Supreme Court27 Nov 1997Allowed
Abdul Alim Vs Sheikh Jamal Uddin Ansari and Others
Supreme Court Of India · (1999) 1 AWC 629 : (1998) 7 JT 192
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
COURT ARCHIVE
Supreme Court Of India judgments, 1997
1,607 judgments · page 9 of 81
Supreme Court26 Nov 1997Dismissed
Ranen Roy Vs Prakash Mitra
Supreme Court Of India · (1998) 9 JT 33 : (1999) 121 PLR 630 : (1998) 9 SCC 689
Delhi Rent Control Act, 1958 — Section 21
Supreme Court26 Nov 1997dismissed
State of Haryana and Others Vs Anurag Srivastava and Another
Supreme Court Of India · (1998) 9 JT 190 : (1998) 8 SCC 399 : (1998) SCC(L&S) 1600
Supreme Court26 Nov 1997dismissed
Bhola Turha Vs State of Bihar
Supreme Court Of India · (1998) ACR 275 : AIR 1998 SC 1515 : (1998) AIRSCW 444 : (1998) 1 ALD(Cri) 84 : (1998) 1 ALT(Cri) 183 : (1998) 1 BLJR 424 : (1998) CriLJ 1102 : (1998) 1 Crimes 72 : (1997) 9 JT 487 : (1999) 1 PLJR 9 : (1997) 7 SCALE 323 : (1998) 9 SCC 15 : (1997) 10 Suprem
Penal Code, 1860 (IPC) — Section 304
Supreme Court26 Nov 1997Allowed
State of Maharashtra Vs Ramesh Taurani
Supreme Court Of India · AIR 1998 SC 586 : (1998) AIRSCW 181 : (1998) 1 ALD(Cri) 3 : (1998) 1 ALT(Cri) 66 : (1998) CriLJ 855 : (1997) 9 JT 304 : (1998) 1 RLW 82 : (1997) 7 SCALE 168 : (1998) 1 SCC 41 : (1997) 5 SCR 463 Supp : (1997) 10 Supreme 81
Supreme Court26 Nov 1997Dismissed
Jagbir Walia Vs Delhi Administration
Supreme Court Of India · (1998) 1 ALD(Cri) 3 : (1998) 1 BLJR 427 : (1997) 9 JT 403 : (1998) 1 RLW 84 : (1997) 7 SCALE 316 : (1998) 8 SCC 537 : (1997) 5 SCR 466 Supp
Immoral Traffic (Prevention) Act, 1956 — Section 9
Supreme Court26 Nov 1997Dismissed
Ajaib Singh Vs State of Punjab
Supreme Court Of India · AIR 1998 SC 1516 : (1998) AIRSCW 445 : (1998) 1 ALD(Cri) 92 : (1998) 1 ALT(Cri) 151 : (1998) CriLJ 1103 : (1998) 1 Crimes 10 : (1997) 9 JT 488 : (1997) 7 SCALE 324 : (2000) 4 SCC 510(1) : (1997) 10 Supreme 553
Arms Act, 1959 — Section 25Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 5
Supreme Court26 Nov 1997Dismissed
Anmol Singh Vs Asharfi Ram and Others
Supreme Court Of India · (1997) 9 JT 646
Supreme Court25 Nov 1997Allowed
Union of India (UOI) and Others Vs W.S. Chona
Supreme Court Of India · AIR 1998 SC 2919 : (1998) AIRSCW 2302 : (1997) 9 JT 347 : (1998) 7 SCALE 156 : (1997) 7 SCALE 156 : (1998) 2 SCC 213 : (1998) SCC(L&S) 498 : (1997) 5 SCR 417 Supp : (1998) 10 Supreme 69 : (1998) 1 UJ 440 : (1998) 1 UPLBEC 506 : (1997) 3 UPLBEC 2085
Supreme Court25 Nov 1997dismissed
Kasambhai F. Ghanchi Vs Chandubhai D. Rajput and Others Laljibhai Parmar and Another Vs Ramesh M. Parmar and Another
Supreme Court Of India · AIR 1998 SC 815 : (1998) AIRSCW 535 : (1998) 2 GLR 1304 : (1997) 9 JT 419 : (1998) 1 MhLj 1 : (1998) MPLJ 1 : (1998) 1 MPLJ 1 : (1998) 119 PLR 611 : (1997) 7 SCALE 248 : (1998) 1 SCC 285 : (1997) 5 SCR 401 Supp : (1997) 10 Supreme 234
Constitution of India, 1950 — Article 243TGujarat Municipalities (Reservation of Scheduled Castes, Scheduled Tribeds, Backward Classes and Women for the Office of President) Rules, 1994 — Rule 2, 3, 5Gujarat Municipalitie
Supreme Court25 Nov 1997Allowed
