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Supreme Court Of India judgments, 2001

1,295 judgments · page 24 of 65

Supreme Court21 Aug 2001Dismissed

Mrs. Kapil Bhargava and Others Vs Subhash Chand Aggarwal and Others

Supreme Court Of India · AIR 2001 SC 3334 : (2001) AIRSCW 3177 : (2001) 93 DLT 65 : (2001) 6 JT 650 : (2002) 3 MPHT 362 : (2001) 5 SCALE 389 : (2001) 6 SCC 645 : (2001) 6 Supreme 230

Delhi Rent Control Act, 1958 — Section 2(1), 14, 14(1), 14(1)(b), 14(1)(d), 14(1)(e), 16, 16(1), 17, 17(2), 18, 39
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Supreme Court21 Aug 2001Dismissed

M/s. K.P. Madhusudhanan Vs Commissioner of Income Tax, Cochin

Supreme Court Of India · AIR 2001 SC 2704 : (2001) AIRSCW 3057 : (2001) 169 CTR 489 : (2001) 251 ITR 99 : (2001) 7 JT 7 : (2001) 5 SCALE 385 : (2001) 6 SCC 665 : (2001) 6 Supreme 274 : (2001) 118 TAXMAN 324

Income Tax Act, 1961 — Section 143, 144, 147, 271, 271(1)(c)
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Supreme Court20 Aug 2001Dismissed

Firozuddin Basheeruddin and Others Vs State of Kerala

Supreme Court Of India · (2001) 3 ACR 2163 : (2001) 6 AD 413 : AIR 2001 SC 3488 : (2001) AIRSCW 3246 : (2001) 2 ALD(Cri) 536 : (2001) 2 ALT(Cri) 342 : (2001) CriLJ 4215 : (2001) 4 Crimes 162 : (2001) 6 JT 547 : (2001) 5 SCALE 335 : (2001) 7 SCC 596 : (2001) 6 Supreme 247 : (2002)

Indian Penal Code, 1860 — Section 34, 43, 109, 120A, 120B, 143, 148, 194, 201, 302, 511Arms Act, 1959 — Section 24, 25, 27Evidence Act, 1872 — Section 10
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Supreme Court17 Aug 2001Allowed

S.R. Chaudhuri Vs State of Punjab and Others

Supreme Court Of India · AIR 2001 SC 2707 : (2001) AIRSCW 3070 : (2001) 4 Crimes 145 : (2001) 6 JT 446 : (2001) 5 SCALE 269 : (2001) 7 SCC 126 : (2001) 6 Supreme 201

Government Of India Act, 1935 — Section 10(2)Constitution Of Jammu And Kashmir, 1956 — Section 36, 37(2), 38, 39Constitution Of India, 1950 — Article 74, 75, 75(5), 88, 144(3), 163, 164, 164(1), 164(2), 164(4), 173, 173(a), 177, 189, 194(2)
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Supreme Court17 Aug 2001

New India Assurance Co. Ltd. Vs Asha Rani and Others

Supreme Court Of India · (2001) ACJ 1847 : (2001) 107 CompCas 182 : (2001) 6 JT 665 : (2002) 1 LW 644 : (2001) 5 SCALE 374 : (2001) 6 SCC 724 : (2001) 2 UC 470

Motor Vehicles Act, 1939 — Section 2(8), 2(25), 95, 95(1), 95(2), 95(1)(b), 95(1)(b)(i)Motor Vehicles Act, 1988 — Section 2(8), 2(14), 2(35), 147, 147(1), 147(2), 149, 149(2)
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Supreme Court17 Aug 2001Allowed

Sube Singh and Others Vs State of Haryana and Others

Supreme Court Of India · AIR 2001 SC 3285 : (2001) AIRSCW 3322 : (2001) 6 JT 578 : (2001) 7 SCALE 494(1) : (2001) 5 SCALE 352 : (2001) 7 SCC 545 : (2001) 6 Supreme 278 : (2002) 1 UJ 224

Land Acquisition Act, 1894 — Section 4, 5A, 6, 9
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Supreme Court17 Aug 2001Disposed Off

Ramesh Kumar Vs National Insurance Co. Ltd. and Others

Supreme Court Of India · (2001) 2 ACC 492 : (2001) ACJ 1565 : AIR 2001 SC 3363 : (2001) AIRSCW 3291 : (2001) 4 ALLMR 512 : (2001) 107 CompCas 177 : (2001) 6 JT 657 : (2002) 1 LW 640 : (2002) MPLJ 12 : (2001) 5 SCALE 370 : (2001) 6 SCC 713 : (2001) 6 Supreme 353 : (2001) 2 UC 435

