Ramji Singh and Another Vs State of Bihar
Supreme Court Of India · (2001) 3 ACR 2622 : AIR 2001 SC 3853 : (2001) AIRSCW 4300 : (2001) 2 ALD(Cri) 839 : (2002) 50 BLJR 699 : (2001) CriLJ 4740 : (2001) 8 JT 521 : (2001) 7 SCALE 148 : (2001) 9 SCC 528 : (2001) 7 Supreme 751
