COURT ARCHIVE
1,289 judgments · page 7 of 65
Supreme Court Of India · (2001) 1 ACR 361 : AIR 2000 SC 3494 : (2000) AIRSCW 2330 : (2000) CriLJ 3469 : (2000) 10 JT 531 : (2000) 3 PLJR 170 : (2000) 2 SCC 170
Supreme Court Of India · AIR 2000 SC 3500 : (2000) AIRSCW 2423 : (2000) 120 ELT 50 : (2000) 2 SCC 172
Supreme Court Of India · AIR 2000 SC 288 : (1999) AIRSCW 4402 : (2000) 1 ALLMR 335 : (1999) 9 JT 180 : (1999) 7 SCALE 164 : (2000) 1 SCC 10 : (1999) 4 SCR 495 Supp : (1999) 9 Supreme 346 : (2000) 1 UJ 73
Supreme Court Of India · (2000) 10 SCC 157
Supreme Court Of India · (2000) 10 SCC 145
Supreme Court Of India · (2000) 10 SCC 99 : (2000) SCC(L&S) 394
Supreme Court Of India · (1999) 10 JT 512 : (2000) 2 OLR 101 : (2000) 2 SCC 213
Supreme Court Of India · AIR 2000 SC 604 : (2000) AIRSCW 31 : (2000) 1 ALLMR 728 : (1999) 9 JT 198 : (1999) 7 SCALE 146 : (2000) 1 SCC 27 : (1999) 9 Supreme 491 : (2000) 1 UJ 364
Supreme Court Of India · AIR 2000 SC 3606(1) : (1999) 10 JT 507 : (2000) 2 SCC 174
Supreme Court Of India · AIR 2000 SC 150 : (1999) AIRSCW 4234 : (1999) 9 JT 203 : (1999) 7 SCALE 144 : (2000) 9 SCC 499 : (1999) 9 Supreme 496
Supreme Court Of India · (2000) 86 FLR 758 : (2000) 2 LLJ 84 : (2000) 10 SCC 174 : (2000) SCC(L&S) 374
Supreme Court Of India · (2000) 2 SCC 209
Supreme Court Of India · (2000) 10 SCC 85
Supreme Court Of India · (1999) 10 JT 515 : (2000) 2 SCC 176
Supreme Court Of India · AIR 2000 SC 152 : (1999) AIRSCW 4236 : (2000) 1 CTC 92 : (1999) 9 JT 286 : (2000) 1 LW 414 : (2000) 1 MLJ 104 : (1999) 7 SCALE 188 : (2000) 1 SCC 74 : (1999) 4 SCR 473 Supp : (1999) 9 Supreme 472
Supreme Court Of India · (1999) 3 ACR 2803 : AIR 2000 SC 202 : (1999) AIRSCW 4297 : (2000) 1 ALD(Cri) 297 : (2000) 1 ALT(Cri) 229 : (2000) CriLJ 406 : (1999) 3 Crimes 260 : (2000) 3 GLR 2655 : (1999) 9 JT 142 : (2000) 1 RLW 113 : (1999) 7 SCALE 141 : (1999) 8 SCC 737 : (1999) 4 S
Supreme Court Of India · (1999) 10 JT 466 : (2000) 2 SCALE 9 : (2000) 10 SCC 201 : (1999) 4 SCR 463 Supp
Supreme Court Of India · (2000) 10 SCC 151
Supreme Court Of India · (2000) 10 SCC 141
Supreme Court Of India · (2000) 10 SCC 110