Motor Vehicles Act, 1939 — Section 95, 95(1)(b)(i)Motor Vehicles Act, 1988 — Section 147(1)(i), 147(1)(ii), 147(1)(b)
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Supreme Court17 Aug 2001Dismissed

Nilima Mukherjee Vs Kanta Bhusan Ghosh

Supreme Court Of India · AIR 2001 SC 2725 : (2001) AIRSCW 3062 : (2001) 49 BLJR 2357 : (2001) 6 JT 486 : (2002) 1 LW 71 : (2001) 5 SCALE 333 : (2001) 6 SCC 660 : (2001) 6 Supreme 175 : (2001) 2 UC 395

Hindu Adoptions and Maintenance Act, 1956 — Section 11
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Supreme Court17 Aug 2001Allowed

Hemant Dhasmane Vs Central Bureau of Investigation and Another

Supreme Court Of India · (2001) 3 ACR 1992 : AIR 2001 SC 2721 : (2001) AIRSCW 3064 : (2001) 2 ALD(Cri) 639 : (2001) ALLMR(Cri) 2179 : (2001) 49 BLJR 2332 : (2001) CriLJ 4190 : (2001) 4 Crimes 183 : (2001) 6 JT 473 : (2001) 5 SCALE 312 : (2001) 7 SCC 536 : (2001) 6 Supreme 217 : (

Indian Penal Code, 1860 — Section 192, 211Code of Criminal Procedure, 1973 — Section 173, 173(2), 173(3), 173(4), 173(5), 173(6), 173(8), 190(1)(b), 100(1)(b)
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Supreme Court17 Aug 2001Disposed Off

Nagashetty Vs United India Insurance Co. Ltd. and Others

Supreme Court Of India · (2001) ACJ 1441 : (2001) 6 AD 407 : AIR 2001 SC 3356 : (2001) AIRSCW 2447 : (2001) AIRSCW 2539 : (2001) AIRSCW 3099 : (2001) 4 ALLMR 877 : (2002) 4 ALT 38 : (2001) 2 AnWR 492 : (2001) 106 CompCas 732 : (2001) 6 JT 482 : (2002) 1 LW 73 : (2001) 4 PLJR 176

Motor Vehicles Act, 1988 — Section 2(14), 2(44), 2(46), 2(47), 10, 10(2)Central Motor Vehicles Rules, 1989 — Rule 3
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Supreme Court17 Aug 2001Allowed

Moti Lal Vs State of M.P.

Supreme Court Of India · (2001) 3 ACR 1999 : (2001) 6 AD 270 : AIR 2001 SC 3210 : (2001) AIRSCW 3061 : (2001) ALLMR(Cri) 2177 : (2001) 4 Crimes 143 : (2001) 2 JLJ 397 : (2001) 6 JT 480 : (2001) 5 SCALE 321 : (2001) 9 SCC 86 : (2001) 6 Supreme 169 : (2001) 2 UC 391

Indian Penal Code, 1860 — Section 34, 148, 149, 302, 307
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Supreme Court16 Aug 2001Disposed Off

Lata Wadhwa and Others Vs State of Bihar and Others

Supreme Court Of India · (2001) 2 ACC 316 : (2001) ACJ 1735 : AIR 2001 SC 3218 : (2001) AIRSCW 3086 : (2003) 2 AWC 1486 Supp : (2001) 91 FLR 705 : (2001) 6 JT 431 : (2001) 2 LLJ 1559 : (2001) 5 SCALE 286 : (2001) 8 SCC 197 : (2001) 6 Supreme 151 : (2001) 3 UPLBEC 2268

Constitution Of India, 1950 — Article 21, 32Code Of Criminal Procedure, 1973 — Section 144
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Supreme Court16 Aug 2001Dismissed

Jasbir Singh Vs Vipin Kumar Jaggi and Others

Supreme Court Of India · (2001) 3 ACR 1981 : AIR 2001 SC 2734 : (2001) AIRSCW 2958 : (2001) ALLMR(Cri) 1949 : (2001) 2 ALT(Cri) 310 : (2002) 3 CGLJ 105 : (2001) CriLJ 3993 : (2001) 4 Crimes 127 : (2001) 93 DLT 44 : (2001) 132 ELT 529 : (2001) 6 JT 419 : (2002) 1 RLW 5 : (2001) 5

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 4(1), 4(3), 21, 23, 29, 64, 64(1), 64(2), 64(3)Code Of Criminal Procedure, 1973 — Section 306, 307, 311, 321, 337, 338, 482Income Tax Act, 1961 — Section 291
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