India · AIR 2001 SC 2102 : (2001) AIRSCW 1824 : (2001) 4 ALT 27 : (2001) 1 JT 202 Supp : (2001) LabIC 1743 : (2001) 3 SCALE 737 : (2001) 3 SCALE 257 : (2001) 5 SCC 145 : (2001) SCC(L&S) 776 : (2001) 3 SCR 314 : (2001) 2 SCT 1050 : (2001) 3 SLJ 206 : (2001) 3 Supr

Delhi Higher Judicial Services Rules, 1970 — Rule 2(e), 2(i), 2(d), 2(g), 5, 6, 7, 7(b), 8, 9, 10, 11, 14, 16, 16(1), 16(2), 17Constitution of India, 1950 — Article 14, 16, 16(1), 32, 233, 309
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Supreme Court30 Apr 2001Dismissed

T. Aruna and Others Vs The Secretary, Andhra Pradesh Public Service Commission and Others

Supreme Court Of India · AIR 2001 SC 2114 : (2001) AIRSCW 2001 : (2001) 1 JT 356 Supp : (2001) LabIC 1790 : (2001) 3 SCALE 673 : (2001) 9 SCC 54 : (2001) SCC(L&S) 1249 : (2001) 2 SCT 1039 : (2001) 3 Supreme 635

Andhra Pradesh State and Subordinate Service Rules, 1962 — Rule 33(c)Andhra Pradesh Ministerial Service Rules, 1998 — Rule 5Andhra Pradesh Public Service Commission Regulations, 1963 — Regulation 12(3)
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Supreme Court27 Apr 2001Disposed Off

Mani Singh Vs State of Bihar and Others

Supreme Court Of India · (2001) 2 ACR 1468 : (2002) 2 ALD(Cri) 297 : (2001) 5 JT 240

Arms Act, 1959 — Section 27Indian Penal Code, 1860 — Section 379Probation of Offenders Act, 1958 — Section 4
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