Supreme Court14 Jan 1997Allowed
Union Territory of Chandigarh, Through Sr. Superintendent of Police, The Chandigarh Admn. Vs Baldev Singh
Supreme Court Of India · (1997) 10 SCC 417 : (1997) SCC(L&S) 1710
Police Act, 1861 — Section 7
COURT ARCHIVE
Supreme Court Of India judgments, 1997
1,607 judgments · page 79 of 81
Supreme Court14 Jan 1997Partly Allowed
State of Orissa and Others Vs Dinabandhu Beheta and Others
Supreme Court Of India · (1997) 10 SCC 297
Constitution of India, 1950 — Article 311, 311(2), 311(2)(b)
Supreme Court14 Jan 1997Allowed
D.D. Choudhari Vs H.I. Kalyani
Supreme Court Of India · (1997) 10 SCC 341
Advocates Act, 1961 — Section 35
Supreme Court14 Jan 1997Allowed
State of Bihar Vs Shyam Yadav
Supreme Court Of India · AIR 1997 SC 776 : (1997) AIRSCW 596 : (1997) 1 JT 520 : (1997) 1 PLJR 152 : (1997) 1 SCALE 309 : (1997) 2 SCC 507 : (1997) SCC(L&S) 530 : (1997) 1 SCR 249 : (1997) 3 Supreme 751
Supreme Court14 Jan 1997Disposed Of
J.N. Goel, G.L. Gupta and others Vs Union of India and others
Supreme Court Of India · AIR 1997 SC 729 : (1997) AIRSCW 546 : (1997) 75 FLR 728 : (1997) 1 JT 451 : (1997) 1 SCALE 294 : (1997) 2 SCC 440 : (1997) 1 SCR 237 : (1997) 2 Supreme 497
Central Engineering Service Group A Recruitment Rules, 1954 — Rule 21(3)Constitution of India, 1950 — Article 16, 66Tamil Nadu Supply and Drainage Board Service Regulations, 1972 — Regulation 19(2)
Supreme Court13 Jan 1997Allowed
State of Rajasthan Vs Bhup Singh
Supreme Court Of India · (1997) 21 ACR 331 : (1997) 2 BLJR 1361 : (1997) 1 JT 479 : (1997) 2 RLW 252 : (1997) 1 SCALE 274 : (1997) 10 SCC 675 : (1997) 1 SCR 190
Criminal Procedure Code, 1973 (CrPC) — Section 293Evidence Act, 1872 — Section 27
Supreme Court13 Jan 1997Dismissed
Indian Maize and Chemicals Ltd. Vs State of U.P. and Others
Supreme Court Of India · (1997) 89 CompCas 420 : (1997) 1 JT 688 : (1997) 1 SCALE 408 : (1997) 9 SCC 462 : (1997) 1 SCR 217
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22(1)
Supreme Court13 Jan 1997Dismissed
Smt. Harbans Kaur etc. Vs Commissioner of Wealth-tax, Jullundur
Supreme Court Of India · AIR 1997 SC 973 : (1997) AIRSCW 914 : (1997) 2 CALLT 82 : (1997) 224 ITR 418 : (1997) 1 JT 471 : (1997) 1 SCALE 284 : (1997) 2 SCC 567 : (1997) 1 SCR 184 : (1997) 2 Supreme 15
Taxation Laws (Amendment) Act, 1975 — Section 18BWealth Tax Act, 1957 — Section 18
Supreme Court13 Jan 1997Dismissed
S. Nagarajan Vs District Collector, Salem and others
Supreme Court Of India · AIR 1997 SC 935 : (1997) AIRSCW 835 : (1997) 1 JT 692 : (1997) 3 LW 60 : (1997) 2 MLJ 33 : (1997) 1 SCALE 428 : (1997) 2 SCC 571 : (1997) SCC(L&S) 684 : (1997) 1 SCR 220 : (1997) 2 Supreme 116
Constitution of India, 1950 — Article 14, 15, 16, 226, 341
Supreme Court13 Jan 1997Disposed Of
Kashmir Singh Vs State of Punjab
Supreme Court Of India · (1997) 1 JT 515
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 19, 3
Supreme Court13 Jan 1997Disposed Of
Shiv Kumari Devendra Ojha Vs Ramajor Shitla Prasad Ojha and others
