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Supreme Court Of India judgments, 2001

1,295 judgments · page 31 of 65

Supreme Court23 Jul 2001Dismissed

Kewal Chand Mimani (d) by Lrs. Vs S.K. Sen and Others Howrah Daw Mangla Hat B. B. Samity Vs Pronab Kumar Daw

Supreme Court Of India · AIR 2001 SC 2569 : (2001) AIRSCW 2739 : (2001) 6 JT 264 : (2002) 1 MLJ 17 : (2001) 4 SCALE 559 : (2001) 6 SCC 512 : (2001) 3 SCR 1056 : (2001) 5 Supreme 371

Specific Relief Act, 1963 — Section 6West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 1(4), 3, 3(1), 6, 7(3)Transfer of Property Act, 1882 — Section 108, 108A, 108Q, 116
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Supreme Court20 Jul 2001Allowed

Goodyear India Ltd. Vs State of Haryana and Others

Supreme Court Of India · AIR 2001 SC 2603 : (2001) AIRSCW 2622 : (2001) 5 JT 545 : (2001) 4 SCALE 425 : (2001) 6 SCC 112 : (2001) 123 STC 577 : (2001) 5 Supreme 226

Haryana General Sales Tax Act, 1973 — Section 9, 15, 15(1)
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Supreme Court20 Jul 2001Dismissed

Delhi High Court and Another Vs Atul Kumar Sharma

Supreme Court Of India · AIR 2001 SC 2606 : (2001) AIRSCW 2620 : (2001) 90 FLR 867 : (2001) 5 JT 534 : (2001) LabIC 2805 : (2001) 4 SCALE 418 : (2001) 9 SCC 108 : (2001) SCC(L&S) 1246 : (2001) 3 SCT 809 : (2001) 5 Supreme 217

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Supreme Court20 Jul 2001Allowed

Vedabai @ Vaijayanatabai Baburao Pateil Vs Shantaram Baburao Patil and Others

Supreme Court Of India · AIR 2001 SC 2582 : (2001) AIRSCW 2809 : (2001) 132 ELT 15 : (2001) 5 JT 608 : (2002) 1 LW 17 : (2001) 4 SCALE 506 : (2001) 9 SCC 106 : (2001) 3 SCR 1053 : (2002) 125 STC 375 : (2001) 5 Supreme 266 : (2001) 2 UC 362 : (2001) 2 UJ 1481 : (2001) 4 ALLMR 254

Code of Civil Procedure, 1908 — Section 115Limitation Act, 1963 — Section 5
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Supreme Court20 Jul 2001Dismissed

Vishwambhar and Others Vs Laxminarayana (Dead) through L.Rs. and Another

Supreme Court Of India · AIR 2001 SC 2607 : (2001) AIRSCW 2616 : (2001) 4 ALLMR 287 : (2001) 5 ALT 27 : (2001) 49 BLJR 2371 : (2001) 2 CGLJ 210 : (2001) 5 JT 539 : (2002) 1 RLW 55 : (2001) 4 SCALE 420 : (2001) 6 SCC 163 : (2001) 5 Supreme 220 : (2001) 2 UC 341 : (2002) 1 UJ 37

Hindu Minority and Guardianship Act, 1956 — Section 8, 8(2), 8(3)Limitation Act, 1963 — Article 60, 65
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Supreme Court19 Jul 2001Dismissed

Shibu Soren Vs Dayanand Sahay and Others

Supreme Court Of India · AIR 2001 SC 2583 : (2001) AIRSCW 2626 : (2001) 5 JT 504 : (2001) 3 MLJ 124 : (2001) 2 OLR 620 : (2001) 4 SCALE 395 : (2001) 7 SCC 425 : (2001) 3 SCR 1020 : (2001) 5 Supreme 193

Parliament (Prevention of Disqualification) Act, 1959 — Section 3Mysore Town Municipalities Act, 1951 — Section 14Representation of Peoples Act, 1951 — Section 80, 81
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Supreme Court18 Jul 2001Disposed Of

Smt. Mattoo Devi Vs Damodar Lal (dead) by Lrs and Others

Supreme Court Of India · AIR 2001 SC 2611 : (2001) AIRSCW 2589 : (2001) 5 JT 496 : (2001) 3 MLJ 116 : (2002) 1 RLW 21 : (2001) 4 SCALE 388 : (2001) 6 SCC 330 : (2001) 3 SCR 1009 : (2001) 5 Supreme 184 : (2001) 2 UC 309 : (2002) 1 UJ 114

Constitution of India, 1950 — Article 136
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Supreme Court17 Jul 2001

Durga Domar Vs State of M.P.

Supreme Court Of India · AIR 2001 SC 3095 : (2001) AIRSCW 4468 : (2002) 50 BLJR 207 : (2001) 107 CompCas 416 : (2001) 9 JT 101 : (2002) 1 KLT 743 : (2002) 1 LW 683 : (2002) 1 MLJ 109 : (2002) 2 RLW 241 : (2001) 7 SCALE 351 : (2001) 7 Supreme 764

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Supreme Court17 Jul 2001Dismissed

M/s. Uniplas India Ltd. and Others Vs State (Govt. of NCT of Delhi) and Another

Supreme Court Of India · (2001) 2 ACR 1573 : AIR 2001 SC 2625 : (2001) AIRSCW 2567 : (2001) 2 ALD(Cri) 727 : (2001) 2 ALT(Cri) 171 : (2001) 2 BC 742 : (2002) 3 CGLJ 4 : (2001) 106 CompCas 669 : (2001) 3 CompLJ 332 : (2001) CriLJ 3326 : (2001) 3 Crimes 298 : (2001) 5 JT 465 : (200

Companies Act, 1895 — Section 433, 433(a), 434Negotiable Instruments Act, 1881 — Section 138, 142, 142(c)
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Supreme Court17 Jul 2001Dismissed

Ganga Ram Moolchandani and Others Vs State of Rajashthan and Others

Supreme Court Of India · AIR 2001 SC 2616 : (2001) AIRSCW 2596 : (2001) 90 FLR 812 : (2001) 5 JT 470 : (2001) LabIC 2795 : (2001) 4 SCALE 371 : (2001) 6 SCC 89 : (2001) SCC(L&S) 928 : (2001) 3 SCR 992 : (2001) 3 SCT 820 : (2002) 1 SLJ 197 : (2001) 5 Supreme 169 : (2001) 2 UJ 1410

Gujarat Co-operative Societies Act, 1961 — Section 96(1)(c)Rajasthan Higher Judicial Service Rules, 1969 — Rule 3(b), 8, 8(ii), 15, 15(ii), 21, 20, 20(2), 20(3)Rajasthan Judicial Service Rules, 1955 — Rule 11
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