Supreme Court02 Aug 2001Allowed

Biman Krishna Bose Vs United India Insurance Co. Ltd.

Supreme Court Of India · (2002) 4 ALT 36 : (2001) 107 CompCas 14 : (2001) 6 JT 125 : (2002) 1 LW 325 : (2001) 4 SCALE 675 : (2001) 6 SCC 477 : (2002) 1 UJ 93 : (2001) 3 UPLBEC 2470

Constitution of India, 1950 — Article 12, 226General Insurance Business (Nationalisation) Act, 1972 — Section 3(1), 9, 24
Supreme Court02 Aug 2001Dismissed

K.C. Sareen Vs C.B.I., Chandigarh

Supreme Court Of India · (2001) 2 ACR 1665 : AIR 2001 SC 3320 : (2001) AIRSCW 3339 : (2001) 2 ALD(Cri) 398 : (2001) ALLMR(Cri) 2160 : (2001) 49 BLJR 1772 : (2001) CriLJ 4234 : (2001) 3 Crimes 399 : (2001) 6 JT 59 : (2002) 1 LW(Cri) 241 : (2001) 4 SCALE 644 : (2001) 6 SCC 584 : (2

Indian Penal Code, 1860 — Section 120, 201, 420Code of Criminal Procedure, 1973 — Section 389, 389(1), 401, 482Companies Act, 1956 — Section 267
Supreme Court02 Aug 2001Allowed

The Meghalaya State Electricity Board and Another Vs Shri Jagadindra Arjun

Supreme Court Of India · AIR 2001 SC 2440 : (2001) AIRSCW 2823 : (2002) 92 FLR 323 : (2001) 3 GLT 44 : (2001) 6 JT 137 : (2002) 1 LLJ 825 : (2001) 5 SCALE 34 : (2001) 6 SCC 446 : (2001) SCC(L&S) 976 : (2001) 3 SCT 1111 : (2002) 1 SLJ 63 : (2001) 6 Supreme 39

Electricity (Supply) Act, 1948 — Section 4(2)(c), 5, 14, 15, 16, 17, 45, 45(2)(c), 46, 78(A), 79, 79(c), 79(h), 161Road Transport Corporations Act, 1950 — Section 34(1)
Supreme Court01 Aug 2001Allowed

Sushma Mutreja Vs Union of India and Others

Supreme Court Of India · AIR 2001 SC 2452 : (2001) AIRSCW 2712 : (2001) 91 FLR 101 : (2001) 6 JT 120 : (2001) LabIC 2818 : (2002) 2 PLJR 234 : (2001) 4 SCALE 659 : (2001) 6 SCC 428 : (2001) SCC(L&S) 972 : (2001) 3 SCT 1057 : (2001) 5 Supreme 529 : (2001) 2 UJ 1498 : (2001) 3 UPLB

Central Secretariat Clerical Service Rules, 1962 — Rule 11, 11(2), 11(3), 12, 25
Supreme Court01 Aug 2001Allowed

V. Pechimuthu Vs Gowrammal

Supreme Court Of India · AIR 2001 SC 2446 : (2001) AIRSCW 2731 : (2001) 5 ALT 1 : (2001) 6 JT 162 : (2002) 2 LW 390 : (2002) 1 MLJ 1 : (2001) 4 SCALE 650 : (2001) 7 SCC 617 : (2001) 5 Supreme 576 : (2001) 2 UC 378

Code of Civil Procedure, 1908 — Section 100Specific Relief Act, 1963 — Section 16(c)(2), 20
Supreme Court31 Jul 2001Disposed Of

Dhyan Investments and Trading Co. Ltd. Vs Central Bureau of Investigation and Others

Supreme Court Of India · AIR 2001 SC 2456 : (2001) AIRSCW 2788 : (2001) 2 ALD(Cri) 360 : (2001) ALLMR(Cri) 2205 : (2001) 2 ALT(Cri) 262 : (2001) 107 CompCas 1 : (2001) 4 CompLJ 17 : (2001) CriLJ 3952 : (2001) 3 Crimes 441 : (2001) 6 JT 27 : (2002) 1 LW(Cri) 425 : (2001) 4 SCALE 6

Code of Criminal Procedure, 1973 — Section 4, 6, 407Special Court (Trial of Offenses Relating to Transactions in Securities) Act, 1992 — Section 3(2), 5, 5A, 6, 7, 9, 10, 11AAdministrative Tribunals Act, 1985 — Section 17
Supreme Court31 Jul 2001Dismissed

Shyam Sunder and Another Vs Ram Kumar and Another

Supreme Court Of India · AIR 2001 SC 2472 : (2001) AIRSCW 2768 : (2001) 6 JT 94 : (2001) 4 SCALE 710 : (2001) 8 SCC 24 : (2001) 5 Supreme 492

Haryana Amendment Act, 1995 — Section 15, 15(1)(d)Bihar Money Lenders Act, 1938 — Section 11, 7Punjab Amendment Act, 1960 — Section 31
Supreme Court31 Jul 2001Dismissed

Gopi Nath @ Jhallar Vs State of U.P.

Supreme Court Of India · (2001) 2 ACR 1712 : AIR 2001 SC 2493 : (2001) AIRSCW 2707 : (2001) 2 ALD(Cri) 392 : (2001) ALLMR(Cri) 1975 : (2001) 2 ALT(Cri) 216 : (2001) CriLJ 3514 : (2001) 3 Crimes 490 : (2001) 6 JT 130 : (2001) 4 SCALE 625 : (2001) 6 SCC 620 : (2001) 5 Supreme 746 :

Indian Penal Code, 1860 — Section 34, 302, 307, 324
Supreme Court31 Jul 2001Dismissed

K. Poonuswamy Vs State of Tamilnadu by Inspector of Police, Directorate of Vigilance and Anti Corruption South Range, Trichy

Supreme Court Of India · (2001) 2 ACR 1645 : AIR 2001 SC 2464 : (2001) AIRSCW 2798 : (2002) 1 ALD(Cri) 20 : (2001) CriLJ 3960 : (2001) 3 Crimes 425 : (2001) 6 JT 17 : (2002) 1 LW(Cri) 384 : (2001) 4 SCALE 630 : (2001) 6 SCC 674 : (2001) 5 Supreme 484 : (2001) 2 UJ 1531

Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)Evidence Act, 1872 — Section 114, 3Indian Penal Code, 1860 — Section 109