Supreme Court Of India · AIR 1997 SC 1036 : (1997) AIRSCW 1029 : (1997) 3 JT 295 : (1997) 1 SCALE 410 : (1997) 2 SCC 452 : (1997) 1 SCR 214
Supreme Court13 Jan 1997Disposed Of
Indian Triathlon Federation and another Vs Pondy Triathlon Association and others
Supreme Court Of India · AIR 1997 SC 1039 : (1997) AIRSCW 1033 : (1997) 1 JT 696 : (1997) 1 SCALE 457 : (1997) 9 SCC 626 : (1997) 1 SCR 229 : (1997) 1 Supreme 645
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 9Olympics Association Rules — Rule 19, 19
Supreme Court13 Jan 1997
State of Rajasthan Vs Ani alias Hanif and others
Supreme Court Of India · AIR 1997 SC 1023 : (1997) 1 ALD(Cri) 542 : (1997) 1 ALT(Cri) 801 : (1997) CriLJ 1529 : (1997) 1 Crimes 146 : (1997) 1 JT 460 : (1997) 2 RLW 210 : (1997) 1 SCALE 287 : (1997) 6 SCC 162 : (1997) 1 SCR 199
Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 149, 302, 307, 326
Supreme Court13 Jan 1997Disposed Of
A.P. Sareen and others Vs State of U.P. and others
Supreme Court Of India · AIR 1997 SC 1284 : (1997) AIRSCW 1341 : (1997) 1 SCALE 357 : (1997) 9 SCC 359 : (1997) 1 SCR 210 : (1997) 1 Supreme 488
Land Acquisition Act, 1894 — Section 4(1), 5
Supreme Court13 Jan 1997Dismissed
Dharam Pal Goel (dead) by L.Rs. Vs State of Haryana and others
Supreme Court Of India · AIR 1997 SC 1800 : (1997) AIRSCW 1125 : (1997) 2 JT 622 : (1997) 1 SCALE 483 : (1997) 4 SCC 186 : (1997) 1 SCR 231 : (1997) 2 Supreme 120
Land Acquisition Act, 1894 — Section 4(1), 6
Supreme Court13 Jan 1997Dismissed
A. Nadamuni and others Vs Prohibition and Excise Commissioner, Nampally, Hyderabad and others
Supreme Court Of India · AIR 1997 SC 1021 : (1997) AIRSCW 971 : (1997) 1 JT 698 : (1997) 1 SCALE 417 : (1997) 2 SCC 695 : (1997) 1 SCR 226 : (1997) 2 Supreme 114
Andhra Pradesh Co-operative Societies Act, 1964 — Section 19
Supreme Court13 Jan 1997Allowed
State of Orissa Vs Duti Sahu and others
Supreme Court Of India · AIR 1997 SC 1040 : (1997) AIRSCW 1034 : (1997) 84 CLT 219 : (1997) 2 JT 631 : (1997) 1 SCALE 471 : (1997) 3 SCC 501 : (1997) 1 SCR 234 : (1997) 2 Supreme 11
Forest (Conservation) Act, 1980 — Section 2
Supreme Court10 Jan 1997Dismissed
Union of India and others Vs Lt. Col. P.S. Bhargava
Supreme Court Of India · AIR 1997 SC 565 : (1997) 1 JT 427 : (1997) 1 SCALE 164 : (1997) 2 SCC 28 : (1997) SCC(L&S) 290 : (1997) 1 SCR 130 : (1997) 2 UPLBEC 941 : (1997) AIRSCW 493 : (1997) 1 Supreme 274
Supreme Court10 Jan 1997Dismissed
Ballimal Naval Kishore and Another Vs Commissioner of Income Tax
Supreme Court Of India · AIR 1997 SC 851(1) : AIR 1997 SC 851 : (1997) AIRSCW 679 : (1997) 138 CTR 284 : (1997) 224 ITR 414 : (1997) 1 JT 488 : (1997) 1 SCALE 227 : (1997) 2 SCC 449 : (1997) 1 SCR 179 : (1997) 2 Supreme 61 : (1997) 90 TAXMAN 402
Income Tax Act, 1922 — Section 10(2)
Supreme Court10 Jan 1997Allowed
State of Rajasthan and anothers etc. Vs Amrit Lal Gandhi and others etc.
Supreme Court Of India · AIR 1997 SC 782 : (1997) AIRSCW 603 : (1997) 1 JT 421 : (1997) 1 SCALE 168 : (1997) 2 SCC 342 : (1997) 1 SCR 121 : (1997) 1 Supreme 270 : (1999) 2 UPLBEC 73
Constitution of India, 1950 — Article 12, 16