Supreme Court Legal Aid Committee Vs Union Of India and Others
Supreme Court Of India · (1998) 6 JT 645 : (1998) 2 SCALE 79 : (1998) 5 SCC 762
Legal Services Authorities Act, 1987 — Section 28, 29A
Supreme Court25 Nov 1997dismissed
State of T.N. represented by Secretary, Housing Deptt., Madras Vs K. Sabanayagam and Another
Supreme Court Of India · AIR 1997 SC 4325 : (1997) 9 JT 316 : (1997) 7 SCALE 170 : (1998) 1 SCC 318 : (1998) SCC(L&S) 260 : (1997) 5 SCR 345 Supp
Constitution of India, 1950 — Article 21Payment of Bonus Act, 1965 — Section 32, 36
Supreme Court25 Nov 1997Dismissed
State of Punjab and Others Vs Naranjan Dass Doomra Rice and General Mills and Others
Supreme Court Of India · AIR 1998 SC 537 : (1998) AIRSCW 127 : (1997) 9 JT 413 : (1998) 118 PLR 755 : (1997) 7 SCALE 279 : (1998) 1 SCC 454 : (1997) 5 SCR 453 Supp : (1997) 10 Supreme 97
Punjab Municipal Act, 1911 — Section 62(1), 62(10), 62(12), 62A(1), 62A(3)
Supreme Court25 Nov 1997Dismissed
Suryanarayan Sahu and Others Vs Council of Scientific and Industrial Research
Supreme Court Of India · AIR 1998 SC 548 : (1998) AIRSCW 139 : (1998) 86 CLT 503 : (1997) 9 JT 307 : (1997) 7 SCALE 202 : (1998) 2 SCC 162 : (1998) SCC(L&S) 514 : (1997) 5 SCR 440 Supp : (1998) 1 Supreme 12
Constitution of India, 1950 — Article 14, 16, 39
Supreme Court25 Nov 1997Allowed
Bhargav Bhushan Press Vs Bihar State Text Book Publication Corporation and Others
Supreme Court Of India · (1999) 1 CALLT 79 : (1998) 8 JT 410 : (1998) 9 SCC 529
Supreme Court25 Nov 1997Dismissed
Surat Textile Market Cooperative Shops and Warehouses Society Ltd., Surat Vs Municipal Corporation of the City of Surat
Supreme Court Of India · AIR 1998 SC 482 : (1998) AIRSCW 65 : (1998) 2 ALLMR 727 : (1997) 9 JT 638 : (1997) 7 SCALE 373 : (1998) 1 SCC 497 : (1997) 5 SCR 459 Supp : (1998) 1 Supreme 54
Bombay Provincial Municipal Corporations Act, 1949 — Section 2(1A)
Supreme Court25 Nov 1997Dismissed
Shree Bhagwati Roller Flour Mills Vs Commissioner of Sales (Trade) Tax
Supreme Court Of India · AIR 1998 SC 2213 : (1998) AIRSCW 2104 : (1997) 9 JT 283 : (1997) 7 SCALE 153 : (1998) 1 SCC 44 : (1997) 5 SCR 383 Supp : (1998) 108 STC 157 : (1997) 10 Supreme 87
Uttar Pradesh Sales Tax Act, 1948 — Section 4A, 4B
Supreme Court25 Nov 1997Dismissed
Rajinder Singh and Another Vs State of Bihar
Supreme Court Of India · AIR 1998 SC 2903 : (1998) AIRSCW 2230 : (1998) 1 ALD(Cri) 257 : (1998) 46 BLJR 7427(1) : (1997) 9 JT 636 : (1999) 1 PLJR 7 : (1997) 7 SCALE 348 : (1998) 9 SCC 16 : (1997) 10 Supreme 612
Supreme Court25 Nov 1997Allowed
Union of India (UOI) and Another Vs Dr. S. Baliar Singh
Supreme Court Of India · AIR 1998 SC 539 : (1998) AIRSCW 129 : (1997) 9 JT 287 : (1997) 7 SCALE 142 : (1998) 2 SCC 208 : (1998) SCC(L&S) 522 : (1997) 5 SCR 433 Supp : (1998) 5 Supreme 283 : (1998) 1 UJ 93
Railway Servants (Pass) Rules, 1986 — Rule 8
Supreme Court25 Nov 1997Dismissed
State of U.P. Vs Smt. Chandrawati
Supreme Court Of India · AIR 1998 SC 2930 : (1998) AIRSCW 2325 : (1998) 1 ALD(Cri) 258 : (1998) 1 ALT(Cri) 195 : (1998) 1 Crimes 87 : (1997) 9 JT 645 : (1997) 7 SCALE 348 : (1998) 1 Supreme 51
Penal Code, 1860 (IPC) — Section 307